Some PAST Judgements / Case Laws similar to A. H. PROJECT PRIVATE LIMITED
Last Checked Past / Closed Litigation On 02-04-2021 20:34
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22-02-2021 |
Punatsangchhu – 1 Hydroelectric Project Authority, Bhutan Versus Larsen & Toubro Ltd. |
Supreme Court of India |
16-02-2021 |
M/s. SARE Shelters Project Pvt. Ltd Sare Homes Project Office, Crescent Parc Dewy Terraces Residential Complex Sowbhagya Vijaym Nagar, Thiruporur, Chengalpattu Versus SARE SQUIRES Sare Homes Crescent Parc Dewy Terraces OMR Road Project Sowbhagya Vijaym Nagar, Thiruporur, Chengalpattu Dist & Another |
High Court of Judicature at Madras |
08-02-2021 |
RDS Project Limited & Another Versus The Union of India & Others |
High Court of Judicature at Calcutta |
22-01-2021 |
Lakshmanan & Another Versus Project Executive, Valliammal Society and SRM Institute, Department of Construction, Chennai & Another |
High Court of Judicature at Madras |
21-01-2021 |
The State of Jharkhand through the Chief Secretary, Govt. of Jharkhand, Project Building, Dhurwa & Others Versus Lal Damodar Nath Shahdeo @ Damodar Nath Shahdeo |
High Court of Jharkhand |
19-01-2021 |
Tamilnadu Road Sector Project II, Highways Department Represented by Project Director, Chennai Versus M/s.IRCON International Ltd. And Sumber Mitra Jaya (J.V.) Palika Bhavan, New Delhi & Another |
High Court of Judicature at Madras |
19-01-2021 |
Tamilnadu Road Sector Project II, Represented by Project Director, Chennai Versus M/s. IRCON International Ltd. & Sumber Mitra Jaya (J.V.), New Delhi & Another |
High Court of Judicature at Madras |
07-01-2021 |
Dadheech Infrastructures Private Limited Versus DTE GEN MD ACCN Project & Another |
High Court of Delhi |
07-01-2021 |
Simmasanam Versus Project Executive, Valliammal Society & SRM Institute, Department of Construction, Chennai & Another |
High Court of Judicature at Madras |
22-12-2020 |
Seguro Foundations & Structures Pvt. Ltd., Represented by its Authorised Signatory M. Afsal Versus Kerala Road Fund Board- Project Management Unit, Represented by its Project Director, Thiruvananthapuram & Others |
High Court of Kerala |
11-12-2020 |
Larsen & Toubro Limited Versus Punatsangchhu-1 Hydroelectric Project Authority |
High Court of Delhi |
09-12-2020 |
R. Thirumurugan Versus The Senior Manager (HR), Koodangulam Nuclear Project, Tirunelveli |
Before the Madurai Bench of Madras High Court |
18-11-2020 |
Aerostar Helmets Pvt. Ltd., New Delhi Versus Adani M2k Project LLP |
National Consumer Disputes Redressal Commission NCDRC |
11-11-2020 |
K.K. Sreelal Versus The District Project Manager, Akshaya District Project Office, Wayanad & Others |
High Court of Kerala |
06-10-2020 |
Mekal Infra Project Pvt. Ltd. Versus Prateek Airan |
Debts Recovery Appellate Tribunal at Allahabad |
20-08-2020 |
Tamil Nadu Road Sector Project-II, Highways Department, Government of Tamil Nadu, R.A. Puram, rep. by its Superintending Engineer Versus M/s. VDB Projects (P) Ltd. & Others |
High Court of Judicature at Madras |
17-08-2020 |
Hariom Project Private Limited Versus Military Engineer Services, Director Of Contract Management And Ors. |
High Court of Delhi |
17-08-2020 |
M/s. Singhi Project Pvt. Ltd. & Another Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
29-05-2020 |
D.P. Saraf Versus Sub Area Manager, S.E.C.L. Rajgamaar Project Korba Area & Others |
High Court of Chhattisgarh |
09-03-2020 |
