A. G. AGENCY PRIVATE LIMITED

Activity: Trading in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51109DL2008PTC186212 		ROC
RoC-Delhi 		Incorporation Date
30-12-2008
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
186212 		Registration Date
30-12-2008 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
20-08-2010
Last Balance Sheet Date
31-03-2010



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
nitin_p_aggarwal@yahoo.co.in
Registered Address
RZ-I-3,WEST SAGAR PUR, GALI NO. 1, NEAR SHIV SHAKTI MEDICOS NEW DELHI West Delhi DL 110046 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to A. G. AGENCY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 12-11-2020 13:26
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10-03-2020 S. Nijam Ali @ Nijam Versus Union of India, Rep. by the Addl. Superintendent of Police, National Investigation Agency, Kochi Branch High Court of Judicature at Madras
26-02-2020 R. Natarajan Versus The Project Director, Project Implementation Agency (P.I.A) Emergency Tsunami Reconstruction Project, Puducherry High Court of Judicature at Madras
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18-12-2019 Rama Shanu Naik Dessai Versus The Director, Goa State Urban Development Agency & Others In the High Court of Bombay at Goa
09-12-2019 T.P. Subair @ Subu & Others Versus Union of India, Represented by National Investigating Agency, Kochi & Others High Court of Kerala
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04-11-2019 V.S. Agency, Rep. by its Partner, C. Santhanam Versus The Commissioner of Central Excise, Chennai III Commissionerate, Chennai & Others High Court of Judicature at Madras
01-10-2019 Project Implementation Agency, Pondicherry Versus Chief Commissioner of Income Tax, Chennai & Another High Court of Judicature at Madras
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26-08-2019 Sadham @ Sadham Hussain & Others Versus The Superintendent of Police, National Investigation Agency, MHA Government of India, New Delhi/Cochin High Court of Judicature at Madras
02-08-2019 Ghulam Mohd. Bhat Versus National Investigating Agency High Court of Delhi
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07-12-2018 Pr Commissioner Of Income Tax, Shimla Versus H.P. Excise & Taxation Technical Service Agency High Court of Himachal Pradesh
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22-11-2018 Harsiddh Shipping Agency Versus Union of India High Court of Judicature at Bombay
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26-10-2018 Central Board of Trustees, EPF Versus Gandak Area Development Agency High Court of Judicature at Patna
12-10-2018 Subair Versus Union of India rep. by the Superintendent of Police, National Investigation Agency MHA Government of India, New Delhi High Court of Judicature at Madras
09-10-2018 T.M. Sajil Versus Union of India, Represented by The National Investigation Agency, Kochi Branch Office, Represented by Its Special Public Prosecutor, National Investigating Agency, Ernakulam High Court of Kerala
19-09-2018 Vijay Singh Versus Goyal Agro Agency & Another National Consumer Disputes Redressal Commission NCDRC
19-09-2018 Madhusri Konar & Another Versus Central Book Agency Private Limited High Court of Judicature at Calcutta
17-09-2018 M/s. Nishi Gas Agency Versus The State of Assam & Others High Court of Gauhati
12-09-2018 Mubarak @ Mohammed Mubarak Versus Union of India, Rep. by The Superintendent of Police, National Investigation Agency, MHA Government of India, New Delhi (RC.03/2018/NIA/DLI) High Court of Judicature at Madras
14-08-2018 Orathur Thiruvalluvar Uyarnilai Palli Committee, Rep.by its Secretary, (The Educational agency of Orathur Thiruvalluvar Higher Secondary School), Chidambaram Taluk Versus The Inspector General of Registration, Chennai & Another High Court of Judicature at Madras
03-08-2018 The Education Agency, Through its Secretary & Others Versus S. Kalyani & Others High Court of Judicature at Madras
30-07-2018 M/s. A K Transport Agency Versus Cit Appeal, Aligarh Income Tax Appellate Tribunal Agra
16-07-2018 M/s. Deepak Transport Agency Private Limited, Rep., by its Managing Director, Nitin Kumar Shah Versus The Appellate Authority In the High Court of Judicature at Hyderabad
