A. G. TIMBER PRIVATE LIMITED

Activity: Manufacturing (Wood Products) in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U20293WB2010PTC141851 		ROC
RoC-Kolkata 		Incorporation Date
05-02-2010
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
141851 		Registration Date
05-02-2010 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2013
Last Balance Sheet Date
31-03-2013



Financials
Authorized Capital
Rs. 42,50,000
Paid Up Capital
Rs. 17,97,390



Contact Information
E-Mail Address
mbtpl@yahoo.com
Registered Address
30A, Maharshi Devendra Road, 2nd Floor, Room No - 5 Kolkata Kolkata WB 700007 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to A. G. TIMBER PRIVATE LIMITED

Last Checked Past / Closed Litigation On 05-04-2021 06:46
05-01-2021 M/s. Padia Timber Company(P) Limited Versus The Board of Trustees of Visakhapatnam Port Trust Through Its Secretary Supreme Court of India
25-09-2020 M/s. Rajgaria Timber Private Limited & Others Versus State Bank of India & Others High Court of Judicature at Calcutta
19-05-2020 M/s. Krishna Timber & Plywood Versus State of Tamilnadu, rep. By its Principal Secretary to Government, Commissioner of Commercial Taxes, CT & Re Department & Others High Court of Judicature at Madras
27-02-2020 R. Rahamathullah, Partner- M/s. Surya Timber & Saw Mill, Thoothukudi & Others Versus The Assistant Director of Panchayats, Thoothukudi & Others Before the Madurai Bench of Madras High Court
14-02-2020 National Insurance Company Ltd. Through Its Duly Constituted Attorney Manager, National Insurance Company Ltd., New Delhi Versus M/s. Ganpati Timber Store, By Proprietor Sh. Rajesh Khadariya & Another National Consumer Disputes Redressal Commission NCDRC
04-07-2019 M/s. Asset Reconstruction Company (India) Ltd., Rep. by its Authorised Signatory, Chennai Versus Senthamarai Ammal (deceased), M/s. Amin Timber Trading Company & Others High Court of Judicature at Madras
13-06-2019 M/s. Mahesh Timber Trading Company, Represented by its Managing Partner Mavji Bhai M Patel, Kollathur Versus The Union of India, Represented by its Under Secretary, Ministry of Agriculture and Farmers Welfare, Department of Agriculture, Krichi Bhavan, New Delhi & Others Before the Madurai Bench of Madras High Court
05-04-2019 M/s. Durai Timber Depot, Represented by its Proprietor, D. Ramesh Versus The Commercial Tax Officer Before the Madurai Bench of Madras High Court
11-02-2019 M/s. R.G. Timber & Saw Mills, Represented by its Partner K. Ramasamy, Tirunelveli District Versus The Assistant Commissioner (ST)(FAC), Tenkasi Assessment Circle Before the Madurai Bench of Madras High Court
11-02-2019 Surya Timber Traders Versus State Tax Officer, Tirunelveli District High Court of Judicature at Madras
19-11-2018 M/s. Renuga Timber & Woods, Rep. by its Partner cum Guarantor, P. Leelavathi, Chennai Versus M/s. Asset Reconstruction Company (India) Ltd., Rep by its Authorized Officer, Chennai & Others High Court of Judicature at Madras
09-08-2018 Garuda Timber Traders, Pattambi, Rep. by its Proprietor T.P. Sharafudeen Versus The Assistant State Tax Officer (Intelligence), Malappuram & Others High Court of Kerala
22-06-2018 Gayatri Timber V/S CC&ST, Visakhapatnam Cus Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
23-01-2018 Corporation Bank Versus Ambica Timber Trade (P) Ltd. & Others Debts Recovery Appellate Tribunal at Delhi
23-01-2018 Corporation Bank V/S Ambica Timber Trade (P) Ltd. and Others. Debt Recovery Appellate Tribunal At Delhi
13-10-2017 M/s. Uday Timber Mart, Rep. by its Managing Partner Sri Jagdish Patel Versus The Manager, Karur Vysya Bank Ltd., L.B. Nagar Branch, Hyderabad & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
