Some PAST Judgements / Case Laws similar to A B C ELECTRICAL INDUSTRIES PVT LTD
Last Checked Past / Closed Litigation On 14-06-2022 03:32
|
08-11-2021 |
S.K. Rana Director, Arc India Engineers Private Limited, Haryana Versus M/S Shiva Electrical Industries, Through Its Partner Vinod Kumar, HP |
High Court of Himachal Pradesh |
06-02-2020 |
HDFC Bank Ltd. V/S JNK Electrical Industries Private Limited and Others. |
Debts Recovery Tribunal Delhi |
28-06-2017 |
Mysore Electrical Industries Ltd V/S Commissioner of Central Excise, Service Tax and Customs |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
20-04-2017 |
Asim Kumar Guha Versus Project Electrical Industries (India) (P.) Ltd. |
National Company Law Tribunal, Kolkata |
06-02-2017 |
United Electrical Industries Ltd. Versus Micro & Small Enterprises & Others |
High Court of Delhi |
15-12-2016 |
Sravanthi Infratech Private Limited Versus Tricolite Electrical Industries Limited |
High Court of Delhi |
30-05-2016 |
M/s Sturdy Industries Ltd. Versus M/s Isotech Electrical and Civil Projects (P) Ltd. & Another |
High Court of Himachal Pradesh |
18-12-2015 |
Commissioner of Income-tax, Bangalore Versus Associated Electronics & Electrical Industries (Bangalore) (P.) Ltd. |
High Court of Karnataka |
01-12-2015 |
Executive Engineer (Electrical) WESCO, Sambalpur Versus M/s. Maa Tara Rice Industries Pvt. Ltd. |
High Court of Orissa |
07-10-2014 |
Radheshyam Electrical Industries Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
08-01-2014 |
Bharat Heavy Electrical Ltd. Versus Ashutosh Engineering Industries & Others |
High Court of Delhi |
28-10-2013 |
The State Bank of Hyderabad, rep. by its Branch Manager Versus M/s. Star Electrical Industries & Others |
High Court of Andhra Pradesh |
13-09-2013 |
Rajiv Jain, Trading as M/s. Vepeejay Electrical Industries Versus Dinesh Kumar Agarwal & Others |
Intellectual Property Appellate Board |
13-09-2010 |
M/s Lakshmi Electrical Industries Versus The Commissioner of Central Excise, Tirupathi |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
04-12-2009 |
Sanmar Electronics Corporation Limited 47, Developed Plots for Electrical and Electronics Industries Versus Union of India The Secretary Ministry of Commerce & Others |
High Court of Judicature at Madras |
05-10-2009 |
Venkateswara Electrical Industries Pvt.Ltd. & Others Versus Commissioner of Central Excise, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
25-02-2008 |
Venkateswara Electrical Industries (P) Ltd. Vs. CCE, Chennai & Others
|
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
07-12-2007 |
M/s. Tamil Nadu Small Industries Corporation represented by its, General Manager Versus M/s. Southern Railway represented by its Chief Electrical Engineer, Railway Electrification, Egmore, Chennai & Another
|
High Court of Judicature at Madras |
01-12-2007 |
M/s. Tamil Nadu Small Industries Corporation represented by its General Manager Versus M/s. Southern Railway represented by its Chief Electrical Engineer Railway Electrification & Others
|
High Court of Judicature at Madras |
18-05-2007 |
M/s. Exide Industries Limited, Calcutta Versus M/s. Rayat Electrical, New Delhi
|
Intellectual Property Appellate Board |
04-05-2007 |
Inder Industries Versus Gemco Electrical Industries |
High Court of Delhi |
06-02-2007 |
Small Industries Development Bank of India, Vikas Deep, 6th & 7th Floor, 22, Station Road, Lucknow Versus Sartime Horological Pvt. Ltd., Plot No.59, Electrical & Electronic Industrial Estate, Perungudi & Another
|
High Court of Judicature at Madras |
13-06-2005 |
P. Koteswaramma Versus Star Electrical Industries & Others
|
High Court of Andhra Pradesh |
09-02-2005 |
M/s. Exide Industries Limited, Calcutta Versus M/s. Rayat Electrical, New Delhi & Another
|
Intellectual Property Appellate Board |
