A & G INFRASTRUCTURES PRIVATE LIMITED

Activity: Manufacturing (Machinery & Equipments) in Punjab.
Strike Off
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U31900PB2012PTC036358 		ROC
RoC-Chandigarh 		Incorporation Date
20-06-2012
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
036358 		Registration Date
20-06-2012 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
daveamit786@gmail.com
Registered Address
VILLAGE KHODE BANGER, P.O. RAJEKE TEH BATALA BATALA Gurdaspur PB 143513 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to A & G INFRASTRUCTURES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 03-09-2023 13:42
09-08-2023 Falcon Infrastructures Limited, Represented by Its Managing Director, N.A. Muhammedkutty, Ernakulam Versus State of Kerala, Represented by Secretary, Department of Revenue, Thiruvananthapuram & Others High Court of Kerala
28-04-2023 State of Himachal Pradesh & Others Versus M/s. A.J. Infrastructures Pvt. Ltd & Others Supreme Court of India
29-03-2023 M/s. Nath Infrastructures, Represented by Its Managing Partner, V. Rajeendranath Versus State of Kerala, Represented by The Secretary to The Government, Public Works Department, Thiruvananthapuram & Others High Court of Kerala
15-03-2023 Simplex Infrastructures Limited, Represented by its Assistant General Manager, R. Swaminathan, Chennai Versus State Bank of India Officers' Association (Chennai Circle), Represented by its Chairman, Chennai High Court of Judicature at Madras
23-08-2022 Macarav Infrastructures India Private Limited & Another Versus State of West Bengal & Others High Court of Judicature at Calcutta
06-05-2022 M/s. Om Construction & Infrastructures Versus State of Maharashtra & Others High Court of Judicature at Bombay
06-05-2022 M/s. Gold Bricks Infrastructures Pvt. Ltd. Through Its Authorized Directors Shri Rakesh Saraogi & Another Versus Atit Agrawal & Others High Court of Chhattisgarh
04-05-2022 Sudhir Power Projects Ltd. Versus Simplex Infrastructures Ltd. High Court of Delhi
04-05-2022 Sudhir Power Projects Ltd. Versus Simplex Infrastructures Ltd. High Court of Delhi
18-01-2022 Bank of Baroda & Another Versus Mbl Infrastructures Limited & Others Supreme Court of India
05-01-2022 Simplex Infrastructures Limited, Kolkata Versus Himachal Pradesh Micro And Small Facilitation Council, Shimla & Others High Court of Judicature at Madras
24-11-2021 Sowparnika Projects & Infrastructures Versus State Of Kerala High Court of Kerala
24-11-2021 Sowparnika Projects & Infrastructures Pvt. Ltd., Thiruvananthapuram Versus State Of Kerala, Represented By The Commissioner Of Commercial Taxes, Thiruvananthapuram High Court of Kerala
17-06-2021 Ram Vilas Sharma & Others Versus M/s. Gold Souk Infrastructures Private Limited & Another National Consumer Disputes Redressal Commission NCDRC
25-03-2021 M/s. Prathien Infrastructures, Represented by its Partner, R. Baby, Coimbatore Versus The Assistant Commissioner (ST), Tirupur Central -II Assessment Circle, Tirupur & Others High Court of Judicature at Madras
25-03-2021 M/s. Prathien Infrastructures, Represented by its Partner, R. Baby, Coimbatore Versus The Assistant Commissioner (ST), Tirupur Central -II Assessment Circle, Tirupur & Others High Court of Judicature at Madras
24-03-2021 M/s. Jashkamal Infrastructures Versus Religare Housing Development Finance Corporation Ltd. High Court of Gujarat At Ahmedabad
19-03-2021 M/s Simplex Infrastructures Ltd., Through its Director, Kolkata Versus The State of Manipur, Represented by the Chief Secretary/Commissioner (Works), Government of Manipur & Others High Court of Manipur
17-03-2021 Weird Infrastructures Corporation Limited, represented through its one of Director, namely, Avijit Chatterjee, West Bengal & Another Versus The State of Jharkhand & Others High Court of Jharkhand
04-03-2021 M/s. Medhika Infrastructures, Represented by its Sole Proprietor S. Tamilselvi Versus Santhakumari & Others High Court of Judicature at Madras
22-01-2021 AAJ Legal & Management Consultancy Llp (Formerly Aaj Finance & Credit Ltd.) Versus Keltech Infrastructures Ltd. Supreme Court of India