The Senior General Manager, Heavy Alloy Penetrator Project Ministry of Defence, Trichy Versus The Central Government Industrial Tribunal-cum-Labour Court, Rep. By its Presiding Officer, Chennai & Others |
High Court of Judicature at Madras |
06-03-2020 |
Tirunelveli Solar Project Pvt. Ltd., Rep. by Mr.P.Elavarasu, Asst. General Manager – Project, Rajasthan Versus Tamil Nadu Generation & Distribution Corporation Limited (TANGEDCO), Rep. by its Chairman, Chennai & Others |
High Court of Judicature at Madras |
02-03-2020 |
M/s. Hardware Tools & Machinery Project Pvt Ltd. Versus State of Rajasthan |
High Court of Rajasthan Jaipur Bench |
02-03-2020 |
M/s. Project Engineering Corporation Limited, Ernakulam, Represented by Manager (Administrations) Binu Jacob Versus M/s. Doshion Private Ltd., Ahmedabad, Represented by Its Director, Rakshit Doshi |
High Court of Kerala |
26-02-2020 |
R. Natarajan Versus The Project Director, Project Implementation Agency (P.I.A) Emergency Tsunami Reconstruction Project, Puducherry |
High Court of Judicature at Madras |
24-02-2020 |
Shanabhai Popatbhai Bharwad Versus Ballard Project Pvt. Ltd & Others |
High Court of Gujarat At Ahmedabad |
19-02-2020 |
Samundeeswari V/S The Special Tahsildhar, MRL Aromatic Project (Now CPCL), Chennai & Others |
High Court of Judicature at Madras |
17-02-2020 |
M/s. Hitachi Power Europe GmbH, Represented by the Authorised Signatory of its Project Office, Chennai, Pravesh P. Jain Versus Income tax Settlement Commission Additional Bench, Chennai Ministry of Finance Department of Revenue & Others |
High Court of Judicature at Madras |
13-02-2020 |
The Project Director, National Highways Authority of India, Madurai Versus M. Vijayalakshmi & Another |
Before the Madurai Bench of Madras High Court |
06-02-2020 |
R.G. Girijamma Versus Special Land Acquisition Officer Upper Tunga Project Shimoga |
High Court of Karnataka |
29-01-2020 |
M/s. Ramkrishna Forgings Limited registered office at Ramkrishna Chambers, Kolkata and its works at Baliguma, Kolabira, Seraikela Kharswan through its Senior General Manager (Finance), Rahul Kumar Bagaria & Others V/S The State of Jharkhand through the Secretary, Finance Department, Project Building, HEC, Dhurwa, Ranchi & Others |
High Court of Jharkhand |
23-01-2020 |
M/s. URC Construction (P) Ltd., Rep. by its Authorised Signatory V. Ganesan, Manager Versus M/s. Airport Authority of India, Rep. by its Senior Manager Engg (C) Project Division - IV, Chennai |
High Court of Judicature at Madras |
22-01-2020 |
The Divisional Manager F.D.C.M. West Chanda Project Division & Others Versus Nilkanth |
In the High Court of Bombay at Nagpur |
15-01-2020 |
The Executive Engineer, Nimna Dudhna Project, Selu, District Parbhani, Maharashtra Versus The State of Maharashtra & Others |
Supreme Court of India |
10-01-2020 |
A. Balanarasimha Rao Versus A.P. Rajiv Swagruha Corporation Ltd., (Government of A.P. Undertaking) Bandlaguda Project, Rangareddy District, Rep. by its General Manager (Projects) |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
10-01-2020 |
Chakilam Laxmi Narasimha Rao Versus A.P. Rajiv Swagruha Corporation Ltd., (Government of A.P. Undertaking) Bandlaguda Project, Rangareddy District, Rep. by its General Manager (Projects) |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
08-01-2020 |
J. Nirmala Devi & Others Versus The Hindustan Petroleum Corporation Limited, Vijayawada-Dharmapuri Pipeline project, Rep., by its General Manager, Mumbai & Others |
High Court of Andhra Pradesh |
09-12-2019 |
