A K S INTERNATIONAL LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74899DL1996PLC076327 		ROC
RoC-Delhi 		Incorporation Date
14-02-1996
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
076327 		Registration Date
14-02-1996 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1130,00,000
Paid Up Capital
Rs. 981,59,100



Contact Information
E-Mail Address
aksinternational2015@gmail.com
Registered Address
403-A, MODI (HEMKUNT) TOWER 98, NEHRU PLACE NEW DELHI South Delhi DL 110019 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to A K S INTERNATIONAL LIMITED

Last Checked Past / Closed Litigation On 26-11-2022 10:07
15-11-2022 Kerala State Electricity Board Ltd. & Another Versus Rubfila International Limited & Others Supreme Court of India
12-10-2022 GMR Hyderabad International Airport Limited & Others Versus Competition Commission of India & Another High Court of for the State of Telangana
08-09-2022 M/S. Fashion Gate International by its Partner Dharmalingam, Tiruppur & Another Versus K. Chidambaram High Court of Judicature at Madras
30-08-2022 International Seaport Dredging Private Limited, Represented by its Manager, Amedeo Peyron, Chennai Versus Deputy Commissioner of Income Tax, Chennnai High Court of Judicature at Madras
24-08-2022 GK Developments Pvt Ltd., Represented by its Managing Director, Karthick Gunasekaran, Chennai Versus RIO International, Rep. by Managing Partner, Mallikarjunan, Chennai High Court of Judicature at Madras
19-08-2022 Polygreen International DMCC & Others Versus MT Pamboor 2 (IMO 9914852) & Others High Court of Judicature at Bombay
18-08-2022 M/s. ARS Energy Private Ltd, Rep by its Authorised Signatory, Chennai Versus M/s. K.I. International Ltd, Rep by its Authorised Signatory, V. Ravi, Tondiarpet, Chennai High Court of Judicature at Madras
18-08-2022 M/s. Ceekay Tea Break Pvt. Ltd., Represented by its Managing Director, Akbar Ali Ahmed, Bengaluru Versus Bangalore International Airport Ltd., (A Company Incorporated Under The Companies Act), Duly Represented by its Assistant Vice President Commercial Development, Bengaluru High Court of Karnataka
17-08-2022 Gomathy International Represented by its Partner, V.S. Velayutham Versus The Additional/Joint/Deputy/Assistant Commissioner of Income Tax/Income Tax Officer, Delhi & Another High Court of Judicature at Madras
08-08-2022 Jaswant Singh Versus Kolkata West International City Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
04-08-2022 Tata International Limited, Rep., by its Authorized Signatory Versus The State of Andhra Pradesh, Rep., by its Principal Secretary, Revenue Department & Others High Court of Andhra Pradesh
02-08-2022 Anil Kaushal Versus M/s. Colliers International (India), Property Services Private Limited, Mumbai & Others National Company Law Appellate Tribunal
01-08-2022 Jeen Bhavani International, Malad & Another Versus Commissioner of Customs, Nhava Sheva-III, Raigad Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai
29-07-2022 National Petroleum Construction Company Versus Deputy Commissioner Of Income Tax, Circle 2(2), International Taxation, New Delhi & Another Supreme Court of India
22-07-2022 Podar International School Through Principal Avinash Ojha Versus Fee Revision Committee High Court of Gujarat At Ahmedabad
20-07-2022 International Society for Krishna Consciousness Bangalore (ISKCON) Versus International Society for Krishna Consciousness (ISKCON) & Others High Court of Judicature at Bombay
18-07-2022 Greatship (India) Limited One International Centre Versus Assistant Commissioner Of Income Tax -5(1)(1) & Others High Court of Judicature at Bombay
11-07-2022 Delhi International Airport Ltd. Versus Airport Economic Regulatory Authority of India & Others Supreme Court of India
08-07-2022 Lindsay International Private Limited Versus IFGL Refractories Limited High Court of Judicature at Calcutta
06-07-2022 Neilan International Co. Limited Versus Powerica Limited & Others Supreme Court of India
16-06-2022 M/s. G.K.International Rep. by its Proprietor, Chennai Versus The Principal Commissioner of Customs Preventive Commissionerate, Chennai & Others High Court of Judicature at Madras
14-06-2022 PPS International, U.P. Versus Punjab National Bank Through its Chief Manager, Noida & Another National Consumer Disputes Redressal Commission NCDRC
