Some PAST Judgements / Case Laws similar to A J PROJECT PRIVATE LIMITED
Last Checked Past / Closed Litigation On 09-06-2022 08:28
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12-05-2022 |
RCM Infrastructure Ltd. Represented through Senior Manager Project Accounts G. Jagadeeswara Rao Versus The State Highway Authority of Jharkhand (SHAJ), Represented by its Chief Executive Officer having its Principal office at Deendayal Nagar, Jharkhand |
High Court of Jharkhand |
30-04-2022 |
M. Deenaviolet Versus The Samagra Shiksha Abhiyan, rep. by its State Project Director & Others |
High Court of Andhra Pradesh |
28-04-2022 |
National Highways Authority of India Through its Project Director & Another Versus Sub-Divisional Officer cum Land Acquisition Officer, Yavatmal & Others |
In the High Court of Bombay at Nagpur |
22-04-2022 |
The Executive Engineer, BRR Vamsadhara Project, Amadalavalasa, Srikakulam District & Another Versus Jogi Ramulu & Others |
High Court of Andhra Pradesh |
18-04-2022 |
The Executive Engineer, Lower Pus Project, Pusad, Dist. Yavatmal Versus Ashokkumar & Others |
In the High Court of Bombay at Nagpur |
01-04-2022 |
Backend Bangalore Private Limited A Company Incorporated Under The Companies Act, 1956, Bengaluru Versus Chief Engineer-Cum-Project Director, State Roads Project, Himachal Pradesh Road And Infrastructure Development Corporation Limited (HPRIDC), Himachal Pradesh |
High Court of Himachal Pradesh |
08-03-2022 |
The Chief Engineer/Metropolitan Transport Project (Railways), Chennai & Another Versus M/s. Progressive-Aliens (JV), Hyderabad, Telengana |
High Court of Judicature at Madras |
02-02-2022 |
The State of Jharkhand through the Chief Secretary, Govt. of Jharkhand, Officiating at Project Building, HEC Township, PO & PS- Dhurwa, Ranchi & Another Versus Padamshree Kashyap, wife of Sri Kishore Kumar, resident of Block, Bokaro & Others |
High Court of Jharkhand |
19-01-2022 |
National Highways Authority of India, Project Implementation Unit, Jalgaon Thr. it's Project Director C.M. Sinha Versus Avinash Purushottam Supe & Others |
In the High Court of Bombay at Aurangabad |
11-01-2022 |
M/s. URC Construction (P) Ltd., Represented by its Authorized Signatory V. Ganesan Versus The Government of India, Department of Atomic Energy Bhabha Atomic Research Centre, Represented by its Project Director, Kalpakkam |
High Court of Judicature at Madras |
07-01-2022 |
M/s. Gayatri Project Limited Versus Madhya Pradesh Road Development Corporation Limited |
High Court of Madhya Pradesh |
06-01-2022 |
K. Paramasivam Versus The Executive Engineer, Public Works Department, Water Resource Organisation, Aliyar Basin Division, Parambikulam Aliyar Project, Pollachi, Coimbatore District & Others |
High Court of Judicature at Madras |
22-12-2021 |
ALS Constructions, Rep. by its Proprietor, Bala Abraham, Chennai & Another Versus The Project Director, Tsunami Projects Implementation Units, Chennai & Others |
High Court of Judicature at Madras |
16-12-2021 |
Best & Crompton Engineering Project Limited, Rep by its Managing Director, Nungambakkam Versus The Corporation Bank, Rep. By its Chairman and Managing Director, Corporate Banking Branch, Chennai & Others |
High Court of Judicature at Madras |
02-12-2021 |
Executive Engineer, On R.A. Bembla Project Division, Ori. N.A. No.1 Yavatmal & Another Versus Manik Panjabrao Kalmegh & Others |
In the High Court of Bombay at Nagpur |
22-11-2021 |
GBK Project Pvt. Ltd. Versus Union of India Through The General Manager |
High Court of Delhi |
16-11-2021 |
D. Nagarathinammal Versus The Project Director, National Highways Authority of India, Project Implementation Unit – Chennai & Others |
High Court of Judicature at Madras |
11-11-2021 |
Gundugonda & Others Versus The Government of A.P., through Spl.Dy.Collector, (L.A.) Singoor Project, Medak at Sangareddy |