S. Devaraj & Another Versus The Superintending Engineer/Civil, Hydro Project/Vendipalayam, Erode & Another |
High Court of Judicature at Madras |
04-12-2019 |
M/s. Hindustan Steel Works Construction Limited, Rep. by its General Manager, V.S. Prasad Versus Government of Tamil Nadu, Rep. by its Project Director, Tamil Nadu Road Sector Project, Chennai & Others |
High Court of Judicature at Madras |
29-11-2019 |
Saloni Dhoot Versus Exotica Housing & Infrastructure Project (P) Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
26-11-2019 |
The Chief Engineer, The Karnataka State Health System Development Project, Bangalore Versus Gopalkrishna & Another |
High Court of Karnataka |
21-11-2019 |
Navia Sebastian Versus M/s. Nippon Infra Project (P) Ltd., Kochi, Represented by Its Director John George & Another |
High Court of Kerala |
17-10-2019 |
The Chief Executive Officer & Chairman, Zilla Parishad Multi Drug Treatment Project & Others Versus Pandurang Rambhau Choudhary & Others |
In the High Court of Bombay at Aurangabad |
03-10-2019 |
A. Muthuramalingam & Another Versus The Project Director, Tanjore & Another |
High Court of Judicature at Madras |
01-10-2019 |
Project Implementation Agency, Pondicherry Versus Chief Commissioner of Income Tax, Chennai & Another |
High Court of Judicature at Madras |
26-09-2019 |
Forest Development Corporation, Maharashtra Ltd., Through its Divisional Manager, Forest Project Division Versus Prakash |
In the High Court of Bombay at Aurangabad |
12-09-2019 |
General Manager, Electrical Rengali Hydro Electric Project, Orissa & Others Versus Sri Giridhari Sahu & Others |
Supreme Court of India |
22-08-2019 |
M/s. Globe Detective Agencies Pvt. Ltd. & Another Versus M/s. Gammon India Ltd., (Chennai Metro Rail Project) |
High Court of Judicature at Madras |
19-08-2019 |
Thomas John & Another Versus M/s. Puravankara Project Ltd., Kochi & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
16-08-2019 |
Axis Bank Ltd. Versus Sixth Dimension Project Solution Ltd. |
National Company Law Appellate Tribunal |
11-08-2019 |
Project Officer, Kachhi Balihari Colliery Under Pootki Balihari Area of Bharat Coking Coal Ltd., Through Arvind P. Patil, Project Officer, Dhanbad Versus Regional Labour Commissioner (C), Dhanbad & Others |
High Court of Jharkhand |
09-08-2019 |
Unipress India Thozilalar Sangam Versus The Assistant Commissioner of Labour, (Conciliation), SIPCOT Project Office, Kancheepuram & Others |
High Court of Judicature at Madras |
06-08-2019 |
Rajendra Kumar Goyal & Another Versus South City Project (Kolkata) Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
04-07-2019 |
Project Officer, Moonidih Coal Washery of Bharat Coking Coal Ltd., Dhanbad Versus Tushar Kant Choudhary, Ex-Senior Technical Inspector (Quality Control), Dhanbad |
High Court of Jharkhand |
01-07-2019 |
Union of India represented by The Chief Engineer, Metropolitan Transport Project/Railways, Chennai Versus M/s. S.K. Swamy and Co., Bangalore & Others |
High Court of Judicature at Madras |
16-05-2019 |
M/s National Printers, proprietor Apex Products Private Limited through its Director Sri Krishnan Kant Kedia Versus The State of Jharkhand, through its Principal Secretary, HRD-cum-State Project Director, Jharkhand Education Project Council & Others |
High Court of Jharkhand |
03-05-2019 |
The Principal Commissioner of Income Tax 4 Versus M/s. GVK Project & Technical Services Ltd. |
Supreme Court of India |
30-04-2019 |
P. Indira Gandhi & Others Versus The Principal Secretary/The State Project Director, Sarva Shiksha Abiyan(SSA), Chennai & Others |
