Some PAST Judgements / Case Laws similar to A. K. POWER INDUSTRIES PRIVATE LIMITED
Last Checked Past / Closed Litigation On 29-01-2021 03:46
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11-09-2020 |
M/s. S.M. Cement Industries Rep. By One of Its Partners Namely, Manoj Sureka, Assam Versus Power Distribution Company Ltd. & Others |
High Court of Gauhati |
24-12-2019 |
Shyam Steel Industries Limited Versus Shyam Sel & Power Limited & Another |
High Court of Judicature at Calcutta |
03-12-2019 |
P.G. Amirthalingam, Represented by his Power Agent V. Krishnasamy Versus The Government of Tamil Nadu, Rep. by its Secretary, Industries Department, Chennai & Others |
High Court of Judicature at Madras |
12-09-2019 |
Taher Ali Industries & Projects (P) Ltd., Rep. by its Power Agent Mohamed Fakrudeen Versus The District Collector, Nagapattinam & Others |
High Court of Judicature at Madras |
21-08-2019 |
Coal India Limited & Another Versus M/s. Vidarbha Industries Power Limited & Others |
High Court of Delhi |
22-12-2018 |
M/s. Shri Sai Industries, Through Proprietor Money Nair & Others Versus M/s. Power & Control Transformer Industries Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
04-04-2018 |
Commissioner of Central Excise, Lucknow V/S NPS Power Industries |
Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad |
13-03-2018 |
M/s. Britannia Industries Limited, Represented by its Legal Manager/Power of Attorney Holder Versus R. Easwaran |
High Court of Kerala |
03-11-2017 |
M/s. Anchor Marine Service (Leather Division) A Partnership firm, Rep. by its Partner, Omana Manavalan by her Power Agent, T.N. Srinivasan & Another Versus Prakash H. Mehtani, Managing Director M/s. Tejoomals Industries Ltd., Bombay & Others |
High Court of Judicature at Madras |
12-10-2017 |
M/s Lamifab Industries, Through Its Power of Attorney Holder Mahendra Singh Rathore Versus Union of India Through the Joint Secretary, Department of Economic Affairs, New Delhi & Others |
High Court of Rajasthan Jaipur Bench |
28-07-2017 |
T. Kalaiselvi Versus M/s. Ramco Industries Limited, Represented by its Marketing Manager & Power of Attorney Ananda Krishnan, Chennai |
High Court of Judicature at Madras |
08-02-2017 |
Suraksha Karmachari Sanghatana Regn. No. NGP5000, thr. Its President Shri Bhaskar & Another Versus The State of Maharashtra thr. Principal Secretary Industries, Power and Labour Department & Others |
In the High Court of Bombay at Nagpur |
14-12-2016 |
The Power Grid Corporation of India Limited Versus Century Textiles & Industries Limited & Others |
Supreme Court of India |
08-12-2016 |
V. Manoharan, Rep. by Power of Attorney Holder Versus S.R.K. Prasad Director, Ramakrishna Industries Pvt. Ltd. & Others |
High Court of Judicature at Madras |
19-08-2016 |
Uttarakhand Power Corporation Ltd. Versus M/s. Jai Prakash Industries Ltd. & Another |
High Court of Uttarakhand |
28-03-2016 |
Tulasi Industries, Near Panchavathi Vidyalaya, Rep by its Proprietor K. Muralidhar Reddy Versus Telangana State Southern Power Distribution Company Limited (TSSPDCL), Rep. by its Chief General Manager (Commercial), Hyderabad & others |
In the High Court of Judicature at Hyderabad |
24-02-2016 |
Suryachakra Power Corporation Ltd. Versus JBF Industries Ltd. |
High Court of Judicature at Bombay |
23-11-2015 |
ECE Industries Ltd. Versus Delhi Power Supply Company Ltd & Others |
High Court of Delhi |
08-09-2015 |
In Re: M/s Gujarat Industries Power Company Limited & Another Versus M/s Gail (India) Limited & Another |
Competition Commission of India |
11-06-2015 |
K. Karunakaran, Proprietor, M/s. Reena Wood Industries, Thiruvananthapuram, represented by Power of Attorney Holder Sadasivan Versus K.R. Balu & Another |
High Court of Kerala |
15-05-2015 |
M/s. GMG Engineering Industries & Others Versus M/s. Issa Green Power Solution & Others |
Supreme Court of India |