07-06-2022 Ballyfabs International Limited & Another Versus The State of West Bengal & Others High Court of Judicature at Calcutta
03-06-2022 Container Corporation of India Ltd. Versus M/s. Shivakriti International Ltd. & Another High Court of Delhi
31-05-2022 Neena Singh Versus ITO, Ward-3(1)(2), International Taxation, New Delhi Income Tax Appellate Tribunal Delhi
20-05-2022 Knit Pro International Versus The State of NCT of Delhi and Others. Supreme Court of India
09-05-2022 Argentium International Pvt. Ltd & Others Versus UTM Engineering Pvt. Ltd., & Others National Company Law Tribunal New Delhi
06-05-2022 M/s. BAG POLY International Pvt. Ltd., Haryana & Another Versus The Tamil Nadu Civil Supplies Corporation, Chennai & Others High Court of Judicature at Madras
28-04-2022 M/s. International Stones India (p) Ltd., Rep. by its Manager, S. Prabakaran Versus The Tamil Nadu Generation, & Distribution Corporation Limited (TANGEDCO) Rep. by its Chairman & Managing Director, Chennai & Another High Court of Judicature at Madras
22-04-2022 Ballyfabs International Limited Versus The State of West Bengal & Others High Court of Judicature at Calcutta
21-04-2022 Renaissance Services BV Versus Dy. Commissioner of Income Tax-International Tax Circle-4(1)(1) & Another High Court of Judicature at Bombay
21-04-2022 M/S. Sabare International Limited, Represented by its Authorized Signatory, P. Govindasamy Versus The Joint Secretary (Revision Authority), Government of India, New Delhi & Others Before the Madurai Bench of Madras High Court
07-04-2022 Muhammed Hasheer Poolakkal Versus The United Arab Bank, UAE, Represented by Its Power of Attorney Holder, Prince Subramanian, Proprietor, Xtream International Management Consultancy, Ernakulam & Another High Court of Kerala
06-04-2022 Cosco International Pvt. Ltd Versus Jagat Singh Dugar High Court of Delhi
05-04-2022 Vifor (International) Ltd. & Another v/s Hetero Healthcare Limited And Others IN THE HIGH COURT OF DELHI AT NEW DELHI
01-04-2022 M/s. Frost International Limited Versus M/s. Milan Developers And Builders (P) Limited & Another Supreme Court of India
28-03-2022 P.G. Mathew (Advocate) Versus The Airport Director, Airport Authority of India, Calicut International Airport, Karipur High Court of Kerala
28-03-2022 M/s. SARK Cosmetics Pvt. Limited., Rep. by its Director, K. Soundariya Versus M/s. UNIMAX International a partnership firm Rep. by its partner Paadyumma Reddy & Others High Court of Judicature at Madras
23-03-2022 Tata Teleservices Limited Versus Commissioner of Income Tax, International Taxation-3 & Another High Court of Delhi
15-03-2022 Gagan Omprakash Navani Versus Income Tax Officer International Tax Ward – 3(3)(1) High Court of Judicature at Bombay
10-03-2022 M/s. Ess Gee International, Rep. by its Manager, New Delhi Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Chennai & Others High Court of Judicature at Madras
09-03-2022 Techno International Polymers, Delhi & Another Versus M/s. Avani Textiles Ltd. Through Its Director, Punjab National Consumer Disputes Redressal Commission NCDRC
07-03-2022 Commissioner Of Income Tax (International Taxation)-2 Versus Gracemac Corporation High Court of Delhi
03-03-2022 International Air Transport Association (IATA), represented by its duly authorized Aviation Industry Analyst, Shri Vinay Gulshan Kakkar, Mumbai Versus Indrani Air Travels Pvt Ltd, Represented by its Director Shri Jai Prakash Sharma & Another High Court of Gauhati
28-02-2022 Larsen & Toubro Limited Versus Girish Dave, Director of Income-tax (International Taxation) & Others High Court of Judicature at Bombay
22-02-2022 Parle International Ltd Versus Commissioner of Central Excise Raigad Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai
17-02-2022 Magotteaux International SA Rue A, Dumont, Belgium Versus The Dy. C.I.T, International Taxation, New Delhi Income Tax Appellate Tribunal Delhi
09-02-2022 DCIT, International Taxation, New Delhi Circle 1(1)(1), Vs. Alcatel Lucent International, Route De Villejust, Nokia Paris, France Income Tax Appellate Tribunal Delhi
09-02-2022 TDI International India (P) Ltd., rep. by Shri Praveen Bhan, COO, New Delhi Versus The Airport Director Airports Authority of India Chennai International Airport Chennai High Court of Judicature at Madras
03-02-2022 M/s Bentley Nevada Inc. Corporate Trust Centre, City of Wilmington, USA Versus The Dy. C.I.T, International Taxation, New Delhi Income Tax Appellate Tribunal Delhi
