A & F OVERSEAS TRADE LIMITEDActivity: Trading in Tamil Nadu.Active |
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CIN U52321TN1984PLC010790 |
ROC RoC-Chennai |
Incorporation Date 16-04-1984 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 010790 |
Registration Date 16-04-1984 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 400,00,000 |
Paid Up Capital Rs. 198,00,000 |
Contact Information |
E-Mail Address afoverseas@airtelmail.in |
Registered Address NO.3, 2ND FLOOR MALAVIYA AVENUE, THIRUVANMIYUR CHENNAI Chennai TN 600041 IN |
TradeMarksTotal 0 marks found. |
Directors |
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DIN | Name | Since |
03505847 | XAVIER ALBIN BENEVENTURE | 01-03-2012 |
01329237 | RAJAGOPALAN VENKATRAMAN | 06-09-1995 |
01338616 | VENKAT RAMAN | 30-08-1995 |
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