A G AND M MINERALS PVT LTD

Activity: Mining & Quarrying in Andhra Pradesh.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U13209AP1986PTC006090 		ROC
RoC-Vijayawada 		Incorporation Date
08-01-1986
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
006090 		Registration Date
08-01-1986 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 30,000



Contact Information
E-Mail Address
NA
Registered Address
14-340, kamalanagar ananthapur AP 515001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to A G AND M MINERALS PVT LTD

Last Checked Past / Closed Litigation On 03-07-2022 12:03
30-03-2022 R. Veerakumar Versus Tamil Nadu Minerals Ltd., Rep. by its Managing Director, Chennai High Court of Judicature at Madras
04-02-2022 M/s. Venkata Lakshmi Srinivasa Minerals, represented by Gundavalli Satyavathi Versus The State of Andhra Pradesh, represented by its Principal Secretary, Department of Mines & Minerals & Others High Court of Andhra Pradesh
16-12-2021 M/s. Conserve Ready Misx Concrete, A Partnership Concern, Bengaluru, Rep. By Its Managing Partner, M. Rameshwara Reddy & Another Versus M/s. Subh Laabh Minerals, Hospet, Rep. By Its Authorised Person, Sourabh Jain High Court of Karnataka Circuit Bench At Dharwad
10-12-2021 M/s. Bharat Mines & Minerals, Bellary, Rep. by Authorised Representative, Silas Nerella Versus The Chief Commercial Manager (FM), South Western Railways, Hubballi High Court of Karnataka Circuit Bench At Dharwad
19-11-2021 C.G. Kumar Versus State of Karnataka, Rep. by its Secretary Department of Commerce & Industries (MSME & Minerals), Bangalore & Others High Court of Karnataka
17-11-2021 South Eastern Coalfields Limited, Through The Chairman Cum Managing Director, Chhattisgarh & Others Versus M/s. Sri Balaji Metals & Minerals Pvt. Ltd., through Raghav Lakhotia, Kolkata High Court of Chhattisgarh
27-10-2021 M/s. East Coast Constructions & Industries Limited Represented by its Managing Director, K.T.M. Ahamed Mustafa Versus M/s Tamil Nadu Minerals Limited, Chennai & Others High Court of Judicature at Madras
27-09-2021 Geomax Mines & Minerals Pvt. Ltd., through its Managing Director Chava Venugopal, Jharkhand Versus Union of India, through the Secretary, New Delhi & Others High Court of Jharkhand
16-09-2021 Venus Mining & Minerals Versus State of Madhya Pradesh & Others High Court of Madhya Pradesh Bench at Gwailor
23-08-2021 Southern Rocks & Minerals Private Limited, Rep. by its Managing Director P. Rama Rao Versus The Government of Andhra Pradesh Industries & Commerce (Mines-II) Department, Represented by the Special Chief Secretary & Others High Court of Andhra Pradesh
10-08-2021 Shashikant Prasad Gupta Versus National Minerals Development Corporation Limited (NMDC), Through the General Manager, (Personnel), Chhattisgarh High Court of Chhattisgarh
03-08-2021 M/s. Vetrivel Minerals, (V V Minerals), Rep. by its Managing Partner, S. Vaikundarajan & Another Versus The Assistant Commissioner of Income Tax, Central Circle-2, Income Tax Staff Quarters Complex, Madurai Before the Madurai Bench of Madras High Court
22-07-2021 M/s. Minescape Minerals Pvt. Ltd., through its Authorised signatory Ashok Gupta Versus Commissioner of Commercial Taxes & Others In the High Court of Bombay at Goa
30-03-2021 Sri Birat Chandra Dagara Versus Odisha Manganese & Minerals Limited, Represented by its Director, Saurav Misra, Bhubaneswar High Court of Orissa
25-03-2021 Parvati Minerals Private Limited E-205 (LGF) Greater Kailash-II, New Delhi Versus Securities and Exchange Board of India SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
10-03-2021 Aswathi Minerals Private Limited, Represented by its Director K. Murali, Coimbatore Versus MPL Parts and Services Ltd., Represented by its M.D Ravindranathan, Chennai High Court of Judicature at Madras
09-02-2021 M/s. Maruthi Minerals Pvt. Ltd. Rep. by its Managing Director Gudi Maruthi G-6 Versus Union of India rep. by its Ministry of Finance & Others High Court of Andhra Pradesh
09-02-2021 M/s. Maruthi Minerals Pvt. Ltd. Rep. by its Managing Director Gudi Maruthi G-6 Versus Union of India rep. by its Ministry of Finance & Others High Court of Andhra Pradesh