High Court of for the State of Telangana |
10-11-2021 |
The Executive Engineer, Gosikhurd Project Ambadi, Bhandara, Maharashtra Vidarbha Irrigation Development Corporation Versus Mahesh & Others |
Supreme Court of India |
09-11-2021 |
V.G. Thankamani & Others Versus National Highway Authority of India, Rep. by Its Project Director, Palakkad & Others |
High Court of Kerala |
27-10-2021 |
M/s Shreejikrupa Project Limited, through its Managing Director Karsanbhai Bachubhai Varsani, Rajkot Versus NMDC Limted (A Government of India Enterprise), Hyderabad & Others |
High Court of Chhattisgarh |
27-10-2021 |
Vijay Shankar Singh, Bhagwanpur (Kanehari) & Others Versus The State of Jharkhand, through the Chief Secretary, Government of Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur, -Ranchi & Others |
High Court of Jharkhand |
04-10-2021 |
The Water Base Limited, Chennai Versus M/s. KAP (India) Project and Construction Private Limited, Nishat Kuraichira, Rep. by its Managing Director, K.V. Mohamed Zakir |
High Court of Judicature at Madras |
28-09-2021 |
IRT Perundurai Medical College, Represented by its Additional Director (P), Erode Versus The Project Director and Manager (Tech), National Highways Authority of India, Coimbatore & Others |
High Court of Judicature at Madras |
27-09-2021 |
Manjari Tanty @ Laria Versus Special Land Acquisition Officer & Sub Collector, Ultra Mega Power Project, Sundargarh & Others |
Supreme Court of India |
24-09-2021 |
Usman Arif & Another Versus The Project Director, National Highway Authority of India, Kozhikode & Others |
High Court of Kerala |
07-09-2021 |
The Project Director, Tamil Nadu Road Sector Project, Chennai Versus JSR Constructions Pvt. Ltd, Rep. by Power of Attorney Holder R. Paneerselvam |
High Court of Judicature at Madras |
07-09-2021 |
The Executive Engineer, Bembla Project Division, Yavatmal & Another Versus Manik Panjabrao Kalmegh & Others |
In the High Court of Bombay at Nagpur |
19-08-2021 |
J. Jeyalakshmi Versus SARE Shelters Project Pvt Ltd, Represented by its Managing Director, Guindy & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
19-08-2021 |
Saraswathi & Others Versus Pacifica Chennai Project Infrastructure Company Private Limited, Gujarat & Others |
High Court of Judicature at Madras |
17-08-2021 |
P.V. Duraisamy (deceased) & Others Versus Project Holder/Administrator, St. Mary's Leprosy Centre, Salem |
High Court of Judicature at Madras |
03-08-2021 |
National Highway Authority of India, Represented by Project Director, Near N.S.S. Higher Secondary School, Thiruvananthapuram Versus Jabeena Beevi & Others |
High Court of Kerala |
28-07-2021 |
The Chief Project Manager, Railway Electrification, Chennai & Another Versus Trimurthi Hi-Tech Company Pvt. Ltd., Rep. by its Director, Chennai |
High Court of Judicature at Madras |
23-07-2021 |
Manishi Kansal & Another Versus M/s. Prestige Estate Project Pvt. Ltd., Bangalore & Others |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
23-07-2021 |
M/s. NAPC Limited, Represented by the Authorised Signatory, N. Padmanabhan Versus The Project Director, Kerala State Transport Project, Thiruvananthapuram |
High Court of Kerala |
20-07-2021 |
The Project Director, National Highways No.45 E & 220 National Highways Authority Of India Versus M. Hakeem & Another |
Supreme Court of India |
20-07-2021 |
The Project Director, National Highways No.45 E & 220 National Highways Authority of India Versus M. Hakeem & Another |
Supreme Court of India |
12-07-2021 |
R. Krishnamoorthy Versus The Special Tahsildar, Land Acquisition, Unit-III, Outer Ring Road Project, Chennai Metropolitan, Chennai & Another |
High Court of Judicature at Madras |
26-05-2021 |
M/s. Sun City Project Pvt. Ltd. Through its Director Varun Aggarwal, Haryana Versus The Jaipur Development Authority, through its Secretary, Jaipur |
