Some PAST Judgements / Case Laws similar to A AND E HOSPITALS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 23-04-2022 09:54
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01-02-2022 |
MIOT Hospitals, Rep.by its Founder, Dr. P.V.A. Mohandas & Others Versus Venkata Ramanaiah |
High Court of Judicature at Madras |
22-09-2021 |
M/s. ASR Hospitals (India) Pvt. Ltd. Versus The State of Andhra Pradesh, rep. by its Principal Secretary, Medical and Health Department & Others |
High Court of Andhra Pradesh |
13-09-2021 |
P. Krishnan Versus Dr. Rajesh Jaganathan, Managing Director, Billroth Hospitals Ltd., Chennai |
High Court of Judicature at Madras |
05-08-2021 |
M/s. Bill Roth Hospitals Limited, Represented by its Managing Director, J. Rajesh Versus The State of Tamil Nadu, Represented by its Secretary to Government, Commercial Tax Department, Chennai & Others |
High Court of Judicature at Madras |
02-07-2021 |
Baby Shaistha Through Lrs. Versus M/S. Wockhardt Heart Centre Wockhardt Heart Hospitals, (Rep By Its Managing Director) Kamineni Hospitals Campus, Hyderabad & Others |
National Consumer Disputes Redressal Commission NCDRC |
01-06-2021 |
Aparna Pandey & Others Versus Indraprastha Apollo Hospitals Delhi, Through its Chairman & Managing Director, Sarita Vihar & Others |
National Consumer Disputes Redressal Commission NCDRC |
24-03-2021 |
Devarakonda Surya Sesha Mani Versus Care Hospitals Institute of Medical Sciences & Others |
National Consumer Disputes Redressal Commission NCDRC |
24-03-2021 |
Devarakonda Surya Sesha Mani Versus Care Hospitals Institute of Medical Sciences & Others |
National Consumer Disputes Redressal Commission NCDRC |
05-03-2021 |
Dr. Kabita Mukherjee Versus Fortis Hospitals Limited, Okhla Road, New Delhi & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
01-02-2021 |
Kakumoni Bhuyan Versus Management of Apollo Hospitals, Guwahati |
High Court of Gauhati |
06-01-2021 |
M/s. Harvey Heart Hospitals Ltd., Chennai Versus The Assistant Commissioner of Income Tax, Central Circle I (2), Chennai |
High Court of Judicature at Madras |
18-12-2020 |
In Re: The Proper Treatment of Covid 19 Patients And Dignified Handling of Dead Bodies In The Hospitals Etc. |
Supreme Court of India |
23-10-2020 |
Hospitals' Association, Nagpur, through the President, Dr. Ashok Arbat & Another Versus Government of Maharashtra, through the Principal Secretary, Public Health Department & Another |
In the High Court of Bombay at Nagpur |
23-10-2020 |
Hospitals' Association, Nagpur, through the President, Dr. Ashok Arbat & Another Versus Government of Maharashtra, through the Principal Secretary, Public Health Department & Another |
In the High Court of Bombay at Nagpur |
17-09-2020 |
M/s. A.G. Neuro Hospitals (P) Ltd., through its Managing Director Dr. P. Sundararajan Salem Versus The Inspector General of Registration & Chief Controller of Revenue Authority, Chennai & Others |
Before the Madurai Bench of Madras High Court |
19-06-2020 |
In Re : The Proper Treatment of COVID 19 Patients & Dignified Handling of Dead Bodies In The Hospitals Etc. |
Supreme Court of India |
18-06-2020 |
Chanchali Narendra Versus Continental Hospitals & Others |
National Consumer Disputes Redressal Commission NCDRC |
12-06-2020 |
In Re The Proper Treatment of Covid 19 Patients & Dignified Handling of Dead Bodies In The Hospitals & Others |
Supreme Court of India |
27-05-2020 |
M/s. Billroth Hospitals Ltd. Versus The State of Tamil Nadu & Others |
Supreme Court of India |
31-01-2020 |
The Apollo DRDO Hospitals, Rep. by its Chairman, Hyderabad & Others Versus Peddi Venkatesham |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
03-01-2020 |
Global Hospitals, Lakdi-ka-pool, Hyderabad, Represented by its Chairman and Managing Director, Dr. Ravindranath & Others Versus Mohammed Abdul Aleem @ M.A. Aleem |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
17-12-2019 |
Apollo Hospitals Enterprise Ltd., Represented by its Directors, Chennai Versus BSR Superspeciality Hospitals Limited, Represented by its Directors, Chattisgarh |
High Court of Judicature at Madras |
06-08-2019 |
Apollo Hospitals Enterprise Ltd. Versus Sai Apollo Pharmacy |
High Court of Judicature at Madras |
17-07-2019 |
Dr. Kamakshi Memorial Hospitals Private Limited, Rep. by its Chairman & Managing Director, Dr. T.G. Govindarajan Versus The Additional Commissioner of Central Excise, Nandanam, Chennai & Another |