09-02-2021 M/s. Maruthi Minerals Pvt. Ltd. Rep. by its Managing Director Gudi Maruthi G-6 Versus Union of India rep. by its Ministry of Finance & Others High Court of Andhra Pradesh
13-01-2021 M/s. JSW Steel Limited, Represented by its Authorised Representative, Mani Manuel, Bangalore Versus Mysore Minerals Limited, Represented By Its Managing Director, Bangalore High Court of Karnataka
13-01-2021 M/s. JSW Steel Limited, Represented by its Authorised Representative, Mani Manuel, Bangalore Versus Mysore Minerals Limited, Represented By Its Managing Director, Bangalore High Court of Karnataka
14-12-2020 M/s. LBM Minerals Private Limited, Rep by its Director Karthikeyan Versus The Principal & Others High Court of Judicature at Madras
09-12-2020 The Commissioner of Income Tax, Aaykar Bhavan, Patto, Panaji-Goa Versus Ramacanta Velingkar Minerals In the High Court of Bombay at Goa
06-11-2020 R. Dhanapalan & Others Versus The Assistant Director, Mines & Minerals Department, Sivagangai & Others, Sivagangai Before the Madurai Bench of Madras High Court
04-11-2020 Sudhakar & Others Versus The Assistant Director of Mines & Minerals, Madurai & Others Before the Madurai Bench of Madras High Court
28-10-2020 C. Vinoth Kannan Versus The Assistant Director of Mines and Minerals, Thanjavur & Others Before the Madurai Bench of Madras High Court
16-10-2020 M. Perumal Versus The Assistant Director, Mines & Minerals, Madurai & Others Before the Madurai Bench of Madras High Court
12-10-2020 Gnanapragasam Versus The Assistant Director, Mines & Minerals, Sivagangai & Others Before the Madurai Bench of Madras High Court
08-10-2020 Balamurugan Versus The Assistant Director, Mines &d Minerals, Madurai District & Others Before the Madurai Bench of Madras High Court
08-10-2020 Baskaran Versus The Assistant Director, Mines & Minerals, Madurai District & Others Before the Madurai Bench of Madras High Court
28-09-2020 Commissioner of Income Tax Karnataka (Central) Bangalore, Controlling Office of Central Circle, Panaji Versus M/s. Mukhtar Minerals Private Limited In the High Court of Bombay at Goa
24-07-2020 Torrent Minerals Pvt. Ltd. & Another Versus Board of Trustees for the Port of Kolkata & Others High Court of Judicature at Calcutta
30-06-2020 V.V. Minerals, Represented by its Partner S. Vaikundarajan, Tirunelveli Versus The Principal Commissioner of Income Tax, Madurai & Others Before the Madurai Bench of Madras High Court
02-06-2020 M/s. Centrotrade Minerals & Metals Inc. Versus Hindustan Copper Ltd. Supreme Court of India
05-05-2020 Grievances Redressal Officer, M/s. Economic Times Internet Ltd., Haryana & Others Versus M/s. V.V. Minerals Pvt.Ltd., Rep.by its Manager & Power Agent, S. Krishnamurthy Before the Madurai Bench of Madras High Court
29-04-2020 M/s. M.B.S. Impex Private Limited & Another Versus Minerals and Metals Trading Corporation Limited High Court of for the State of Telangana
16-04-2020 M/s. Surana Minerals Pvt. Ltd. Versus State of Rajasthan High Court of Rajasthan
20-03-2020 M/S. Govind Minerals & Chemicals Versus M/s. Star Automobiles (M.P) Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
19-03-2020 M/s. Minerals & Minerals Limited, Lohardaga Versus The State of Jharkhand & Others High Court of Jharkhand
09-03-2020 Alpha Minerals & Chemicals, Rep. by its Partner, A.M. Ashraf, Thiruvananthapuram & Another Versus The Presiding Officer, Labour Court, Tirunelveli & Another Before the Madurai Bench of Madras High Court
05-03-2020 M/s. Foyer Mines & Minerals Private Limited, Represented by its Director & its Authorized Person M. Kavishwar Rao Versus The State of Karnataka, Represented by its Chief Secretary, Bengaluru & Others High Court of Karnataka
06-02-2020 Bank of Baroda V/S Golden Tulip Minerals and Others. Debts Recovery Tribunal Hyderabad
04-02-2020 The Kerala Minerals & Metals Limited, Kollam, Represented by Its HOD (Personnel & Administration/Legal) Versus Regional Provident Fund Commissioner, Sub Regional Office, Employees' Provident Fund Organization, Kollam High Court of Kerala
04-02-2020 Mettupatti Boyar Kal Ottarkal Kal Udaippor Welfare Association, Rep. by its President R. Murugan Versus The Secretary to Government, Mines & Minerals, Secretariat, Chennai & Others High Court of Judicature at Madras