High Court of Rajasthan Jaipur Bench |
12-05-2021 |
S. Ganesh Versus The Project Director, National Highways Authority of India, Tiruchirappalli & Others |
High Court of Judicature at Madras |
12-05-2021 |
R. Ramesh Versus The Special District Revenue Officer (LA), Tamil Nadu Road Development Project-II, Chennai & Another |
High Court of Judicature at Madras |
15-04-2021 |
The Project Director, Government of Rajasthan, Rajasthan Urban Infrastructure Development Project (RUIDP), Jaipur & Others Versus M/s. Electrosteel Casting Ltd., Through Authorized Representative Mr. Sudipto Lehari & Another |
High Court of Rajasthan Jaipur Bench |
15-04-2021 |
The Project Director, Government of Rajasthan, Rajasthan Urban Infrastructure Development Project (RUIDP), Jaipur & Others Versus M/s. Electrosteel Casting Ltd., Through Authorized Representative Mr. Sudipto Lehari & Another |
High Court of Rajasthan Jaipur Bench |
15-04-2021 |
The Project Director, Government of Rajasthan, Rajasthan Urban Infrastructure Development Project (RUIDP), Jaipur & Others Versus M/s. Electrosteel Casting Ltd., Through Authorized Representative Mr. Sudipto Lehari & Another |
High Court of Rajasthan Jaipur Bench |
12-04-2021 |
Rekha Tekwani Versus Chhattisgarh Project India Private Limited & Others |
High Court of Chhattisgarh |
07-04-2021 |
Cobra-CIPL JV Versus Chief Project Manager |
High Court of Madhya Pradesh |
04-03-2021 |
The Union of India, Represented by its Project Director, Nhai, New Delhi & Another Versus Veerappa |
High Court of Karnataka |
03-03-2021 |
The Jharkhand State Electricity Board (Now J.U.V.N.L.) through its Chairman, Project Bhawan, (Jharkhand) Versus Umesh Prasad Choudhary, Muzaffarpur & Others |
High Court of Jharkhand |
01-03-2021 |
M/s. Ashman Infra Project Pvt. Ltd Rep. By Its Director Sri Mintu Nath Having Its Registered Office At Loknath Path, Assam & Another Versus Biprangshu Talukdar |
High Court of Gauhati |
01-03-2021 |
In Re: Release of Water from Dikchu Hydelpower Project Versus The Chief Secretary, Government of Sikkim, Gangtok & Others |
High Court of Sikkim |
01-03-2021 |
Swastik Project Pvt. Ltd. Versus City Enclave Pvt. Ltd. & Others |
High Court of Judicature at Calcutta |
22-02-2021 |
Asangla T Aier, Joint Director, Directorate of Rural Development, Nagaland Versus Thungdeno Mozhui, Project Director, DRDA, Nagaland & Others |
High Court of Gauhati |
22-02-2021 |
Punatsangchhu – 1 Hydroelectric Project Authority, Bhutan Versus Larsen & Toubro Ltd. |
Supreme Court of India |
16-02-2021 |
M/s. SARE Shelters Project Pvt. Ltd Sare Homes Project Office, Crescent Parc Dewy Terraces Residential Complex Sowbhagya Vijaym Nagar, Thiruporur, Chengalpattu Versus SARE SQUIRES Sare Homes Crescent Parc Dewy Terraces OMR Road Project Sowbhagya Vijaym Nagar, Thiruporur, Chengalpattu Dist & Another |
High Court of Judicature at Madras |
16-02-2021 |
M/s. SARE Shelters Project Pvt. Ltd Sare Homes Project Office, Crescent Parc Dewy Terraces Residential Complex Sowbhagya Vijaym Nagar, Thiruporur, Chengalpattu Versus SARE SQUIRES Sare Homes Crescent Parc Dewy Terraces OMR Road Project Sowbhagya Vijaym Nagar, Thiruporur, Chengalpattu Dist & Another |
High Court of Judicature at Madras |
08-02-2021 |
RDS Project Limited & Another Versus The Union of India & Others |
High Court of Judicature at Calcutta |
28-01-2021 |
National Highway Authority of India, through its Project Director, LT Colonel Yogesh N Garhwal, Rohtas Versus The State of Bihar through the Collector, Kaimur at Bhabhua & Others |
High Court of Judicature at Patna |
22-01-2021 |
Lakshmanan & Another Versus Project Executive, Valliammal Society and SRM Institute, Department of Construction, Chennai & Another |
High Court of Judicature at Madras |
21-01-2021 |