01-09-2014 |
Bhushan Power & Steel Limited Versus Kaniska Engineering Industries Limited & Others |
High Court of Judicature at Calcutta |
25-07-2014 |
M/s. Dhanalakshmi Iron Industries Limited Versus The Central Power Distribution Company of A.P. Ltd., rep. by its Chairman & Managing Director & Others |
High Court of Andhra Pradesh |
25-07-2014 |
M/s.Dhanalakshmi Iron Industries Limited, rep. by its Director Rajesh Gupta Versus The Central Power Distribution Company of A.P. Ltd., Singareni Bhavan, rep. by its Chairman & Managing Director & Others |
In the High Court of Judicature at Hyderabad |
20-02-2014 |
NTPC Limited (formerly National Thermal Power Corporation) Limited Versus Reliance Industries Limited |
High Court of Judicature at Bombay |
08-11-2012 |
Hindustan Corporation (Hyd) Private Ltd. Versus M/s. SSB Industries Limited Pondicherry, Represented by its Power Agent/ Subrogees Plant II & Another |
High Court of Judicature at Madras |
31-07-2012 |
Novelty Power & Infratec Ltd. & Others Versus Mahavir Steel Industries Ltd. & Another |
High Court of Judicature at Bombay |
20-03-2012 |
(1) Gautam Ferro Alloys; (2) Bihar Foundry & Castings Limited; (3) Bhuwania Associates Private Limited; (4) Hanuman Alloys Private Limited; (5) Super Steel Casting Limited; (6) Tulshyan Metals Private Limited; (7) Maihar Alloys Private Limited; (8) Anjaney Ferro Alloys Limited; (9) Calcutta Carbide Private Limited; (10) Dayal Steel Limited; (11) Shree Bholey Alloys Private Limited; (12) Balasree Metals Private Limited; (13) Balmukund Sponge & Iron Limited; (14) Millennium Ingots & Steel Company Private Limited; (15) Sundram Ferro Tech Private Limited; (16) Hindustan Melleables & Forging Limited; (17) MDA Projects India Private Limited; (18) Puja TMT Plant Private Limited; (19) Shreewali Ferro Tech Private Limited; (20) Jai Durga Iron Private Limited; (21) Bishwanath Ferro Alloys Limited; (22) Naiyadih Hi-Tech Private Limited; (23) Saluja Steel & Power Private Limited; (24) Santpuria Alloys Private Limited; (25) Mongia Steel Limited; (26) Steel Authority of India Limited; (27) ACC Limited; (28) Atibir Industries Company Limited; (29) Shivam Iron & Steel Company Limited; (30) Atibir Industries Company Limited; (31) Jharkhand Ispat Private Limited; (32) Aloke Steel Industries Private Limited; (33) Shivam Iron & Steel Company Limited; (34) Bir Steels Private Limited; (35) Lall Iron & Steel Company Limited; (36) Atibir Hi-Tech Private Limited; (37) Balajee Electrosteels Limited; (38) Parth Ispath (India) Private Limited; (39) Yash Alloys Private Limited; (40) Jharkhand Electricity Board; (41) Gaurang Alloys & Iron; (42) Swastik Ingots Electro; (43) Praneet Ispat Udyog Private Limited; (44) Sumi Vyapaar Private Limited; (45) Super Smelters Limited; (46) Valley Refractories Limited; (47) Castron Technologies Limited; (48) War Steels Private Limited; (49) Mihijam Vanaspati Limited Versus (1) Union of India and others; (2) Central Electricity Regulatory Commission and others; (3) Damodar Valley corporation and others |
High Court of Jharkhand |
17-02-2012 |
Vidharbha Industries Power Limited Versus The Maharashtra Electricity Regulatory Commission & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
04-11-2011 |
National Hydroelectric Power Corporation Ltd Versus Jaiprakash Industries Ltd & Another |
High Court of Delhi |
27-09-2011 |
M/s. Taher Ali Industries & Projects (P) Ltd., Rep. by its Power Agent Mohamed Fakruddin Versus The State of Tamil Nadu, rep. by the Secretary to Government, Commercial Taxes Department & Another |
Before the Madurai Bench of Madras High Court |
23-02-2011 |
Vinod Kumar Agarwal Versus Needle Industries (India) Private Ltd. Rep. By its Divisional Incharge Peppin Machado - Power of Attorney |
High Court of Judicature at Madras |
21-02-2011 |
