Some PAST Judgements / Case Laws similar to A K AVIATION PRIVATE LIMITED
Last Checked Past / Closed Litigation On 01-05-2022 21:12
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13-04-2022 |
SRC Aviation Pvt.Ltd. Versus Assisstant Commissioner of Income Tax & Another |
High Court of Delhi |
28-01-2022 |
Capt Harvinder Singh Sandhu Versus Alliance Air Aviation Ltd. |
High Court of Delhi |
17-09-2021 |
Jitendra Singh Versus U.O.I. Thru. Secy. Ministry of Civil Aviation & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
31-08-2021 |
Universal Aviation Services Private Ltd, Rep by its Managing Director, Chennai Versus The Presiding Officer, Employees' Provident Fund Appellate Tribunal, New Delhi & Another |
High Court of Judicature at Madras |
14-07-2021 |
Wing Commander Rajesh Kumar Nagar Versus State of U.P. Thru Prin. Secy. Civil Aviation, Lko. |
High Court Of Judicature At Allahabad Lucknow Bench |
16-06-2021 |
M/s. Star Aviation Pvt. Ltd., Rep. By its Director, T.V. Dorairaj, Mylapore Versus The Deputy Commissioner of Income-Tax Company Circle – VI (4), Nungambakkam |
High Court of Judicature at Madras |
16-06-2021 |
Bhadra International (India) Pvt. Ltd., Rep. by its General Manager – HR A-9, Chennai Versus Union of India, Rep. by Secretary to Government, Ministry of Civil Aviation, New Delhi & Others |
High Court of Judicature at Madras |
27-04-2021 |
Indian Commercial Pilots Association Versus Directorate General Of Civil Aviation |
High Court of Delhi |
05-03-2021 |
Interglobe Aviation Limited Versus Somasundaran Vazhiyodan |
National Consumer Disputes Redressal Commission NCDRC |
05-03-2021 |
Interglobe Aviation Limited Versus Somasundaran Vazhiyodan |
National Consumer Disputes Redressal Commission NCDRC |
25-02-2021 |
Helilogging Limited (In Receivership & Liquidation) & Another Versus Civil Aviation Authority of New Zealand |
Court of Appeal of New Zealand |
25-01-2021 |
Pr. Commissioner of Income Tax-III, Bangalore & Another Versus M/s. Menzies Aviation Bobba (B'lore) Pvt. Ltd., Bangalore |
High Court of Karnataka |
09-12-2020 |
Inter Globe Aviation Ltd., through its authorized representative Rahul Kumar Versus Irphan Ahamed & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
08-12-2020 |
Kalawati Versus Union of India, Represented by its Secretary to Ministry of Civil Aviation, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
27-11-2020 |
Managing Director of Interglobe Aviation Limited Indigo, Punjab Versus Karamjit Singh & Others |
National Consumer Disputes Redressal Commission NCDRC |
17-11-2020 |
Shailender Chopra Versus National Aviation Company of India Ltd. & Another |
High Court of Delhi |
16-10-2020 |
A. Prasad & Another Versus Union of India, Represented by its Secretary to Government, Ministry of Civil Aviation, New Delhi & Others |
High Court of Kerala |
12-08-2020 |
Abdul Saleem Pattakal & Another Versus The Director General Bureau of Civil Aviation Security, A-Wing, New Delhi & Others |
High Court of Kerala |
05-08-2020 |
M/s. Exl Careers & Another Versus Frankfinn Aviation Services Private Limited |
Supreme Court of India |
05-08-2020 |
M/s. Exl Careers & Another Versus Frankfinn Aviation Services Private Limited |
Supreme Court of India |
03-07-2020 |
Kalpataru Ltd. & Others Versus Union of India, Through the Secretary Ministry of Civil Aviation & Others |
High Court of Judicature at Bombay |
17-06-2020 |
S. Selvam Versus The Senior Manager – HRD Air India Limited, (Now known as National Aviation Company of India Limited), Chennai & Others |
High Court of Judicature at Madras |
17-06-2020 |
S. Selvam Versus The Senior Manager – HRD Air India Limited, (Now known as National Aviation Company of India Limited), Chennai & Others |
High Court of Judicature at Madras |
10-03-2020 |