Dr. K. Natarajan Versus The Special Tahsildar (LA), Tamil Nadu Road Sector Project, Vridhachalam |
High Court of Judicature at Madras |
21-01-2021 |
The State of Jharkhand through the Chief Secretary, Govt. of Jharkhand, Project Building, Dhurwa & Others Versus Lal Damodar Nath Shahdeo @ Damodar Nath Shahdeo |
High Court of Jharkhand |
21-01-2021 |
Dr. K. Natarajan Versus The Special Tahsildar (LA), Tamil Nadu Road Sector Project, Vridhachalam |
High Court of Judicature at Madras |
21-01-2021 |
Dr. K. Natarajan Versus The Special Tahsildar (LA), Tamil Nadu Road Sector Project, Vridhachalam |
High Court of Judicature at Madras |
20-01-2021 |
The Project Director, National Highways Authority of India, Karur Versus The Special Tahsildar(Land Acquisition Officer), Namakkal & Others |
High Court of Judicature at Madras |
19-01-2021 |
Tamilnadu Road Sector Project II, Highways Department Represented by Project Director, Chennai Versus M/s.IRCON International Ltd. And Sumber Mitra Jaya (J.V.) Palika Bhavan, New Delhi & Another |
High Court of Judicature at Madras |
19-01-2021 |
Tamilnadu Road Sector Project II, Highways Department Represented by Project Director, Chennai Versus M/s.IRCON International Ltd. And Sumber Mitra Jaya (J.V.) Palika Bhavan, New Delhi & Another |
High Court of Judicature at Madras |
19-01-2021 |
Tamilnadu Road Sector Project II, Represented by Project Director, Chennai Versus M/s. IRCON International Ltd. & Sumber Mitra Jaya (J.V.), New Delhi & Another |
High Court of Judicature at Madras |
19-01-2021 |
Tamilnadu Road Sector Project II, Highways Department Represented by Project Director, Chennai Versus M/s.IRCON International Ltd. And Sumber Mitra Jaya (J.V.) Palika Bhavan, New Delhi & Another |
High Court of Judicature at Madras |
07-01-2021 |
Simmasanam Versus Project Executive, Valliammal Society & SRM Institute, Department of Construction, Chennai & Another |
High Court of Judicature at Madras |
07-01-2021 |
Dadheech Infrastructures Private Limited Versus DTE GEN MD ACCN Project & Another |
High Court of Delhi |
07-01-2021 |
Karegowdara Irappa Versus The Special Land Acquisition Officer Upper Thunga Project, Shimoga & Another |
High Court of Karnataka |
01-01-2021 |
S.P. Singla Constructions Pvt. Ltd. Versus Chief Engineer, Project Deepak & Others |
High Court of Himachal Pradesh |
22-12-2020 |
Seguro Foundations & Structures Pvt. Ltd., Represented by its Authorised Signatory M. Afsal Versus Kerala Road Fund Board- Project Management Unit, Represented by its Project Director, Thiruvananthapuram & Others |
High Court of Kerala |
11-12-2020 |
Larsen & Toubro Limited Versus Punatsangchhu-1 Hydroelectric Project Authority |
High Court of Delhi |
09-12-2020 |
R. Thirumurugan Versus The Senior Manager (HR), Koodangulam Nuclear Project, Tirunelveli |
Before the Madurai Bench of Madras High Court |
18-11-2020 |
Aerostar Helmets Pvt. Ltd., New Delhi Versus Adani M2k Project LLP |
National Consumer Disputes Redressal Commission NCDRC |
11-11-2020 |
K.K. Sreelal Versus The District Project Manager, Akshaya District Project Office, Wayanad & Others |
High Court of Kerala |
06-10-2020 |
Mekal Infra Project Pvt. Ltd. Versus Prateek Airan |
Debts Recovery Appellate Tribunal at Allahabad |
20-08-2020 |
Tamil Nadu Road Sector Project-II, Highways Department, Government of Tamil Nadu, R.A. Puram, rep. by its Superintending Engineer Versus M/s. VDB Projects (P) Ltd. & Others |
High Court of Judicature at Madras |
17-08-2020 |
Hariom Project Private Limited Versus Military Engineer Services, Director Of Contract Management And Ors. |
High Court of Delhi |
17-08-2020 |
M/s. Singhi Project Pvt. Ltd. & Another Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
29-05-2020 |
D.P. Saraf Versus Sub Area Manager, S.E.C.L. Rajgamaar Project Korba Area & Others |
High Court of Chhattisgarh |
09-03-2020 |