31-01-2022 M/s. Nagravision S.A., Gurugram Versus DCIT, International Taxation, New Delhi Income Tax Appellate Tribunal Delhi
28-01-2022 M/s. Hindusthan Builders Versus Ircon International Limited High Court of Judicature at Calcutta
24-01-2022 Sabre Asia Pacific Pvt. Ltd. 1 Paya Lebar Link, Singapore vs The Assistant Commissioner of Income-tax, International Tax Circle 4(2)(1), Mumbai Income Tax Appellate Tribunal Mumbai
21-01-2022 Lindsay International Private Limited & Others Versus Laxmi Niwas Mittal & Others High Court of Judicature at Calcutta
11-01-2022 M/s. Sedco Forex International Drilling INC v. Commissioner of Customs (Import), Mumbai Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai
06-01-2022 M/S. R.K.G. International Ltd., New Delhi & Another Versus Bajaj Allianz General Insurance Co. Ltd., Through its Regional Manager, New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
05-01-2022 Expeditors International Washington Inc., Washington, USA Versus ACIT (International Taxation), Circle-1(2), New Delhi Income Tax Appellate Tribunal Delhi
15-12-2021 M/s. New International House of Travels, Bangalore & Another Versus M/s. Sree Gokulam Chits & Finance Company Pvt. Ltd., Rep. by K. Satheesh Kumar High Court of Judicature at Madras
10-12-2021 Country Vacations, International Holiday Club, Hyderabad, Rep. by its General Manager & Another Versus K. Chandrahasa Alva & Another Karnataka State Consumer Disputes Redressal Commission Bangalore
09-12-2021 The British School Society Versus The British International School High Court of Delhi
09-12-2021 M/s. International Nut Alliance LLC, Represented by its Authorised Signatory S. Anilkumar Versus M/s. Johns Cashew Company, Represented by its Proprietor Binu John High Court of Kerala
29-11-2021 Osaka International Inc Through Its Proprietor R.B. Dubey Versus Heeramani Devi National Consumer Disputes Redressal Commission NCDRC
23-11-2021 Mumbai International Airport Limited Versus Airport Economic Regulatory Authority of India & Another Telecom Disputes Settlement amp Appellate Tribunal New Delhi
23-09-2021 M/s. Videocon Industries Ltd. (Formerly Known As Videocon International Ltd.) (Videocon Narmada Glass) Ahmednagar Versus Oriental Insurance Co. Ltd., Divisional Manager, Ahmednagar National Consumer Disputes Redressal Commission NCDRC
22-09-2021 Darshan Jitendra Jhaveri Versus Commissioner of Income Tax (International Taxation) & Others High Court of Judicature at Bombay
16-09-2021 Tapas Kumar Basak Versus Assistant Director of Income Tax, International Taxation-II & Others High Court of Judicature at Calcutta
08-09-2021 M/s. Pyramid Saimira Productions International Limited, Rep by its Director, N. Narayanan & Others Versus M/s. Raajkamal Films International, Represented by its Partner, S. Chandrahasan & Others High Court of Judicature at Madras
06-09-2021 M/s. Bhadra International (India) Pvt. Ltd, Rep.by its General Manager (Finance & Accounts) having its Branch Office at, Chennai Versus Airports Authority of India, Rep.by its Airport Director having office at Chennai International Airport, Chennai & Another High Court of Judicature at Madras
01-09-2021 Cairn India Ltd., (Formerly Known as Cairn Energy India Private Limited), Rep.by its Authorised Signatory, Navin Jain Versus Deputy Director of Income Tax-I, (International Taxation) Chennai High Court of Judicature at Madras
31-08-2021 Dr. Sreedhar S Mayavan & Others Versus M/s. LifeCell International Private Limited, Represented by Authorised Signatory, D. Mahesh High Court of Judicature at Madras
27-08-2021 Narangs International Hotels Private Limited Versus Delhi International Airport Limited High Court of Delhi
25-08-2021 BLS International Services Limited Versus M/s. Digicall Global Private Limited High Court of Delhi
23-08-2021 M/s. Al Qahir International, Represented by its Managing Partner, Shihad Versus The Commissioner of Customs, Tuticorin & Another Before the Madurai Bench of Madras High Court
19-08-2021 Cairn India Ltd., (Formerly known as Cairn Energy India Private Limited) Represented by its Authorised Signatory, Navin Jain Versus Deputy Director of Income Tax, (International Taxation) High Court of Judicature at Madras
19-08-2021 A.M. Gopalan, Rep. by Power Agent V.C. Praveen Versus Eros International Media Limited, Mumbai High Court of Judicature at Madras