31-03-2017 R. Jayabharathi, Propx: M/s. Jeya Timber Mart, Chennai Versus Income Tax Officer Income Tax Appellate Tribunal Mumbai
16-01-2017 V.O. Thariyan Versus St. Theresas Timber Industries, represented by its Proprietor Joseph High Court of Kerala
20-07-2016 Brij Lal and Company, Timber and Plywood Kailash Bhawan, HUDA Complex Versus Harpal Singh s/o Sh. Jai Bhagwan, Resident of Village Samar Haryana State Consumer Disputes Redressal Commission Panchkula
22-02-2016 Collector of Land Acquisition & Others Versus M/s. Andaman Timber Industries & Others Supreme Court of India
11-02-2016 Timber Lake Colony Plot Owners Association Versus The State of Telangana, rep. by its Principal Secretary to Govt., Home Department, Secretariat & Others In the High Court of Judicature at Hyderabad
02-09-2015 Andaman Timber Industries Versus Commissioner of C. Ex., Kolkata-II Supreme Court of India
24-06-2015 Bharat Timber & Construction Co. Versus The State of Karnataka, Through Secretary/Commissioner & Others High Court of Karnataka
29-04-2015 Ganesh Timber & Wood Works Rep. by Rakesh R. Patel Versus The Principal Secretary, Government of Tamil Nadu, Environment & Forests Department, Secretariat & Another Before the Madurai Bench of Madras High Court
27-04-2015 New Bitto Timber Traders, Jagadhari & Another Versus State of Haryana High Court of Punjab and Haryana
10-02-2015 Income-tax Officer Versus Triple V Timber Sales Corpn. Income Tax Appellate Tribunal Chandigarh
23-12-2014 Singh Timber Trader & Others Versus State of U.P. & Others High Court Of Judicature At Allahabad Lucknow Bench
11-12-2014 Collector of Land Acquisition & Others Versus M/s. Andaman Timber Industries Supreme Court of India
10-10-2014 Commissioner of Income-tax, Mysore Versus Pyramid Timber Associates (P.) Ltd. High Court of Karnataka
12-08-2014 M/s. Chetak Timber Products (P) Ltd. Versus The Joint Commissioner (CT) & Another Before the Madurai Bench of Madras High Court
04-08-2014 M/s. Sri Annamalai Timber, rep. By its Proprietor P. Mayandi Versus The Commercial Tax Officer, West Veli Street, Assessment Circle, Madurai Before the Madurai Bench of Madras High Court
12-02-2014 M/s. Hajee Timber Complex Mangalore Versus Additional Commissioner of Commercial Taxes Zone-1 High Court of Karnataka
28-11-2013 Collector of Land Acquisition & Others Versus M/s. Andaman Timber Industries Supreme Court of India
28-10-2013 M/s. Om Timber Mart, represented by its Managing Director, Haresh N.Patel Versus State Bank of India, rep.by its Asst.Chief Manager, (Authorised Officer) Commercial Branch Before the Madurai Bench of Madras High Court
28-10-2013 Saini Timber Merchant Versus D.B. Gupta & Others High Court of Rajasthan
16-08-2013 M/s. Sundar Timber Private Limited, represented by its Director R. Mahendran Versus Manakchand Jamad (Died) & Others High Court of Judicature at Madras
02-08-2013 Northern Contractors (P) Ltd. Versus M/s. Kapur Timber Stores High Court of Delhi
08-07-2013 M/s. Rajdhani Timber Products (P) Ltd. Versus Secretary to the Govt. of Orissa & Another High Court of Orissa
02-04-2013 Sri Lakshmi Narasimha Timber Depot, rep. by its Proprietor & Another Versus United India Insurance Co. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
02-04-2013 Indian Timber & Plywood Corporation Ltd. & Others Versus State of Kerala, rep. by the District Collector, Kozhikode & Others High Court of Kerala
04-10-2012 United India Insurance Company Ltd. Rep. by its Divisional Manager Versus Shaik Abdul Sattar Timber Depot., By its Proprietor Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
03-10-2012 Kailash Timber and Flywoods, Coimbatore Versus Saritha & Another High Court of Judicature at Madras