The Senior General Manager, Heavy Alloy Penetrator Project Ministry of Defence, Trichy Versus The Central Government Industrial Tribunal-cum-Labour Court, Rep. By its Presiding Officer, Chennai & Others |
High Court of Judicature at Madras |
06-03-2020 |
Tirunelveli Solar Project Pvt. Ltd., Rep. by Mr.P.Elavarasu, Asst. General Manager – Project, Rajasthan Versus Tamil Nadu Generation & Distribution Corporation Limited (TANGEDCO), Rep. by its Chairman, Chennai & Others |
High Court of Judicature at Madras |
02-03-2020 |
M/s. Project Engineering Corporation Limited, Ernakulam, Represented by Manager (Administrations) Binu Jacob Versus M/s. Doshion Private Ltd., Ahmedabad, Represented by Its Director, Rakshit Doshi |
High Court of Kerala |
02-03-2020 |
M/s. Hardware Tools & Machinery Project Pvt Ltd. Versus State of Rajasthan |
High Court of Rajasthan Jaipur Bench |
28-02-2020 |
Subansiri Lower H.E. Project Constract Basis Workers Union & Others Versus National Hydroelectric Power Corporation Ltd. & Others |
High Court of Gauhati |
26-02-2020 |
R. Natarajan Versus The Project Director, Project Implementation Agency (P.I.A) Emergency Tsunami Reconstruction Project, Puducherry |
High Court of Judicature at Madras |
24-02-2020 |
Shanabhai Popatbhai Bharwad Versus Ballard Project Pvt. Ltd & Others |
High Court of Gujarat At Ahmedabad |
19-02-2020 |
Samundeeswari V/S The Special Tahsildhar, MRL Aromatic Project (Now CPCL), Chennai & Others |
High Court of Judicature at Madras |
17-02-2020 |
M/s. Hitachi Power Europe GmbH, Represented by the Authorised Signatory of its Project Office, Chennai, Pravesh P. Jain Versus Income tax Settlement Commission Additional Bench, Chennai Ministry of Finance Department of Revenue & Others |
High Court of Judicature at Madras |
13-02-2020 |
The Project Director, National Highways Authority of India, Madurai Versus M. Vijayalakshmi & Another |
Before the Madurai Bench of Madras High Court |
06-02-2020 |
R.G. Girijamma Versus Special Land Acquisition Officer Upper Tunga Project Shimoga |
High Court of Karnataka |
29-01-2020 |
M/s. Ramkrishna Forgings Limited registered office at Ramkrishna Chambers, Kolkata and its works at Baliguma, Kolabira, Seraikela Kharswan through its Senior General Manager (Finance), Rahul Kumar Bagaria & Others V/S The State of Jharkhand through the Secretary, Finance Department, Project Building, HEC, Dhurwa, Ranchi & Others |
High Court of Jharkhand |
23-01-2020 |
M/s. URC Construction (P) Ltd., Rep. by its Authorised Signatory V. Ganesan, Manager Versus M/s. Airport Authority of India, Rep. by its Senior Manager Engg (C) Project Division - IV, Chennai |
High Court of Judicature at Madras |
22-01-2020 |
The Divisional Manager F.D.C.M. West Chanda Project Division & Others Versus Nilkanth |
In the High Court of Bombay at Nagpur |
15-01-2020 |
The Executive Engineer, Nimna Dudhna Project, Selu, District Parbhani, Maharashtra Versus The State of Maharashtra & Others |
Supreme Court of India |
10-01-2020 |
A. Balanarasimha Rao Versus A.P. Rajiv Swagruha Corporation Ltd., (Government of A.P. Undertaking) Bandlaguda Project, Rangareddy District, Rep. by its General Manager (Projects) |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
10-01-2020 |
Chakilam Laxmi Narasimha Rao Versus A.P. Rajiv Swagruha Corporation Ltd., (Government of A.P. Undertaking) Bandlaguda Project, Rangareddy District, Rep. by its General Manager (Projects) |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
08-01-2020 |
J. Nirmala Devi & Others Versus The Hindustan Petroleum Corporation Limited, Vijayawada-Dharmapuri Pipeline project, Rep., by its General Manager, Mumbai & Others |
High Court of Andhra Pradesh |
09-12-2019 |
S. Devaraj & Another Versus The Superintending Engineer/Civil, Hydro Project/Vendipalayam, Erode & Another |
High Court of Judicature at Madras |