Capt. Lakshmi Krishna Kumar, Rep. by her Power of Attorney Capt. M.S. Krishna Kumar Versus Union of India, Rep. by its Secretary, Ministry of Civil Aviation, New Delhi & Others |
High Court of Judicature at Madras |
02-03-2020 |
Aviation Travels Pvt. Ltd. Versus Bhavesha Suresh Goradia & Others |
Supreme Court of India |
17-01-2020 |
M/s. Pawan Hans Limited & Others Versus Aviation Karmachari Sanghatana & Others |
Supreme Court of India |
17-01-2020 |
M/s. Pawan Hans Limited & Others Versus Aviation Karmachari Sanghatana & Others |
Supreme Court of India |
18-12-2019 |
G. Mahesh & Another Versus Union of India, Represented by Its Secretary To Government, Ministry of Civil Aviation, New Delhi & Others |
High Court of Kerala |
29-11-2019 |
Interglobe Aviation Limited Versus Union of India Ministry Of Environment, Forest And Climate Change Secretary & Others |
Supreme Court of India |
20-11-2019 |
Interglobe Aviation Limited, Through Its Authorised Representative, New Delhi & Another Versus Anil Saklani & Others |
National Consumer Disputes Redressal Commission NCDRC |
25-10-2019 |
K. Shanmugam Versus V. Krishnamurthy, Proprietor, Aviation Express, Chennai & Another |
High Court of Judicature at Madras |
25-10-2019 |
K. Shanmugam Versus V. Krishnamurthy, Proprietor, Aviation Express, Chennai & Another |
High Court of Judicature at Madras |
14-10-2019 |
The Senior Manager-HRD, Air India Ltd., (Now Known as National Aviation Company of India Limited), Chennai Versus The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Chennai & Another |
High Court of Judicature at Madras |
05-08-2019 |
Tata Sia Airlines Limited Versus M/s. Pilot18 Aviation Book Store & Another |
High Court of Delhi |
05-08-2019 |
Tata Sia Airlines Limited Versus M/s Pilot18 Aviation Book Store & Another |
High Court of Delhi |
16-07-2019 |
Interglobe Aviation Limited Versus Union of India Ministry of Environment, Forest & Climate Change Secretary & Others |
Supreme Court of India |
02-07-2019 |
Interglobe Aviation Limited Versus Union of India, Thr. Secretary, Ministry of Environment, Forest & Climate Change Secretary & Others |
Supreme Court of India |
27-06-2019 |
Management of National Aviation Company of India Limited, Chennai Versus The Central Government Industrial Tribunal-cum-Labour Court, Rep. by its Presiding Officer, Chennai & Another |
High Court of Judicature at Madras |
27-06-2019 |
Management of National Aviation Company of India Limited, Chennai Versus The Central Government Industrial Tribunal-cum-Labour Court, Rep. by its Presiding Officer, Chennai & Another |
High Court of Judicature at Madras |
24-06-2019 |
M/s. Aviation Express, Rep. by its Proprietor, V. Krishnamurthy Versus The Chairman, Airports Authority of India, New Delhi & Another |
High Court of Judicature at Madras |
02-05-2019 |
Bank One Limited Versus Directorate General of Civil Aviation & Others |
High Court of Delhi |
28-03-2019 |
Anthony Laurence Gallon Versus Civil Aviation Authority |
Court of Appeal of New Zealand |
28-02-2019 |
Interglobe Aviation Ltd. & Others Versus Pratyush Chowdhudy |
National Consumer Disputes Redressal Commission NCDRC |
26-02-2019 |
M/s. Omega Enterprises, Rep. by its Sole Proprietor Ramiah, Mumbai Versus Ministry of Civil Aviation, Rep. by its Secretary, New Delhi & Others |
High Court of Judicature at Madras |
18-01-2019 |
Pankaj Buragohain & Another Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Communication & IT Department of Aviation, New Delhi & Another |
Central Administrative Tribunal Guwahati Bench Guwahati |
01-11-2018 |
Sanjay Jain Versus National Aviation Co. of India Ltd. |
Supreme Court of India |
17-10-2018 |
Indo Russian Aviation Ltd Versus Assistant Commissioner of Income Tax, |
Income Tax Appellate Tribunal Pune |
12-09-2018 |
Aviation Karmachari Sanghatana Versus M/s. Pawan Hans Ltd. (Formally M/s Pawan Hans Helicopters Ltd.) & Others |