High Court of Judicature at Madras |
16-04-2019 |
The Superintending Engineer (Civil), Mettur Thermal Power Project, Tamil Nadu Electricity Board Versus P. Arumugam & Another |
High Court of Judicature at Madras |
10-04-2019 |
The Executive Engineering IITMPD-II, CPWD, IITM Project Circle, IITM Campus, Chennai Versus M/s. IVRCL Ltd., Andhra Pradesh & Another |
High Court of Judicature at Madras |
09-04-2019 |
Siemens Limited Seethakathi Business Centre, Rep by its Manager - PD LD Project Management Gurubaran Senthurpandian, Chennai Versus M/s. Marg Limited, having its Registered Office at “Marg Axis”, 4/138, Chennai |
High Court of Judicature at Madras |
28-03-2019 |
Project Dir.Dep of Rural Devel Versus Its Workmen Thr.D.P.V.V.I.E. UN |
High Court of Delhi |
27-03-2019 |
Ballarpur Industries Limited, through M.S. Pradeep, DGM Law, Gurgaon Versus Karapara Project Engineering, by its POA Hariharan Potti, Surat & Another |
High Court of Judicature at Madras |
18-03-2019 |
M/s. R.D.S. Project Ltd. Versus Scoda Auto India Private Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
13-03-2019 |
Raja Pushpam & Another Versus Owners & Parties Interested in the Tug Mutha Gem & Barge Mutha Pearl, Presently Operating in Udankudi Project John Raj |
High Court of Judicature at Madras |
21-02-2019 |
Co-ordinator, IT @ School Project, Thiruvananthapuram & Another Versus Lali Avirachan & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
30-01-2019 |
N. Ponnusamy & Others Versus Special Tahsildar Land Acquisition, Tamil Nadu Road Sector Project, Tiruvannamalai |
High Court of Judicature at Madras |
21-01-2019 |
Udayakumar Versus Project Director Nhai & Another |
High Court of Kerala |
17-01-2019 |
Chenab Bridge Project Undertaking Versus Konkan Railway Corporation Ltd. |
High Court of Judicature at Bombay |
16-01-2019 |
Project Director, Integrated Tribal Versus Odyssey Advanced |
High Court of Orissa |
16-01-2019 |
M.R. Ramadas & Others Versus The National Highway Authority of India, New Delhi, Represented by The Project Director, Palakkad & Others |
High Court of Kerala |
04-01-2019 |
K.P. Asewal Versus Dwarika Project Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
31-12-2018 |
MBVSR KVR (JV), Rep. by it authorized signatory, B. Srinivasul Reddy, Hyderabad Versus Rail Vikas Nigam Limited, Chennai, Rep. by its Chief Project Manager |
High Court of Andhra Pradesh |
19-12-2018 |
M.A. Moorthy Versus Executive Engineer, Metropolitan Transport Project (Railways) & Others |
High Court of Judicature at Madras |
15-11-2018 |
Geodis Overseas Private Ltd., (India), Repd. by its Director, Industrial Project South India, Chennai Versus Falcon Tyres Limited, Rep. by ?Insolvency Resolution Professional? & Others |
High Court of Judicature at Madras |
15-11-2018 |
Marg Limited, Rep. by its Managing Director, G.R.K. Reddy, Chennai Versus Van Oord Dredging & Marine Contractors BV, Indian Project Office, Mumbai & Others |
High Court of Judicature at Madras |
02-11-2018 |
Saraswathi & Others Versus Pacifica Chennai Project Infrastructure Company Private Limited & Others |
High Court of Judicature at Madras |
17-09-2018 |
K.S. Natarajan & Others Versus The Government of India, Rep. by its Secretary Central Electricity Authority Ministry of Power Power System Planning & Project Appraisal-II Division Sewa Bhawan, R.K. Puram, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
06-09-2018 |
The Acit, Circle-1(2), Vadodara Versus M/s. Effluent Channel Project |