07-01-2021 Dadheech Infrastructures Private Limited Versus DTE GEN MD ACCN Project & Another High Court of Delhi
03-12-2020 M/s. Unitech – NCC (JV), a Joint Venture of M/s. United Limited, a Joint Venture of Unitech Limited and M/s. Nagarjuna Constructions Company Limited, Hyderabad Versus M/s. I.S.N. Raju Infrastructures (P) Limited, Represented by its Executive Director Ravi Kumar Raju Dandu & Others High Court of Andhra Pradesh
03-12-2020 M/s. Unitech – NCC (JV), a Joint Venture of M/s. United Limited, a Joint Venture of Unitech Limited and M/s. Nagarjuna Constructions Company Limited, Hyderabad Versus M/s. I.S.N. Raju Infrastructures (P) Limited, Represented by its Executive Director Ravi Kumar Raju Dandu & Others High Court of Andhra Pradesh
23-09-2020 AISHWARYA Infrastructures, Represented by its Partner Saranam Durai Versus The Chief Secretary, Government of Tamil Nadu, Chennai & Others High Court of Judicature at Madras
02-09-2020 M/s. Simplex Infrastructures Ltd., (Formerly Simplex Concrete Piles (India) Ltd.,), Rep. by its Authorised Signatory, Sandip Baran Das Versus The Union of India, Through Secretary, Ministry of Commerce, New Delhi & Others High Court of Judicature at Madras
27-08-2020 Megha Engineering and Infrastructures Ltd V/S Oil India Ltd. High Court of Gauhati
29-05-2020 Megha Engineering & Infrastructures Ltd., Rep. by its Vice President & Duly Authorized Signatory, TV. Sudheer Mohan Versus The State of Karnataka, Rep. by The Secretary to The Government, Bengaluru & Others High Court of Karnataka
19-02-2020 M/s. Jai Gurumata Infrastructures (Pvt.) Ltd. Versus The State of Assam & Others High Court of Gauhati
06-01-2020 Eco Drilling Fluids Private Limited Versus DSTR Infrastructures & Projects LLP National Company Law Tribunal New Delhi
20-12-2019 Prescon Realtors & Infrastructures Pvt. Ltd. & Another Versus D.S. Ranganath National Consumer Disputes Redressal Commission NCDRC
18-12-2019 Gurudatta Infrastructures, Through its duly Authorized Person Sanjay Ashok Rode Versus The State of Maharashtra & Others In the High Court of Bombay at Aurangabad
12-12-2019 Avani Projects & Infrastructures Limited Versus Official Liquidator, High Court, Calcutta High Court of Judicature at Calcutta
19-11-2019 Union of India Versus M/s. Todarmull Infrastructures Pvt. Ltd. High Court of Chhattisgarh
19-08-2019 AAP Infrastructures Ltd. Versus Bank of Baroda & Another High Court of Delhi
16-08-2019 IDBI Bank Ltd. Versus Mbl Infrastructures Ltd. & Others National Company Law Appellate Tribunal
30-04-2019 Suman Das & Another Versus Avani Projects and Infrastructures Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
18-04-2019 M/s. Megha Engineering & Infrastructures Ltd., Rep.by T. Ashok Reddy, Associated Vice-President (Legal) Versus The Commissioner of Central Tax & Others High Court of for the State of Telangana
18-04-2019 M/s. Megha Engineering & Infrastructures Ltd., Rep.by T. Ashok Reddy, Associated Vice-President (Legal) Versus The Commissioner of Central Tax & Others High Court of for the State of Telangana
07-03-2019 Jayaswal Ashoka Infrastructures Pvt. Ltd. Acting through its Director Satish Parakh Versus Pansare Lawad Sallagar In the High Court of Bombay at Nagpur
27-02-2019 RSPL Limited Versus Simplex Infrastructures Limited & Others High Court of Judicature at Calcutta
07-12-2018 Neelkanth Mansions & Infrastructures Private Limited & Others Versus Urban Infrastructure Ventures Capital Limited & Others High Court of Judicature at Bombay
27-11-2018 Simplex Infrastructures Versus State of U.P. & Another High Court of Judicature at Allahabad
17-08-2018 Sainik Welfare ORG ? India Versus Nehra Infrastructures & Others High Court of Delhi
18-07-2018 ACPE Infrastructures Pvt. Ltd., rep. by its Managing Director Maddala Suresh Versus State of Andhra Pradesh, Department of Municipal Administration, rep. by the Principal Secretary & Others In the High Court of Judicature at Hyderabad
10-07-2018 Universal Infrastructures Versus Mohan Lal Barpa National Consumer Disputes Redressal Commission NCDRC
17-05-2018 C.S. Grewal Versus M/s. Taneja Developers & Infrastructures Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