High Court of Judicature at Bombay |
27-06-2018 |
Immanuel Aviation & Cargo Services Pvt. Ltd. Rep. by Its Director Rosy Panackal Versus State of Kerala, Rep. by Its Secretary to Government, Transport (C) Department, Thiruvananthapuram & Another |
High Court of Kerala |
26-06-2018 |
Sri Sai Sampath Aviation Hadling Service V/S CCE & ST, Visakhapatnam-II |
Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad |
19-04-2018 |
Bhavesha Suresh Goradia & Another Versus Aviation Travels Pvt Ltd & Others |
High Court of Judicature at Bombay |
21-02-2018 |
Global Aviation Services Private Limited & Others Versus Airport Authority of India & Others |
High Court of Judicature at Bombay |
19-01-2018 |
M/s. Inter Globe Aviation Ltd. Through Anoop Kahtry, Associate General Counsel Versus G. Ramakrishna Reddy & Another |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
08-01-2018 |
Interglobe Aviation Ltd. and Others V/S Babul Roy and Others. |
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI |
08-01-2018 |
Interglobe Aviation Ltd. & Another Versus Dr. Babul Roy & Another |
National Consumer Disputes Redressal Commission NCDRC |
05-01-2018 |
M/s. Inter Globe Aviation Ltd. Through Navneet Anand, Legal Associate & Another Versus Vidya Rawat & Another |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
05-12-2017 |
Ligare Aviation Limited V/S Commissioner of Customs, Amritsar |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
28-11-2017 |
Forum I Aviation Versus C.S.T. Delhi |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
01-11-2017 |
National Aviation Co. of India Ltd V/S Commissioner of GST & Central Excise, Chennai South |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
13-10-2017 |
Debi Prasad Satapathy Versus Union of India, through : Ministry of Civil Aviation & Others |
High Court of Judicature at Bombay |
23-08-2017 |
Inter Globe Aviation Limited V/S CC, New Delhi |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
17-08-2017 |
Indian Commercial Pilots Association Versus Director General of Civil Aviation & Others |
High Court of Delhi |
12-06-2017 |
Manjit Singh, Managing Director Touchwood Aviation Acadamy & Another Versus Vishal Shadangi |
National Consumer Disputes Redressal Commission NCDRC |
09-06-2017 |
IATA Agents Association of India (IAAI) rep. by its President, Biji Eapen Versus The Director General of Civil Aviation Technical Centre New Delhi & Others |
High Court of Kerala |
02-06-2017 |
Captain Bindu Kelunni Versus M/s. Blue dart Aviation Ltd. |
High Court of Judicature at Madras |
30-05-2017 |
Government of Sindh & Another Versus The Civil Aviation Authority of Pakistan through its Airport Manager, Jinnah International Airport, Karachi |
Supreme Court of Pakistan |
25-05-2017 |
Commissioner of Service Tax V/S Sar Aviation Services P. Ltd. |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
25-04-2017 |
Interglobe Aviation Limited Versus Manish Nagpal |
National Consumer Disputes Redressal Commission NCDRC |
20-03-2017 |
Frankfinn Aviation Services Pvt. Ltd V/S C.S.T. |
Customs Excise Service Tax Appellate Tribunal New Delhi |
15-03-2017 |
Yashwant Shenoy Versus The Union of India through the Secretary, Ministry of Civil Aviation & Others |
High Court of Judicature at Bombay |
28-02-2017 |
New Zealand Air Line Pilotsʼ Association Industrial Union of Workers Incorporated Versus Director of Civil Aviation & Another |
Court of Appeal of New Zealand |
29-11-2016 |
M/s. Livewel Aviation Services Pvt. Ltd. Versus Bhartiya Kamgar Sena & Another |
High Court of Judicature at Bombay |
24-11-2016 |
Indian Airlines Ltd. (Now National Aviation Company of India Ltd. (Nacil)), Airlines Versus S.K. Baral |
National Consumer Disputes Redressal Commission NCDRC |
04-11-2016 |