High Court of Judicature at Madras |
10-07-2019 |
Prasanta Sarkar Versus Amri Hospitals & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
08-07-2019 |
Pranabesh Chatterjee Versus Apollo Gleneagles Hospitals, Represented by Ex. Officer, Dr. Rupali Basu & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
28-05-2019 |
M/s. Billroth Hospitals Pvt. Ltd., Represented by its Managing Director, Dr. Rajesh Jeganathan Versus The Secretary, Housing and Urban Development Department, Government of Tamil Nadu, Secretariat & Others |
High Court of Judicature at Madras |
26-04-2019 |
Sterling Hospitals Ltd V/S Wockhardt Hospital Ltd. and Others |
Supreme Court of India |
08-04-2019 |
Care Hospitals, Ganga Care Hospitals Limited, through its Managing Director Dr. Varun Bhargava Versus Dr. Nilesh |
In the High Court of Bombay at Nagpur |
04-04-2019 |
M/s. Apollo Hospitals Enterprises Limited, Represented by its Manager – Legal Versus State of Tamil Nadu, Rep. by the Principal Secretary to the Government (Public Department) & Others |
High Court of Judicature at Madras |
25-02-2019 |
Srikanth Srikande & Others Versus Sun Shine Hospitals & Another |
National Consumer Disputes Redressal Commission NCDRC |
25-02-2019 |
Srikanth Srikande & Others Versus Sun Shine Hospitals & Another |
National Consumer Disputes Redressal Commission NCDRC |
16-11-2018 |
Dr. Kamakshi Memorial Hospitals Private Limited, rep. by its Chairman & Managing Director, Dr. T.G. Govindarajan Versus The Additional Commissioner of Central Excise, Office of the Commissioner of Central Excise, Chennai IV Commissionerate, Nandanam & Another |
High Court of Judicature at Madras |
19-09-2018 |
Asst Commissioner of Income Tax Versus Aditya Hospitals, Hyderabad |
Income Tax Appellate Tribunal Hyderabad |
13-08-2018 |
Apollo Hospitals Enterprise Ltd. Versus Naseer Apollo Pharmacy |
High Court of Judicature at Madras |
02-08-2018 |
M/s. Global Hospitals & Others Versus The Consumer Disputes Redressal Forum-III, Rep. by its President & Another |
In the High Court of Judicature at Hyderabad |
18-07-2018 |
Thota Gurunath Reddy Versus Continental Hospitals Pvt. Ltd. |
National Company Law Appellate Tribunal |
11-06-2018 |
Bimalendu Chakraborty Versus Renaissance Hospitals Pvt. Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
05-06-2018 |
Tondapu Hanumantha Rao & Others Versus Yashoda Hospitals & Others |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
31-05-2018 |
Apollo Hospitals V/S CCE, Raipur |
Customs Excise Service Tax Appellate Tribunal New Delhi |
30-05-2018 |
Anitha Babu Versus Edappal Hospitals (Pvt) Ltd, (CIMAR), Represented by its managing Director, Malappuram District & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
25-04-2018 |
Newcastle upon Tyne Hospitals NHS Foundation Trust Versus Haywood |
United Kingdom Supreme Court |
10-04-2018 |
Kerala Private Hospitals Association Versus State of Kerala |
High Court of Kerala |
09-04-2018 |
Harish Kumar Chadha Versus Indraprastha Apollo Hospitals & Another |
Delhi State Consumer Disputes Redressal Commission New Delhi |
06-04-2018 |
M. Anand Versus M/s. Apollo Hospitals Enterprises Limited & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
29-03-2018 |
Dolly Bhattacharyya & Others Versus The Director, Apollo Gleneagles Hospitals & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
08-03-2018 |
Dr. T.J. Jaikish, P.V.S. Hospitals (P) Ltd., Calicut Versus The Commissioner of Income Tax, Kozhikode |
High Court of Kerala |
19-02-2018 |
Basireddy Jagadish Chandra Kumar Reddy & Another Versus The Director Omega Hospitals, Banjara Hills & Others |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
13-02-2018 |
Appollo Hospitals & Another Versus Bhagwan L. Moorjani |
National Consumer Disputes Redressal Commission NCDRC |
10-01-2018 |
Metas of Seventh-Day Adventist V/S Wockhardt Hospitals Limited |
High Court of Gujarat At Ahmedabad |
22-12-2017 |
Thota Gurunath Reddy Versus Continental Hospitals Private Limited |
In the High Court of Judicature at Hyderabad |
13-12-2017 |
M/s. N.M.S. Hospitals (P) Ltd., Rep. by its Director, Mrs. R. Savithri Versus Corporation Bank, Rep. by its Branch Manager, Mettupalayam & Others |
High Court of Judicature at Madras |
12-07-2017 |
Srikanth Srikande & Others Versus Shine Hospitals & Another |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
