A C SERVICES PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74899DL1995PTC070774 		ROC
RoC-Delhi 		Incorporation Date
13-07-1995
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
070774 		Registration Date
13-07-1995 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 50,00,000
Paid Up Capital
Rs. 45,00,000



Contact Information
E-Mail Address
sanjeev.jns@gmail.com
Registered Address
117-119 SHAHJADA BAGH EXTENSION DAYA BASTI NEW DELHI DL 110035 IN



TradeMarks

Total 0 marks found.




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Directors
DIN Name Since
02562240 LALIT ARORA 13-07-1995
01224850 ANSHUL ARORA 13-07-1995
01023066 ANUJ ARORA 03-11-1999

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