Income Tax Appellate Tribunal Ahmedabad |
27-08-2018 |
Radiant Infosystems Limited, Represented by its Authorized Representative & Senior Project Manager, Mallikarjun Prasad Versus The Karnataka State Road Transport Corporation Limited, Represented by its Managing Director |
High Court of Karnataka |
16-08-2018 |
N. Murali, Project Assistant, International Ocean Institute, Chennai Versus International Ocean Institute, Rep by its Executive Director, Chennai |
High Court of Judicature at Madras |
06-08-2018 |
Suresh Indulal Shah & Others Versus M/s. Pratham Project Developers Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
16-07-2018 |
M/s. Shreejikrupa Project Ltd, Chhattisgarh Versus The State of Chhattisgarh, Through- The Secretary, Government of Chhattisgarh, Public Works Department, Chhattisgarh & Another |
High Court of Chhattisgarh |
25-06-2018 |
Sadbhav Infrastructure Project Limited Versus BSE Ltd. Phirozee Jeejeebhoy Towers, Mumbai & Another |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
21-06-2018 |
Bakthavatsalu Naidu Versus The Project Director, National Highways Authority of India, Villupuram & Another |
High Court of Judicature at Madras |
13-06-2018 |
Commissioners for Her Majesty?s Revenue & Customs Versus Project Blue Limited |
United Kingdom Supreme Court |
01-06-2018 |
U P Project Corporation Limited & Another Versus M/s. MAA Krupa Enterprises |
High Court of Delhi |
31-05-2018 |
Cube Construction Engineering Ltd. Versus Project Manager (T), J&K ERA & Others |
High Court of Jammu and Kashmir |
04-05-2018 |
Unity Infra Project Ltd. Versus AIM Construction Co. |
High Court of Delhi |
03-04-2018 |
R.K. Puri(Registered Firm) & Others Versus Costal Project Pvt Ltd. & Others |
High Court of Himachal Pradesh |
27-03-2018 |
Essar Project India Ltd V/S C.C., Ahmedabad |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
23-03-2018 |
Union of India Versus National Project Construction Corp. Ltd. |
High Court of Delhi |
19-03-2018 |
Special Tahsildar (La), Unit -IV, ORR Project, Chennai Versus Ravikumar & Another |
High Court of Judicature at Madras |
07-03-2018 |
Abhoy Kumar Bandyopadhyay Versus M/s. Elita garden Vista project Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
21-02-2018 |
Venkateshwara Power Project Ltd & Sugar Factory, Rep. by is Managing Director Versus The Yamakanmaradi Urban Co-Op Society Ltd, Yamkanmaradi, Rep. by its General Manager, Somshekar Zutti |
High Court of Karnataka Circuit Bench At Dharwad |
20-02-2018 |
Scott Patrick Sanders Versus Project Management Agreement & Associates Limited |
Court of Appeal of New Zealand |
13-02-2018 |
N. Kannaiyan & Others Versus The Project Officer, District Rural Development Agency, Pudukkottai & Others |
Before the Madurai Bench of Madras High Court |
02-02-2018 |
Marg Limited, Rep., by its Managing Director G.R.K. Reddy, Chennai Versus Van Oord Dredging & Marine, Contractors BV, Indian Project Office, Mumbai & Others |
High Court of Judicature at Madras |
21-12-2017 |
M/S. United Telecoms Limited, Represented by Its Project Manager Versus Kerala State Information Technology Mission (Ksitm), Represented by Its Director & Others |
High Court of Kerala |
15-12-2017 |
Coastal Project Private Limited, Represented by its Regional Head (NE), Agartala & Another Versus Gopal Chakraborty & Others |
High Court of Tripura |
12-12-2017 |
M/s. J.M.C. Project India Ltd. Agra Versus State of U.P. & Others |
High Court of Judicature at Allahabad |