A K G FORESTRY LIMITED

Activity: Agriculture and Allied Activities in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U01111DL1996PLC081349 		ROC
RoC-Delhi 		Incorporation Date
22-08-1996
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
081349 		Registration Date
22-08-1996 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 5,00,000



Contact Information
E-Mail Address
NA
Registered Address
18/93 CENTRAL MARKETSECTOR 5 AMBEDKAR ROAD, NEW DELHI DL 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to A K G FORESTRY LIMITED

Last Checked Past / Closed Litigation On 01-04-2021 06:29
27-09-2019 The Divisional Forest Officer, Social Forestry Division Office, Vellore District Versus G. Perumal & Another High Court of Judicature at Madras
19-03-2019 Parveen Versus Director General, Indian Council of Forestry Research & Education & Others High Court of Uttarakhand
20-12-2018 Biju & Others Versus Kerala Forest Protective Staff Association, Represented by Its General Secretary M.B. Binukumar, Section Forest Officer, Social Forestry Range, Thiruvananthapuram & Others High Court of Kerala
13-11-2018 Dean, College of Horticulture & Forestry, Neri & Another Versus Rajeev Kumar & Another High Court of Himachal Pradesh
28-09-2018 The Joint Director of Social Forestry, Nagpur Circle, Civil Lines, Nagpur & Others Versus Ravindra Chandrabhan Fulzele In the High Court of Bombay at Nagpur
01-06-2018 Malibongwe David Gongqose & Others Versus Minister of Agriculture, Forestry & Fisheries & Others Supreme Court of Appeal of South Africa
25-05-2018 Divisional Director Social Forestry Division & Another Versus Sarbati Devi High Court of Judicature at Allahabad
17-04-2018 South African National Parks Versus Mto Forestry (Pty) Ltd & Another Supreme Court of Appeal of South Africa
17-03-2017 State of Maharashtra, through the Plantation Officer, Social Forestry, Buldana & Another Versus Judge, Labour Court & Commissioner for Workmen's Compensation, Buldana & Others In the High Court of Bombay at Nagpur
19-10-2016 Dr. Y.S. Parmar University of Horticulture & Forestry, Nauni, through its Registrar Versus Shyam Lal & Others High Court of Himachal Pradesh
02-02-2016 Dy. Director, Social Forestry Divn.& Another Versus Lakshmi Chandra Supreme Court of India
24-07-2015 The Chief Conservator of Forests, (Social Forestry), Madras & Another Versus Mir.Ziaudin High Court of Judicature at Madras
17-06-2015 Construction, Forestry, Mining & Energy Union Versus Boral Resources (Vic) Pty Ltd. & Others High Court of Australia
08-04-2015 Yashpal Versus Dr. Y.S. Parmar University of Horticulture and Forestry, Nauni High Court of Himachal Pradesh
31-03-2015 K. Selvarasu Versus Seva Singh, IFS., Additional Director & Dean, Tamilnadu Forestry Training College, Theni Before the Madurai Bench of Madras High Court
25-03-2015 J. Kannan Versus The Principal Chief Conservator of Forests, (Research & Education), State Forestry Research Institute Campus, Kolapakkam, Chennai & Others Before the Madurai Bench of Madras High Court
16-10-2014 Construction, Forestry, Mining & Energy Union Versus BHP Coal PTY Ltd. High Court of Australia
15-08-2014 Practitioner Y Versus Angela June Foulkes, Alexander John Wilson, Cletus Maanu Paul, Sir Taihākurei (Edward) Durie & Rakihia Tau As Trustees of The Crown Forestry Rental Trust & Another Court of Appeal of New Zealand
06-08-2014 Dr. Y.S. Parmar University of Horticulture and Forestry, Nauni Versus Welfare Society of Retired Teachers/Scientists of Dr.Y.S. Parmar University & Others High Court of Himachal Pradesh
05-08-2014 Ben Nevis Forestry Ventures Limited & Others Versus The Commissioner of Inland Revenue & Others Court of Appeal of New Zealand
05-08-2014 Redcliffe Forestry Venture Limited & Others Versus Commissioner of Inland Revenue Court of Appeal of New Zealand
05-08-2014 Ben Nevis Forestry Ventures Limited Versus Commissioner of Inland Revenue Court of Appeal of New Zealand
10-06-2014 S. Gopalakrishnan Versus The Divisional Forest Officer, Social Forestry Division, Trichy & Others Before the Madurai Bench of Madras High Court
11-12-2013 Kashinath Parvati Labade Versus The State of Maharashtra Through its Secretary, Department of Social Forestry & Another In the High Court of Bombay at Aurangabad
04-12-2013 Ashley John Wagg Donald Murray Muir & Others Versus Squally Cove Forestry Partnership Court of Appeal of New Zealand
26-11-2013 Bhagubai Walmik Khandagale & Another Versus Social Forestry Department Sudke Mala In the High Court of Bombay at Aurangabad
18-10-2013 Redcliffe Forestry Venture Limited & Others Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
04-10-2013 Squally Cove Forestry Partnership Versus Ashley John Wagg Donald Murray Muir & Others Court of Appeal of New Zealand