Chhattisgarh State Power, Distribution Co. Ltd. Versus J.P. Saboo, Urla Industries Association Ltd. Raipur & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
10-02-2011 |
M/s. Taherali Industries & Projects (P) Ltd., Rep. by its Power of Attorney Holder, Mohd. Fakruddin Versus The Appellate Deputy Commissioner (CT), Thanjavur & Another |
Before the Madurai Bench of Madras High Court |
09-11-2010 |
North Delhi Power Ltd. Versus Aar Ess Industries |
High Court of Delhi |
08-01-2010 |
RAYANA PAPER BOARD INDUSTRIES LTD. VERSUS U. P. POWER CORPORATION LTD. |
High Court of Judicature at Allahabad |
05-08-2009 |
Deva Madha Industries represented by its partner & Another Versus M.A.Vijaya Mohan represented by his Power Agent Mayavan |
High Court of Judicature at Madras |
30-07-2009 |
NTPC Limited (Formerly National Thermal Power Corporation Limited) Versus Reliance Industries Limited
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High Court of Judicature at Bombay |
10-11-2008 |
Compact Metal Industries Ltd Versus Enersave Power Builders Pte Ltd & Others |
Supreme Court of Singapore |
30-06-2008 |
Acme Tele Power Ltd Versus Sintex Industries Ltd |
High Court of Uttaranchal |
04-12-2007 |
Circar Power Industries Ltd. and Others V/S Indian Renewable Energy Development Agency Ltd. (IREDA) |
Debt Recovery Appellate Tribunal At Delhi |
22-08-2007 |
(1) Jayanti Food Processing Private Limited; (2) Commissioner of Central Excise and Customs, Calicut; (3) Nestle India Limited; (4) Commissioner of Central Excise, Chandigarh; (5) Commissioner of Central Excise, Nagpur; (6) Commissioner of Central Excise, Noida; (7) Commissioner of Central Excise, Ghaziabad; (8) Commissioner of Central Excise, New Delhi Versus (1)Commissioner of Central Excise, Rajasthan; (2) Itel Industries Private Limited; (3) Bpl Telecom Private Limited; (3) Commissioner of Central Excise, Goa; (4) Himachal Exicom Communication Limited; (5) Electrolux Kelvinator Limited; (6) Uniword Telecom Limited; (7) Electrolux India Limited; (8) Explicit Trading and Marketing Private Limited; (9) Ramani Power Cables Private Limited |
Supreme Court of India |
18-07-2007 |
S. Rajeswari Versus Southern Petrochemical Industries Corporation limited (SPIC) Rep. By its Power of Attorney |
Before the Madurai Bench of Madras High Court |
06-05-2005 |
Shree Krishna Agro Industries Versus North Delhi Power Ltd. |
High Court of Delhi |
23-09-2004 |
Vishal Industries Versus North Delhi Power Limited |
High Court of Delhi |
15-07-2004 |
Hyderabad Industries Ltd. Versus Nuclear Power Corporation of India Ltd. |
High Court of Judicature at Bombay |
21-10-2003 |
Gupta Plastic Industries Versus B.S.E.S. Yamuna Power Limited |
Delhi State Consumer Disputes Redressal Commission New Delhi |
28-01-2003 |
Vijay Industries And Projects Limited Versus National Thermal Power Corporation Limited |
High Court of Delhi |
20-03-2002 |
Bharat Sanchar Nigam Limited Versus Continental Tele power Industries Limited |
High Court of Delhi |
26-11-1999 |
Bank of Madura Ltd., Coimbatore Main Branch, No.23A, Mills Road, Coimbatore rep. by its power attorney by Mr.R. Prem Kumar Versus SIV Industries Ltd., Viscose Towers, No.1078, Avanashi Road, Coimbatore
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High Court of Judicature at Madras |
15-03-1999 |
GURJAR POWER ENGINEER PVT. LTD. VERSUS KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.
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High Court of Karnataka |
25-11-1997 |
B.Kumarswamy Reddy Versus Gujarat Industries Power Company |
High Court of Gujarat At Ahmedabad |
06-05-1996 |
Alkotach Power Industries Pvt. Ltd. Versus K.N. Gopala Krishna Bhat & Others |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
17-02-1995 |
Federation of Industries of North Eastern Region, Assam Versus State of Assam (through the Secretary to the Govt. of Assam, Deptt. of Power |
High Court of Assam |