01-02-2005 |
Sridhara Electrotek, Rep by Partner: K. Baskaran Versus The Joint Director, Director of Industries & Commerce (Electrical & Electronics), & Others |
High Court of Judicature at Madras |
27-10-2004 |
Babulal G. Jain Versus Golden View Electrical Industries Pvt. Ltd. & Another |
Intellectual Property Appellate Board |
07-10-2004 |
Employees State Insurance Corporation Versus A.P. Electrical Equipment Corporation a Unit of ECE Industries Ltd. & Others
|
High Court of Andhra Pradesh |
28-04-2004 |
Deluxe Electrical and Mechanical Industries Versus Union of India and Others
|
High Court of Delhi |
11-03-2003 |
Collector of Central Excise, New Delhi Versus M/s. Universal Electrical Industries and Another
|
Supreme Court of India |
26-09-2001 |
Titagarh Industries Limited Versus Voltamp Electrical Pvt. Ltd. & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
02-08-1999 |
Sham Kumar Kohli Versus Golden View Electrical Industries PVT LTD ETC |
High Court of Punjab and Haryana |
23-03-1999 |
Collector of Customs, Bombay Versus United Electrical Industries Limited
|
Supreme Court of India |
19-03-1997 |
Electrical & Handware Industries Versus Union of India
|
High Court of Kerala |
21-10-1996 |
Rajendra Electrical Industries Ltd. Versus Ronuk Industries Limited
|
High Court of Judicature at Bombay |
18-07-1996 |
POORNA ELECTRICAL INDUSTRIES VERSUS STATE OF ANDHRA PRADESH
|
High Court of Andhra Pradesh |
20-02-1996 |
Director General Of Investigation & Registration Versus Kedia Electrical Industries |
Monopolies and Restrictive Trade Practices Commission New Delhi |
02-02-1996 |
ANDHRA MECHANICAL AND ELECTRICAL INDUSTRIES LTD., APPELLANT rep. BY ITS SECRETARY. SRI M. RAJARAM, HYDERABAD VERSUS ASSISTANT REGIONAL DIRECTOR, E.8. CORPORATION, HYDERABAD
|
High Court of Andhra Pradesh |
24-11-1995 |
Krishna Electrical Industries (P) Limited Versus State Bank of India |
High Court of Madhya Pradesh |
08-09-1995 |
V. RAVINDRANATH VERSUS CHAIRMAN AND MANAGING DIRECTOR, mysore ELECTRICAL INDUSTRIES LIMITED, BANGALORE
|
High Court of Karnataka |
18-11-1994 |
T. VENKATESH VERSUS MYSORE ELECTRICAL INDUSTRIES LIMITED
|
High Court of Karnataka |
20-08-1993 |
RAVI ELECTRICAL INDUSTRIES PRIVATE LIMITED, CALCUTTA Versus B.D.K. ALLOY PRIVATE LIMITED, HUBLI
|
High Court of Karnataka |
02-03-1992 |
United Bank of India Versus Bharat Electrical Industries Ltd. |
High Court of Judicature at Calcutta |
10-09-1991 |
Associated Electronics and Electrical Industries (Bangalore) Private Limited Versus Sharp Kabushik Kaisha
|
High Court of Judicature at Madras |
12-03-1991 |
Wigman Electrical Engineering Industries Private Limited,Baroda Versus Union of India |
High Court of Gujarat At Ahmedabad |
20-07-1990 |
Bindwala Electrical Industries Versus Collector of Customs |
High Court of Judicature at Calcutta |
20-12-1988 |
Reginald Edward Negus Versus N.G.K. Electrical Industries & another
|
High Court of Judicature at Bombay |
25-02-1988 |
R.Kannan and others Versus Indchem Electronics Limited, Plot No.47, Developed Plots for Electrical and Electronics Industries, Sevaram Village, Perungudi Post, Madras-96
|
High Court of Judicature at Madras |
10-10-1985 |
Commissioner of Income Tax, West Bengal I Versus Associated Electrical Industries (India) Private Limited
|
Supreme Court of India |
15-07-1985 |
T. K. BOSE VERSUS. SREE VENKATESH ELECTRICAL INDUSTRIES PVT. LTD
|
High Court of Karnataka |
31-01-1985 |
Income Tax Officer v/s Gajria Electrical Industries Company Private Limited |
Income Tax Appellate Tribunal ITAT Bombay Bench |
06-11-1984 |
ASSOCIATED ELECTRONIC AND ELECTRICAL INDUSTRIES PVT. LTD. VERSUS ASSISTANT COLLECTOR OF CENTRAL EXCISE, BANGALORE
|
High Court of Karnataka |
23-08-1984 |
SECRETARY, METERS STAFF ASSOCIATION Versus UNITED ELECTRICAL INDUSTRIES LTD.