19-06-2013 William James Taueki & Another Versus Crown Forestry Rental Trust & Another Court of Appeal of New Zealand
09-05-2013 Ben Nevis Forestry Ventures Limited & Others Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
23-03-2013 Y.S. Parmar University of Horticulture & Forestry Versus Kanta Devi & Others High Court of Himachal Pradesh
18-03-2013 The New Zealand Pork Industry Board Versus The Director-General Of The Ministry Of Agriculture And Forestry & Another Court of Appeal of New Zealand
29-11-2012 Dr. Y.S. Parmar University of Horticulture & Forestry, through its Registrar Versus Om Prakash Thakur & Another High Court of Himachal Pradesh
17-07-2012 S. Sekar Versus The Divisional Forest Officer, Sivagangai Social Forestry Division High Court of Judicature at Madras
29-03-2012 P. Thirumal Versus The Divisional Forest Officer Social Forestry Division, Ramanathapuram & Another High Court of Judicature at Madras
14-12-2011 Redcliffe Forestry Venture Limited & Others Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
08-12-2011 P. Palaniappan Versus Anvardeen, The Divisional Forest Officer, Social Forestry Division & Others Before the Madurai Bench of Madras High Court
04-11-2011 K.S. Prakasan, Forester (Retired) Social Forestry Versus State of Kerala, Represented by the Secretary to Government High Court of Kerala
14-03-2011 Group Five Construction (Pty) Limited Versus The Minister of Water Affairs & Forestry Supreme Court of Appeal of South Africa
01-12-2010 Shobha Ram Rajta Versus Y.S.Par University of Horticulture and Forestry High Court of Himachal Pradesh
02-09-2009 The Deputy Director, Social Forestry Division Versus Shri Laxman Janardhan Chandratike In the High Court of Bombay at Aurangabad
11-02-2009 The Plantation Officer, Social Forestry, Amgaon Range, District : Gondia & Another Versus Rashtriya Mazdoor Sena, through its Secretary Shri Bhimrao Sontakke In the High Court of Bombay at Nagpur
03-12-2008 Aon New Zealand Limited Versus The Attorney-General In Respect Of The Ministry Of Agriculture And Forestry Court of Appeal of New Zealand
17-11-2008 The Management, The Divisional Forest Officer, Social Forestry Division Versus K. Arokiadass & Another High Court of Judicature at Madras
08-07-2008 A. Davidson & Another Versus The Chief Conservator of Forests Social Forestry Circle E.V.R. Building & Others High Court of Judicature at Madras
16-06-2008 R. Rajasekaran Versus The Conservator of Forests, Social Forestry Circle, Tirunelveli & Others High Court of Judicature at Madras
16-06-2008 S. Marimuthu Versus The Chief Conservator of Forests Social Forestry Wing & Others High Court of Judicature at Madras
08-02-2008 The National Beekeepers' Association Of New Zealand Versus The Chief Executive Of The Ministry Of Agriculture And Forestry Court of Appeal of New Zealand
04-12-2007 The National Beekeepers' Association Of New Zealand Versus The Chief Executive Of The Ministry Of Agriculture And Forestry Court of Appeal of New Zealand
01-10-2007 T. Rathinasamy & Others Versus The Chief Conservator of Forests, Social Forestry Wing & Others High Court of Judicature at Madras
03-04-2007 DEPUTY DIRECTOR, SOCIAL FORESTRY DIVISION, AMRAVATI VERSUS CHANDRAKALA GOPALRAO UKHALKAR High Court of Judicature at Bombay
03-04-2007 Deputy Director, Social Forestry Division, Amravati Versus Chandrakala In the High Court of Bombay at Nagpur
14-03-2006 The Deputy Conservator of Forests, Social Forestry Project & Another Versus T.K. Girija High Court of Karnataka
12-10-2004 State of Orissa & Others Versus All Orissa Forestry Ext. Officers Assoc. & Others Supreme Court of India
14-10-2002 Narayan s/o Vithal Ambekar Versus Plantation Officer, Social Forestry Range, Umarkhed & Another High Court of Judicature at Bombay
03-04-2002 Marathwada Sarwa Shramik Sanghatna Versus Assistant Director, Department of Social Forestry, Parbhani High Court of Judicature at Bombay
29-11-2001 Manik Guglaji Zine & Others Versus Director of Social Forestry, Maharashtra State, Pune & Others High Court of Judicature at Bombay
30-07-2001 Manik and Others Versus Director of Social Forestry and Others Supreme Court of India
31-05-2001 R.K. Saxena Versus Imperial forestry Corporation Limited High Court of Delhi
23-04-2001 College Of Forestry & Hill Agriculture Versus Dr. Mahendra Singh Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow
06-01-1997 Divisional Forest Officer Social Forestry Project Versus Presiding Officer Industrial Tribunal High Court of Punjab and Haryana
17-08-1990 Dr. Y. S. Parmar University of Horticultures and Forestry and Another Versus Rajkumar Thakur Supreme Court of India



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