31-01-2020 M/s. Beach Minerals Company Pvt. Ltd., Chennai, Rep. by Authorised Signatory Versus Union of India, Ministry of Finance, Rep. by the Secretary, Government of India, New Delhi & Others High Court of Judicature at Madras
07-01-2020 Birat Chandra Dagara Versus Orissa Manganese & Minerals Ltd. High Court of Orissa
03-01-2020 Bank of Baroda V/S Sri Krishna Minerals and Others. Debts Recovery Tribunal Cuttack
27-11-2019 Mettur Minerals, Represented by its Partner, Madhappan Versus The Secretary, Industries Department, Chennai & Others High Court of Judicature at Madras
13-08-2019 M/s. Maruthi Minerals Private Limited, rep. by its Managing Director Versus Authorised Officer/Chief Manager, Bank of India, Tirupati High Court of Andhra Pradesh
23-07-2019 M/s. Aane Mines & Minerals, Rep. by its Partner P. Maheshkumar Versus State of Karnataka & Another High Court of Karnataka
04-06-2019 South India Minerals Corporation, Chennai Versus The Assistant Commissioner of Income Tax, Chennai High Court of Judicature at Madras
31-05-2019 M/s. Ramgad Minerals & Mining Limited, Rep. by its Authorized Signatory Meda Venkataiah Versus State of Karnataka, Additional Chief Secretary to Government, Forest, Ecology & Environment Dept., Bengaluru & Others High Court of Karnataka
22-04-2019 M/s. Tamil Nadu Minerals Limited, Chennai Versus The Joint Commissioner of Income Tax, Company Range III, Chennai High Court of Judicature at Madras
09-04-2019 Durga Ram Jat & Another Versus Rajasthan State Mines & Minerals Limited & Others Supreme Court of India
18-03-2019 M/s. FFE Minerals (I) P. Ltd. (now known as FL. Smidth Minerals Private Ltd.) Versus The Deputy Commissioner of Income Tax, Chennai High Court of Judicature at Madras
18-02-2019 J. Jothi Versus The Managing Director, Tamil Nadu Minerals Limited, Chennai & Another High Court of Judicature at Madras
06-02-2019 Mohit Minerals Pvt. Ltd. Versus Union Of India High Court of Gujarat At Ahmedabad
18-01-2019 Shankaralingaiah Versus M/s. Mysore Minerals Limited (A Government of Karnataka Undertaking), Bangalore High Court of Karnataka
20-12-2018 C. Jawahar Versus The Managing Director, Tamil Nadu Minerals Limited, Chennai Before the Madurai Bench of Madras High Court
19-12-2018 Pratik Minerals Pvt. Ltd. & Others Versus Securities & Exchange Board of India SEBI Securities Exchange Board of India Securities Appellate Tribunal
06-12-2018 M/s. Northan Minerals Ltd. Versus State of Rajasthan High Court of Rajasthan Jaipur Bench
10-10-2018 Commissioner of Income Tax Versus Trident Minerals, Bellary High Court of Karnataka Circuit Bench At Dharwad
10-08-2018 P. Giridharan Versus The Tamil Nadu Minerals Ltd, Represented by its Managing Director, Chennai High Court of Judicature at Madras
02-08-2018 The ITO, Ward-1 (1) (2) Versus M/s Aaryan Mines & Minerals Income Tax Appellate Tribunal Rajkot
20-07-2018 M/s. Kabini Minerals Pvt. Ltd., Rep. by S. Pradeep Versus The Secretary to Government, (Msme & Mines), Bengaluru & Others High Court of Karnataka
28-06-2018 Pratik Minerals Pvt. Ltd. & Others Versus Securities & Exchange Board of India SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal
26-02-2018 Rajasthan State Mines & Minerals Limited (A Govt. of Rajasthan Enterprises) (CIN-U1409RJ1949SGC000505), Udaipur Versus Additional District Judge No.1, Udaipur, Cum Judge, Commercial Court, Udaipur & Others High Court of Rajasthan Jodhpur Bench
20-02-2018 Universal Sompo General Insurance Co.Ltd. Versus M/s. Raja Rajeshwari Minerals Pvt.Ltd. Rep. by its Managing Director, CH. Sunitha, Hayathnagar, Rangareddy District Telangana State Consumer Disputes Redressal Commission Hyderabad
12-12-2017 Weir Minerals (India) Pvt. Ltd V/S Commissioner of Central Excise, Service Tax and Customs, Bangalore-II Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
24-11-2017 E.K. Srinivasan Versus The Managing Director, Tamil Nadu Minerals Ltd. & Another High Court of Judicature at Madras
17-11-2017 Great Himalayan Minerals Versus State of Uttarakhand & Others High Court of Uttarakhand
25-10-2017 Jains Mines and Minerals (India) Ltd V/S Commissioner of Central Excise and Service Tax Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