20-04-2018 Anil Mahindroo & Another Versus Earth Iconic Infrastructures (P) Ltd. National Company Law Tribunal New Delhi
03-01-2018 Chand Khan, Managing Director CK Infrastructures Ltd. Versus RCI Industries & Technologies Ltd. National Company Law Appellate Tribunal
03-01-2018 Girwar Singh Jakhar & Another Versus M/s. Earth Infrastructures Ltd. National Consumer Disputes Redressal Commission NCDRC
28-11-2017 MBL Infrastructures Ltd Versus Union of India High Court of Delhi
21-11-2017 Praveen @ Parveen Kumar Jain & Another Versus Earth Infrastructures Ltd., (Through its MD) & Another National Consumer Disputes Redressal Commission NCDRC
21-11-2017 Praveen @ Parveen Kumar Jain & Another Versus Earth Infrastructures Ltd., (Through its MD) & Another National Consumer Disputes Redressal Commission NCDRC
05-10-2017 M/s. Meenakshi Infrastructures Pvt Ltd., Rep. by its Managing Director Sr.C.S.Prasad Versus K. Saroja Telangana State Consumer Disputes Redressal Commission Hyderabad
13-04-2017 Union of India Versus M/s. Simplex Infrastructures Ltd. Supreme Court of India
03-04-2017 M/s. Aishwarya Infrastructures & Developers, Rep. by its Proprietor R. Chandru Versus State of Karnataka, Rep. by its Principal Secretary, Bangalore & Others High Court of Karnataka
10-03-2017 Simplex Infrastructures Limited Versus National Highways Authority of India & Another High Court of Delhi
01-03-2017 MBL Infrastructures Limited Versus Ircon International Limited High Court of Judicature at Calcutta
21-02-2017 M/s Terai Infrastructures Ltd. Versus M/s Robin Commercial Pvt. Ltd. & Others High Court of Judicature at Calcutta
25-01-2017 M/s.Swapnil Apartments Owners Association Versus M/s.Pioneer Infrastructures Co.(P) Ltd. Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
19-12-2016 Mbl Infrastructures Ltd. Versus Ircon International Ltd. High Court of Judicature at Calcutta
19-12-2016 Mbl Infrastructures Ltd. Versus Ircon International Ltd. High Court of Judicature at Calcutta
26-08-2016 Offshore Infrastructures Ltd. Versus Bharat Heavy Electricals Ltd. & Another In the High Court of Bombay at Nagpur
11-08-2016 Mustigulla @ Namaswamy Hemanth Kumar Versus M/s. Abhaya Infrastructures Private Limited & Others In the High Court of Judicature at Hyderabad
31-05-2016 M/s. Accord Infrastructures & Developers Pvt. Ltd. Versus Parshotam Lal Gupta National Consumer Disputes Redressal Commission NCDRC
07-01-2016 Consortium of Sai Rama Engineering Enterprises and Megha Engineering & Infrastructures Ltd. Versus Oil and Natural Gas Corporation Limited, Rep. by its Managing Director & Others In the High Court of Judicature at Hyderabad
15-09-2015 V. Somasundaram Versus M/s. My Estates Infrastructures Engineers & Builders, Represented by its Partner K. Prabhakar, Hyderabad Before the Madurai Bench of Madras High Court
28-08-2015 M/s. MBL Infrastructures Limited Versus North Western Railway High Court of Rajasthan Jaipur Bench
21-05-2015 New India Assurance Co. Ltd. Versus Pave Infrastructures Pvt. Ltd. Rep. by Its Director, Mahabir Agarwal National Consumer Disputes Redressal Commission NCDRC
18-03-2015 Saisudhir Infrastructures Ltd. and Others V/S The Managing Director, Tamil Nadu Water Supply and Drainage Board and Others. IN THE HIGH COURT OF MADRAS (MADURAI BENCH)
02-03-2015 J. Sathyakumar Versus Rajesh Agarwal, The Managing Director M/s. ARSS Infrastructures Projects Ltd., Orissa Before the Madurai Bench of Madras High Court
13-02-2015 Raj Shekhar Agarwal & Another Versus Citystar Infrastructures Ltd. & Others High Court of Judicature at Calcutta
15-01-2015 M/s. Dev Infrastructures Pvt Ltd. & Others Versus M/s. Jainco Developers Pvt Ltd. & Others High Court of Delhi
10-11-2014 Baghel Infrastructures Pvt. Ltd. Versus N.T.P.C. Ltd. & Others High Court of Judicature at Allahabad
01-09-2014 Mitra Bhoomi Infrastructures Pvt. Ltd. Versus N.S. Niranjan & Another High Court of Karnataka
24-04-2014 M/s. William Infrastructures, Bangalore Versus Commissioner of Service Tax Bangalore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
06-02-2014 M/s. Udupi Power Corporation Limited M/s. Simplex Infrastructures Limited High Court of Karnataka