India Aviation Training Institute Private Limited & Others Versus Nil |
High Court of Karnataka |
03-08-2016 |
Sushil Kumar, Ex Deputy Director Versus Union of India, Ministry of Civil Aviation through the Director General of Civil Aviation, Safdurjung Airport, New Delhi & Another |
Central Administrative Tribunal Chandigarh Bench |
10-02-2016 |
In Re: Air India Limited Versus InterGlobe Aviation Limited |
Competition Commission of India |
07-01-2016 |
In Re: Turbo Aviation Pvt. Ltd. Versus Bangalore International Airport Ltd. & Others |
Competition Commission of India |
07-10-2015 |
Urmila mishra Versus M/s Inter Global Aviation Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
06-10-2015 |
Naresh Kumar Thakur Versus Principal/executive Director Civil Aviation Training College, Allahabad |
Supreme Court of India |
14-08-2015 |
Jagrut Nagrik & Another Versus The Secretary, Ministry of Civil Aviation & Others |
National Consumer Disputes Redressal Commission NCDRC |
14-08-2015 |
Jagrut Nagrik & Another Versus The Secretary, Ministry of Civil Aviation & Others |
National Consumer Disputes Redressal Commission NCDRC |
20-07-2015 |
M/s. Varman Aviation Pvt. Ltd. & Another Versus Hindustan Aeronautics Limited |
High Court of Karnataka |
25-06-2015 |
In Re: Udit Gupta Versus Interglobe Aviation Limited & Another |
Competition Commission of India |
08-06-2015 |
M/s. Commercial & Business Aviation Services Versus M/s. Swajas Air Charter Ltd. |
High Court of Karnataka |
31-03-2015 |
Y.V. Sharma & Another Versus Union of India Through its Secretary Ministry of Civil Aviation, Govt. of India & Others |
High Court of Jammu and Kashmir |
12-03-2015 |
Taneja Aerospace and Aviation Ltd. Versus The District Collector, Krishnagiri District & Another |
High Court of Judicature at Madras |
20-02-2015 |
Brian Damien Hunter Versus Civil Aviation Authority |
Court of Appeal of New Zealand |
12-12-2014 |
Dinesh Kumar Versus Union of India, through Secretary, Ministry of Civil Aviation, Opp. Safdarjung Airport, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
07-11-2014 |
Devesh Bbyan Versus Chairman And Managing Director, National Aviation Company of India Ltd. |
High Court of Delhi |
29-10-2014 |
Razdan Rafiq Versus The Director Of The Civil Aviation Authority Of New Zealand |
Court of Appeal of New Zealand |
10-10-2014 |
M. Jeyraj Victor & Others Versus M/s. Interglobe Aviation Ltd. (INDIGO) |
National Consumer Disputes Redressal Commission NCDRC |
01-09-2014 |
M/s. Air India Limited (formerly National Aviation Company of India Limited) rep. by its Chairman & Managing Director & Another Versus Y.V. Raju |
High Court of Andhra Pradesh |
16-06-2014 |
Acernus Aero Limited Versus Vincent Aviation Limited |
Court of Appeal of New Zealand |
27-05-2014 |
The Managing Director/Chairman Indian Airlines / Air India National Aviation of India Ltd. (Presently known as Air India Ltd.) Versus Maria Easter Dabreu Noronha & Another |
National Consumer Disputes Redressal Commission NCDRC |
20-05-2014 |
Anita Kaur Versus Universal Weather & Aviation India Private Limited & Another |
High Court of Delhi |
08-05-2014 |
Air New Zealand Limited Versus Aviation And Marine Engineers Association Incorporated and Another |
Court of Appeal of New Zealand |
29-04-2014 |
Avalon Aviation Academy Pvt. Ltd., Aptech Limited & Others Versus Gurvinder Singh & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
07-04-2014 |
M/s. Indus Airways Pvt. Ltd. & Others Versus M/s. Magnum Aviation Pvt. Ltd. & Another |
Supreme Court of India |
07-04-2014 |
Capt. Vivek A.Shanbhag Versus Union of India, Rep. By its Secretary, Ministry of Civil Aviation, & Others |
High Court of Judicature at Madras |
27-03-2014 |
Frankfinn Aviation Services Pvt. Ltd. Versus Assistant Commissioner, Designated Authority, Vces, Service Tax |
High Court of Delhi |