|
High Court of Kerala |
10-08-1984 |
Rana Electrical Industries Versus Jyoti Wire Industries Pvt. Ltd.
|
High Court of Judicature at Bombay |
22-08-1983 |
B. K. D. Alloy P. Ltd Versus Pavi Electrical Industries P. Ltd |
High Court of Karnataka |
01-04-1983 |
Ishwar Devi Versus Elite Electrical Industries |
High Court of Delhi |
12-05-1981 |
Income Tax Officer v/s Golden View Electrical Industries Private Limited |
Income Tax Appellate Tribunal ITAT Amritsar Bench |
06-01-1981 |
Ceramics and Electrical Industries Pvt. Ltd. Versus Union of India |
High Court of Judicature at Bombay |
30-06-1980 |
Tesla Electrical Industries v/s Income Tax Officer |
Income Tax Appellate Tribunal ITAT Indore Bench |
27-02-1980 |
Commissioner Of Income-Tax, Andhra Pradesh Versus Oblum Electrical Industries (P.) Ltd. |
High Court of Andhra Pradesh |
30-11-1979 |
Associated Electronics and Electrical Industries (Bangalore) Private Limited, Bangalore Versus Star Electricals (India), Delhi |
Registrar of Trade Marks Delhi |
13-07-1978 |
Electrical Industries Corporation Versus Punjab National Bank |
High Court of Judicature at Calcutta |
12-04-1976 |
In Re : Champion Electrical Industries |
Income Tax Settlement Commission |
05-03-1975 |
Associated Electrical Industries (India) Limited Versus Government of Tamil Nadu
|
High Court of Judicature at Madras |
24-01-1975 |
Munchandani Electrical and Radio Industries Limited Versus Their Workmen
|
Supreme Court of India |
11-12-1974 |
ESI CORPORATION Versus UNITED ELECTRICAL INDUSTRIES LTD.
|
High Court of Kerala |
24-07-1974 |
Commissioner of Income Tax Versus Associated Electrical Industries (India) Private Ltd. |
High Court of Judicature at Calcutta |
10-09-1973 |
Hayakawa Denki Kogyo Kabushiki Kaisha (Hayakawa Electric Company Ltd), Japan Versus Associated Electronic and Electrical Industries, Bangalore & Another |
High Court of Judicature at Madras |
04-02-1972 |
Electrical Industries Corporation Versus Union of India |
High Court of Judicature at Calcutta |
30-06-1971 |
COMMISSIONER OF SALES TAX, MAHARASHTRA STATE, BOMBAY VERSUS ASSOCIATED ELECTRICAL INDUSTRIES, NAGPUR-1 |
High Court of Judicature at Bombay |
27-04-1971 |
Commissioner of Income Tax, Mysore Versus Mysore Electrical Industries Limited
|
Supreme Court of India |
27-04-1971 |
Commissioner of Income Tax, Mysore Versus Mysore Electrical Industries Limited
|
Supreme Court of India |
07-03-1969 |
Associated Electrical Industries Manufacturing Co. rivate Ltd. Versus Fifth Industrial Tribunal |
High Court of Judicature at Calcutta |
13-07-1965 |
Extrusion Processes Private Ltd V/S Goregaon Electrical Industries Private Ltd. |
High Court of Judicature at Bombay |
05-04-1963 |
Associated Electrical Industries (India)(P) Ltd. Versus Commercial Tax Officer |
High Court of Judicature at Calcutta |
01-03-1960 |
Associated Electrical Industries (India) Private, Limited, Calcutta Versus Its Workmen
|
Supreme Court of India |
30-06-1959 |
Commissioner of Income-tax, Bombay Versus National Electrical Industries Ltd., Bombay |
High Court of Judicature at Bombay |