13-12-2013 R. Shanker Singh & Another Versus M/s. Nandini Infrastructures Pvt. Ltd. & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
01-08-2013 Rohtash Singh & Another Versus M/s Ansal Properties and Infrastructures Ltd. National Consumer Disputes Redressal Commission NCDRC
05-07-2013 Selco International Ltd. & Others Versus L.V.R. Infrastructures Pvt. Ltd. High Court of Andhra Pradesh
10-06-2013 Simplex Infrastructures Ltd. & Banwari Lal Bajoria & Others Versus The Registrar of Companies, West Bengal High Court of Judicature at Calcutta
08-02-2013 Bhuvan Leasing & Infrastructures ITO, Ward 7(1)(2), P.Ltd. Versus Mumbai Income Tax Appellate Tribunal Mumbai
11-10-2012 M/s. Ivrcl Infrastructures & Projects Ltd.Rep. By Its Authorised Signatory R. Thiyagarajan Versus The Assistant Commissioner (CT) & Others High Court of Judicature at Madras
11-10-2012 M/s. Ivrcl Infrastructures & Projects Ltd.Rep. By Its Authorised Signatory R. Thiyagarajan Versus The Assistant Commissioner (CT) & Others High Court of Judicature at Madras
17-09-2012 Union of India, through the Director, General Naval Project DGNP (MB) Versus M/s. Suraj Infrastructures Pvt. Ltd. & Another High Court of Judicature at Bombay
13-08-2012 NCC IVRCL SMC (JV), a Joint Venture entity of M/s. Nagarjuna Construction Co. Ltd., IVRCL Infrastructures and Projects Ltd., and M/s. SMC Infrastructures Private Ltd. Versus Andhra Pradesh Industrial Infrastructure Corporation Ltd., Represented by its Vice-Chairman and Managing Director & Others High Court of Andhra Pradesh
24-01-2012 Regency Soraj Infrastructures Versus Union Of India & Others High Court of Delhi
20-10-2011 M/s. IVRCL Infrastructures & Projects Limited, rep.by Head Chennai Region Versus M/s. Alandur Municipal Corporation Alandur, rep.by Municipal Commissioner & Others High Court of Judicature at Madras
08-09-2011 M/s PMR Infrastructures Pvt Ltd. Versus The Government of A.P., Reptd by its Principal Secretary, Irrigation and Command Area Development, Hyderabad& Others High Court of Andhra Pradesh
26-08-2011 Delhi Metro Rail Corporation Limited Versus Simplex Infrastructures Limited High Court of Delhi
19-08-2011 Annamallai Infrastructures Ltd. Versus Commissioner of Central Excise & Service Tax, Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
26-04-2011 S. Cheran Director Boss Infrastructures Pvt. Ltd. Chennai & Another Versus The Regional Labour Commissioner (Central) Chennai Authority Under Minimum Wages Act Chennai & Others High Court of Judicature at Madras
08-04-2011 M/S. Offshore Infrastructures Ltd. Versus M/S. Engineering Projects (India) Ltd. High Court of Judicature at Calcutta
05-04-2011 Simplex Infrastructures Limited & Others Versus The Registrar Of Companies, West Bengal High Court of Judicature at Calcutta
17-03-2011 Simplex Infrastructures Limited, (Represented by its Management Advisor) J.S. Raghavan Versus The Assistant Commercial Tax Officer, Chennai High Court of Judicature at Madras
10-03-2011 IVRCL Infrastructures & Projects Ltd Versus National Highways Authority Of India High Court of Delhi
19-01-2011 M/s. Vishwa Infrastructures and Services Pvt. Ltd., Rep. by its Deputy General Manager L. Ravi Versus The Chief Engineer (A/c) Tamil Nadu Water Supply & Drainage Board & Another High Court of Judicature at Madras
14-01-2011 Simplex Infrastructures Ltd. Versus National Highways Authority Of India High Court of Delhi
20-10-2010 Kundan Infrastructures Versus NDMC & Another High Court of Delhi
14-07-2010 Fortuna Infrastructures India Private Ltd., rep. by its Authorized Director, Hyderabad Versus M/s. Shiva Creative Constructions, rep. by its Proprietor, Hyderabad High Court of Andhra Pradesh



Directors
DIN Name Since
05306789 DILBAG SINGH 20-06-2012
05306783 AVTAR SINGH 20-06-2012
05306792 HARPAL SINGH 20-06-2012

India's most comprehensive litigation gathering and reporting.

Get Litigation Report

LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., and / or our software development firms, and / or our marketing / channel partners and all of their employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.