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31-05-2018 Syed Shahid Yousuf Versus National Investigation Agency High Court of Delhi
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27-04-2018 Union of India Represented by, Superintendent of Police, National Investigation Agency, Chennai Versus Mubarak @ Mohammed Mubarak High Court of Judicature at Madras
27-04-2018 Union of India Represented by, Superintendent of Police, National Investigation Agency, Chennai Versus Mubarak @ Mohammed Mubarak High Court of Judicature at Madras
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13-04-2018 Abdul Salam Versus National Investigating Agency, Kochi, Represented by its Special Public Prosecutor, High Court of Kerala, Ernakulam High Court of Kerala
12-04-2018 D.V.P. Muhammed Riyas Versus Union of India, Represented by National Investigation Agency, Through The Public Prosecutor, NIA. High Court of Kerala
28-03-2018 Asian Resurfacing of Road Agency Pvt. Ltd. & Another Versus Central Bureau of Investigation Supreme Court of India
15-03-2018 H. K. Sumanasena, Manager (Acting), Special Investigations Unit, Sri Lanka Bureau of Foreign Employment & Another Versus MallawarachchigeKanishka Gunawardhana Licensee, Samasa Foreign Employment Agency & Another Supreme Court of Sri Lanka
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08-03-2018 Asim Shariff Versus National Investigating Agency, Rep. By Spl. P.P., High Court of Karnataka, Bangalore High Court of Karnataka
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14-02-2018 Environment Agency Versus R (on the application of Mott) United Kingdom Supreme Court
13-02-2018 N. Kannaiyan & Others Versus The Project Officer, District Rural Development Agency, Pudukkottai & Others Before the Madurai Bench of Madras High Court
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17-01-2018 V. Kanniappan Versus The District Collector/Chairman District Rural Development Agency Villupuram & Others High Court of Judicature at Madras
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16-01-2018 CCE & ST, Tirunelveli V/S Vicinivas Agency Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
16-01-2018 Commissioner of Central Excise & Service Tax, Tirunelveli V/S Vicinivas Agency Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
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04-01-2018 M/s. Northern Agency, M.G. Avenue, Thangal Bazar, Imphal represented by its Proprietor namely S.K. Hushou Pao Versus The Food Corporation of India through the Executive Director (Zone), Food Corporation of India, Zonal Office (NE), Ulubari, Guwahati & Others High Court of Manipur
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04-12-2017 M/s. Vivek Agency Thru' Prop. Gyan Prakash Kesarwani Versus The Commissioner of Trade Tax, U.P. Lucknow High Court of Judicature at Allahabad
27-11-2017 Roopesh @ Praveen Versus Union of India, Represented by Special Public Prosecutor, National Investigation Agency, [NIA] High Court of Kerala
26-09-2017 Sri Balaji Agency V/S Commissioner of Central Excise, Tiruchirapalli Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
05-09-2017 T. Pushpanathan, Correspondent/Educational Agency, Alagammai Achi Memorial Aided Elementary School & Others Versus The Director of Elementary Education, Chennai & Others Before the Madurai Bench of Madras High Court
04-09-2017 Jeyaraj Automobile Agency, Rep. By its Proprietor P. Jeyasuresh Jayaraj, Periyakulam, Theni Versus The Commercial Tax Officer, Periyakulam Assessment Circle, Theni Before the Madurai Bench of Madras High Court
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07-08-2017 Sri Ganesh Shipping Agency V/S Commr. of C. Ex. & S.T., Mangalore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
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27-07-2017 Adarsh Agency V/S Commissioner of Central Excise & Customs, Nagpur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
20-07-2017 M/s. Ajmer Auto Agency Private Limited Versus Nirmala Sharma & Others National Consumer Disputes Redressal Commission NCDRC
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Directors
DIN Name Since
02448842 BHAGMAL SINGH 30-12-2008
02448831 MANOJ KUMAR 30-12-2008

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