10-10-2017 Jains Mines and Minerals India Ltd V/S Commissioner of Central Excise and Service Tax Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
07-10-2017 M/s. Build Pro Minerals, by its proprietor Nusrat Versus State of Karnataka, Reptd. by its Chief Secretary to Government, Bengaluru & Others High Court of Karnataka
12-09-2017 M/s. Industrial Minerals Refractories, rep. by Prasad Shashikant Shah, Partner Versus The Assistant Commissioner (CT), Suramangalam Assessment Circle High Court of Judicature at Madras
24-08-2017 Sarda Energy & Minerals Ltd. Versus Commr. of Central Excise, Raipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
24-08-2017 Sarda Energy and Minerals Ltd V/S CCE, Raipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
10-08-2017 Five Star Aqua Minerals V/S Commissioner of C. Ex., Cus. & S.T., Cochin Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
03-08-2017 Indian Chemicals & Minerals VS Commissioner of C. Ex., Salem Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
31-07-2017 M/s. S.T. Minerals Private Limited Versus State of Orissa High Court of Orissa
25-07-2017 Commissioner of Central Excise & Service Tax, BBSR-II V/S Patnaik Minerals Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
11-07-2017 The Board of Directors (Appellate Authority), The Tamil Nadu Minerals Limited, Chennai & Others Versus S. Venkatachalapathy Before the Madurai Bench of Madras High Court
07-06-2017 Weir Minerals (India) Pvt. Ltd V/S Commissioner of Central Excise, Bangalore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
27-04-2017 Vishal Vinayak Bandekar Versus The Revision Authority (Central Government), under the Mines & Minerals (Development & Regulation) & Another In the High Court of Bombay at Goa
06-04-2017 Ahimsa Mines & Minerals Ltd V/S C.C.E., Jaipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
05-04-2017 CCE, Jaipur - II V/S Rajasthan State Mines & Minerals Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
04-04-2017 M/s. Gogte Minerals Versus M/s. Ajay Shivajirao Bhonsle High Court of Judicature at Bombay
15-03-2017 River ways Mines & Minerals Limited Rep. by its Director K. Balasubramaniyan Versus The State of Tamil Nadu Rep. by its Secretary, Chennai & Others High Court of Judicature at Madras
01-03-2017 Rajasthan State Mines & Minerals Ltd V/S CCE, Jaipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
23-02-2017 Beach Minerals Company India Limited, Represented by its Director Mr. S. Masanam, Chennai Versus The District Collector, Thoothukudi & Another Before the Madurai Bench of Madras High Court
20-02-2017 The Principal Commissioner of Income Tax, (Central) & Another Versus M/s. Ram Gopal Minerals High Court of Karnataka Circuit Bench At Dharwad
07-02-2017 Selective Minerals & Colour Industries Pvt. Ltd. and Others V/S Commissioner of Customs (Exports) Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
31-01-2017 D.V. Singh, Udaipur Versus Rajasthan State Mines & Minerals Limited, Through Managing Director High Court of Rajasthan Jodhpur Bench
15-12-2016 Vivekanandan Versus Managing Director, Tamil Nadu Minerals Ltd., Chennai & Another High Court of Judicature at Madras
15-12-2016 M/s. Centrotrade Minerals & Metal Inc. & Another Versus Hindustan Copper Ltd. & Another Supreme Court of India
25-11-2016 The Board of Trustees Port of Chennai, Rep. by its Chairman, Versus M/s. Metso Minerals (India) Pvt., Ltd., & Others High Court of Judicature at Madras
24-10-2016 Mysore Minerals Ltd. Versus Fakeerappa & Another Supreme Court of India
17-09-2016 The State of Andhra Pradesh rep., by the Principal Secretary, Industries & Commerce Department & Others Versus M/s. Maheswari Minerals, rep., by the Managing Partner P. Ramakrishna & Another In the High Court of Judicature at Hyderabad
09-09-2016 M/s. Gnanee Business Corporation, Rep. by its Partner Shubha Kumar Versus M/s. Akshata Minerals Private Limited High Court of Karnataka
02-09-2016 P. Nagarajan Versus The Secretary to the Government, Department of Mines & Minerals Before the Madurai Bench of Madras High Court



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