06-07-2012 Krishi Upaj Mandi Samiti Versus Narayan Timber Merchant High Court of Rajasthan
22-06-2012 The Secretary of Tamil Nadu, Represented by The Deputy Commissioner (CT), Tirunelveli Division Versus Chitra Timber Traders, Kottakulam, Shencottah & Another Before the Madurai Bench of Madras High Court
14-05-2012 Gurunanak Timber Mart A Partnership Firm Versus Anil Kumar Gulatee & Others High Court of Madhya Pradesh
20-04-2012 M/s. Niligiri Timber Firm, Represented by K.C. Chandrasekaran Versus The Principal Chief Conservator of Forests & Others High Court of Judicature at Madras
16-09-2011 Victoria Timber Supplying Co. Versus New Consolidated Construction Co Ltd. High Court of Judicature at Bombay
05-04-2011 R. K. Timber & Another Versus ICICI Bank Ltd. & Another High Court of Madhya Pradesh
01-03-2011 M/s. Cochin Timber Corporation Rep. By Its Partner- P. Krishnandan Versus The Commercial Tax Officer (Enforcement) Kangeyam & Another High Court of Judicature at Madras
23-11-2010 Timber Land Versus A. Vijay High Court of Delhi
07-09-2010 Nagpur Timber Merchants Association & Another Versus State of Maharashtra & Others In the High Court of Bombay at Nagpur
27-07-2010 M/s Jalaram Timber Depot & Others Versus Shri Anthony Mascarenhas son of Shri Menino Mascarenhas & Others In the High Court of Bombay at Goa
01-07-2010 M/s.Yogeswara Timber Depot Versus The Conservator of Forest & Others High Court of Andhra Pradesh
04-05-2010 M/s. Hindustan Timber Co. & Others Versus Krishi Upaj Mandi Samiti, Alwar High Court of Rajasthan
20-03-2010 Himalaya Timber Company V/S State of H.P. and Others. IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
16-02-2010 C. Dhanakotti, Kotti Timber Traders Salem Versus The State of Tamilnadu Rep. by the Secretary to Government, Forest & Environment Department, Chennai & Others High Court of Judicature at Madras
11-02-2010 Sanket Timber Mart, District Nagpur. & Others Versus Conservator of Forest (South Chandrapur) Forest Division, Chandrapur. & Others In the High Court of Bombay at Nagpur
03-02-2010 Grays Timber Products Ltd Versus Revenue and Customs (Scotland) United Kingdom Supreme Court
11-09-2009 M/s Lockwood Industrial and Transport Services Versus M/s Victoria Timber Supplying Company High Court of Judicature at Bombay
09-09-2009 (1) Tika Ram and Others; (2) Saroj Agarwal; (3) Shivaji Nagar Sahakari Girah Nirman Samiti Limited, Lucknow; (4) Pratap Sahakari Grih Nirman Samiti Limited; (5) Shama Timber Works and Another; (6) Ganga Bux Singh and Others; (7) Janta Steel Industry and Another; (8) Sachin Surkhi Udyog and Another; (9) Awadh Industries, Proprietor and Others; (10) Pragatisheel Sahakari Grih Nirman Samiti Limited, Lucknow; (11) Indira Nagar Sahkari Awas Samiti Limited; (12) Swarg Ashram Sahakari Avas Samiti Limited Versus State of Uttar Pradesh and Others Supreme Court of India
04-09-2009 Green Gold Timber Pvt. Ltd. Versus Shipra Ocean Trade Pvt. Ltd. Supreme Court of India
07-07-2009 Unique Timber Works and Another v/s Indian Overseas Bank and Others Debt Recovery Appellate Tribunal At Delhi
11-06-2009 State of Kerala Versus Feroke Timber Traders High Court of Kerala
11-02-2009 Manglam Timber Products Ltd Versus Sailesh Kumar Gantayat High Court of Orissa
18-11-2008 The Director of Entry Tax & Others Versus Sunrise Timber Company Supreme Court of India
08-09-2008 M/s. M.J. Timber Merchant & Comm. Agent Versus State Of U.P. & Others Supreme Court of India
14-07-2008 Shankar Timber Products Versus State of JandK High Court of Jammu and Kashmir
27-03-2008 Poona Timber Merchants & Saw Mill Owners Association Versus State of Maharashtra & Others Supreme Court of India
