A G A K & CO LLP

Activity: Other Service activities in Uttar Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
AAN-5853 		ROC
RoC-Kanpur 		Incorporation Date
28-11-2018
Class
 Category
 Sub-Category
Listed
--- 		Suspended at Exchange
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Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
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Financials
Authorized Capital
Rs. 10,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
admin@akagllp.com
Registered Address
1841, Zinnia Gaur Saundaryam, GH-5C Sector- Techzone, Noida Extension Noida Gautam Buddha Nagar UP 201301 IN



TradeMarks

Total 0 marks found.




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Directors
DIN Name Since
03091615 AMIT GOYAL 28-11-2018
03095514 ARUN KUMAR KOTHARI 28-11-2018

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