18-08-2021 Times Travel (UK) Ltd. Versus Pakistan International Airline Corporation United Kingdom Supreme Court
12-08-2021 M/s. Jagdish International Pvt. Ltd. Versus Food Corporation of India & Another High Court of Madhya Pradesh
10-08-2021 SRK International CBSE School (Affiliated to CBSE) Rep. by its Correspondent Versus The Central Board of Secondary Education, Rep. by its Secretary & Others High Court of Judicature at Madras
10-08-2021 M/s. Cornerstone School of International Studies Pvt. Ltd. Rep. By its Managing Director, Christopher John Versus Union of India, Rep. by Secretary, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
05-08-2021 Ashish Patel Versus Edubridge International School Wadilal A Patel Marg, (through the Principal) & Others High Court of Judicature at Bombay
02-08-2021 Tata International Ltd. Versus Regional Provident Fund Commissioner High Court of Madhya Pradesh Bench at Indore
27-07-2021 P. Tanveer Ahmed & Another Versus The Authorised Officer, M/s. Bank of Baroda, International Business Branch, Chennai High Court of Judicature at Madras
13-07-2021 Frost International Limited & Others Versus Punjab National Bank High Court of Delhi
07-07-2021 M/s. International Maritime Academy, Rep. by its Managing Director, J. Senthil Kumar Versus The Korattur Panchayat Board, Rep. by its President, Poonamallee Panchayat Union High Court of Judicature at Madras
05-07-2021 M/S. Delhi International Airport Ltd. Versus Ashwani Goel High Court of Delhi
29-06-2021 International Institute of Professional Studies Versus Union Territory of J.K. & Another High Court of Jammu and Kashmir
24-06-2021 M/s. ARS Steels & Alloy International Pvt. Ltd., Rep. By its Deputy Director: N. Prabu Versus The State Tax Officer, Group – I, Inspection, Intelligence – I, Chennai High Court of Judicature at Madras
23-06-2021 M/s. K.I. International Limited, Represented by its Director Vinod Kothari Versus The Commissioner of Customs (Appeal-II), Chennai & Others High Court of Judicature at Madras
22-06-2021 First Choice International, Rep., by its Partner, R. Kesavaram Versus The Commissioner of Customs, Customs House, Chennai & Others High Court of Judicature at Madras
22-06-2021 Toshiba Technical Services International Corporation Versus Assistant Commissioner of Income Tax Circle 2 (International Taxation), Ahmedabad High Court of Gujarat At Ahmedabad
17-06-2021 M/s. Aabis International, Rep. by its Managing Partner Riyas N.I Versus The Commissioner of Customs Chennai Customs II Commissionerate Customs & Another High Court of Judicature at Madras
16-06-2021 Bhadra International (India) Pvt. Ltd., Rep. by its General Manager – HR A-9, Chennai Versus Union of India, Rep. by Secretary to Government, Ministry of Civil Aviation, New Delhi & Others High Court of Judicature at Madras
11-06-2021 Jayalakshmi Versus M/s. Transystem Logistics International (P) Ltd., Karnataka & Another High Court of Karnataka
28-04-2021 Watanmal Boolchand & Co., Ltd.,(a body corporate established under the laws of Hong Kong, Rep., by its Authorised Representative, M/s. C. Ramaswamy & B. Srinivasan, Chartered Accountants, N.S. Sriram Versus The Assistant Director of Income Tax, International Taxation-II, Nungambakkam & Others High Court of Judicature at Madras
23-04-2021 International Insurance Company of Hanover Ltd. Versus Burnett or Grant United Kingdom Supreme Court
22-04-2021 ADM International Sarl A One Business Centre, L Piece 3 & Others Versus Sunraja Oil Industries Private Limited Rep. by its Managing Director K. Gandhi Rajan & Others High Court of Judicature at Madras
22-04-2021 ADM International Sarl A One Business Centre, L Piece 3 & Others Versus Sunraja Oil Industries Private Limited Rep. by its Managing Director K. Gandhi Rajan & Others High Court of Judicature at Madras
15-04-2021 Ambalal Sarabhai Enterprises Limited Versus International Asset Reconstruction Company Private Limited & Another Debts Recovery Appellate Tribunal At Mumbai
07-04-2021 Victoria International Container Terminal Limited Versus Lunt High Court of Australia
25-03-2021 Vasavi Clubs International Rep by its International Secretary & Others Versus Gella Krishna Veni High Court of for the State of Telangana



Directors
DIN Name Since
06552402 DINESH TANEJA 09-01-2014
02870669 ANIL KUMAR 20-08-2014
01488875 KRISHAN CHAWLA 05-02-2013

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