21-02-2008 State of Kerala Versus Union Timber Traders High Court of Kerala
13-02-2008 The Hubli Forest Contractors & Timber Merchants Association Ltd. & Another Versus The Hubli Dharwad Municipal Corporation, by its Commissioner & Others High Court of Karnataka
07-05-2007 Greengold Timber Private Limited Versus Shipra Ocean Trade Pvt. Ltd. High Court of Gujarat At Ahmedabad
17-11-2006 M/s Favaz Timber Industries Versus The Intelligence Officer & Another High Court of Kerala
15-09-2006 M/s. Bharat Timber Trading Co., Mangalore Versus The Commissioner of Income Tax Kar.III, Bangalore High Court of Karnataka
13-03-2006 Shankar Timber Industries Versus Union Of India High Court of Delhi
10-01-2006 Regional Director, Employees' State Insurance Corporation Versus Ram Kumar Suresh Kumar Timber Merchant High Court of Madhya Pradesh
27-05-2005 State of Karnataka Versus P.K. Timber Company High Court of Karnataka
06-04-2005 BHARATH TIMBER AND CONSTRUCTION COMPANY, HUBLI VERSUS STATE OF KARNATAKA High Court of Karnataka
04-03-2005 Patkai Timber Industries Versus Union of India High Court of Delhi
23-12-2004 Lockwood Industrial and Transport Services Versus Victoria Timber Supplying Company High Court of Judicature at Bombay
23-09-2004 MARUTHI INDUSTRIES, TIMBER MERCHANTS, KAVALI, NELLORE VERSUS DIVISIONAL RAILWAY MANAGER (WORKS BRANCH), SCR, VIJAYAWADA High Court of Andhra Pradesh
17-09-2004 Timber Merchants Association (Kozhikode) & Others Versus Government of Karnataka & Another High Court of Karnataka
20-07-2004 Prakash Timber and Others v/s Bank of India and Others Debt Recovery Appellate Tribunal At Allahabad
28-05-2004 Sri Balaji Timber Depot Versus A.P. Ramalingam Tamil Nadu State Consumer Disputes Redressal Commission Chennai
07-04-2004 ASCU Arch Timber Protection Ltd., Versus Commissioner of Central Excise Calcutta Supreme Court of India
05-02-2004 M/s.Sri Meenakshi Saw Mill Versus M/s.Cauvery Timber Company Pvt.Ltd. High Court of Judicature at Madras
11-11-2003 State of Orissa and Others Versus Mangalam Timber Products Ltd. Supreme Court of India
25-09-2003 M/s. Haji P. Mohammed Timber Merchant & Others versus State of Kerala & Others High Court of Kerala
17-07-2003 BHARATH TIMBER AND CONSTRUCTION COMPANY, HUBLI VERSUS STATE OF KARNATAKA High Court of Karnataka
17-02-2003 Union of India Versus Shankar Vijay Timber Industries High Court of Delhi
23-08-2002 M/s. Rekha Timber Depot Versus Deputy Commercial Taxes Officer & others High Court of Andhra Pradesh
18-01-2002 Bharat Bamboo & Timber Suppliers Versus Hindustan Paper Corpn.Ltd High Court of Assam
12-10-2001 Messrs General Timber Mart Versus Chief Conservator of Forests and Others Supreme Court of India
03-09-2001 Victoria Timber Supply Co. & Another Versus State of Maharashtra & Another High Court of Judicature at Bombay
10-08-2001 VENKATESWARA TIMBER DEPT. VERSUS GOVT. OF A.P. High Court of Andhra Pradesh
10-08-2001 MAHAVIR TIMBER MERCHANT VS. GOVT. OF A. P. High Court of Andhra Pradesh
26-07-2001 Bharat Plywood & Timber Products (P) Ltd. Versus Registrar of Companies High Court of Kerala
26-06-2001 M/s. Bharat Plywood And Timber Products (P) Ltd. And Others Versus Registrar Of Companies, Kochi And Another High Court of Kerala
27-03-2001 Timber Centre Versus Additional Commissioner of Commercial Taxes High Court of Karnataka
18-08-2000 State Of Orissa Versus Vijayalaxmi Timber Depot High Court of Orissa
18-08-2000 Nepa Limited Versus Rana Timber Traders High Court of Madhya Pradesh



Directors
DIN Name Since
01669875 GANGA PRASAD GUPTA 05-10-2010
00651928 AJAY KUMAR GUPTA 05-10-2010

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