13-06-2017 |
Sammeta Gopala Krishna Versus Dr. Sanjib Kumar Behera, Consultant Orthopaedic Surgeon Yashoda Hospitals, Secunderabad & Others |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
25-04-2017 |
Apollo Hospitals Enterprises Ltd., rep. by its Authorised Signatory, S.M. Mohan Kumar & Another Versus Bank of India, rep. by its Authorised officer & Another |
High Court of Judicature at Madras |
25-04-2017 |
Dr. Vittal Rao, M.S., D.O., Consulting Opthalmologist, Jagadamba Hospitals Versus Anumula Vijayalaxmi |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
11-04-2017 |
McCann Versus The State Hospitals Board for Scotland |
United Kingdom Supreme Court |
16-03-2017 |
Billroth Hospitals Ltd. Versus R. Vijayalakshmi |
National Consumer Disputes Redressal Commission NCDRC |
04-01-2017 |
A.K.S. Ravichandar Versus Venkateswara Hospitals rep. by its Partners & Others |
High Court of Judicature at Madras |
15-11-2016 |
Shareena & Others Versus The Managing Director, Anugraha Hospitals Pvt. Ltd. & Others |
High Court of Kerala |
15-11-2016 |
Syed Irfan Sulaiman Versus M/s. New Amma Hospitals, Represented by its authorized signatory and Managing Partner, Mohd. Faiaz Khan |
In the High Court of Judicature at Hyderabad |
18-10-2016 |
Fortis Hospitals Limited & Others Versus Antonieta Ribeiro e Souza & Others |
In the High Court of Bombay at Goa |
18-10-2016 |
Mehta Hospitals Private Limited Versus Mehta Children's Hospitals Private Limited |
High Court of Judicature at Madras |
14-10-2016 |
Micro Care Hospitals, Jubilee Hills Branch Versus Neha Rajgarhia |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
05-10-2016 |
Sheela Hirba Naik Gaunekar Another Versus Apollo Hospitals Ltd. & Another |
Supreme Court of India |
18-07-2016 |
Dr. Selwyn Colaco, Presently Employed as Regional Medical Head Fortis Hospitals Limited Versus State of Goa, through Public Prosecutor & Another |
In the High Court of Bombay at Goa |
22-06-2016 |
The Union of India, Rep. by Ministry of Health & Family Welfare, New Delhi & Others Versus Seahorse Hospitals Limited |
High Court of Judicature at Madras |
22-06-2016 |
Kovai Medical Center and Hospitals Limted, represented by its Managing Director, Versus The District Collector, Karur District & Others |
Before the Madurai Bench of Madras High Court |
13-06-2016 |
M/s. Rajasthan Hospitals Ltd. & Others Versus Mahaveer Prasad Jaipuria & Others |
High Court of Rajasthan Jaipur Bench |
12-04-2016 |
Apollo Hospitals & Enterprises Ltd., Chennai Versus Mahesh Apollo Pharmacy |
High Court of Judicature at Madras |
12-04-2016 |
Apollo Hospitals & Enterprises Ltd., Chennai Versus Mahesh Apollo Pharmacy |
High Court of Judicature at Madras |
04-02-2016 |
Krishna Ghosh & Another Versus Amri Hospitals- Salt Lake & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
05-10-2015 |
Sima Mazumdar Versus Apollo Gleneagles Hospitals & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
27-07-2015 |
The Administrator, Cosmopolitan Hospitals (P) Ltd., Trivandrum Versus The Regional Provident Fund Commissioner Employees Provident Fund Organisation Trivandrum & Another |
High Court of Kerala |
10-07-2015 |
M/s. Kongunadu Hospitals (P) Ltd. Versus The Recovery Officer, Debt Recovery Tribunal-II & Others |
High Court of Judicature at Madras |
26-05-2015 |
R. Muthukrishnan Versus The Apollo Specialty Hospitals, Represented by the Medical Superintendant & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
26-05-2015 |
R. Mohanan & Another Versus Chairman & Managing Director, M/s. Malar Hospitals |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
10-02-2015 |
Dr. Vivekanand Jawali @ Vivek Jawali, Chief Cardio Vascular and Thoracic Surgeon, Fortis Hospitals Limited & Another Versus State of Goa, through Public Prosecutor & Another |
In the High Court of Bombay at Goa |
07-10-2014 |
Dhanalakshmi Versus M/s. Kamineni Hospitals & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
05-09-2014 |
N. Laxmi Versus Mahesh Hospitals & Research Foundation & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
12-08-2014 |
Commissioner of Income Tax-2, Visakhapatnam Versus M/s. Seven Hills Hospitals Pvt. Ltd., Visakhapatnam |
High Court of Andhra Pradesh |
23-07-2014 |
Somnath Chakraborty & Another Versus Appollo Gleneagles Hospitals Ltd. & Others |
Supreme Court of India |
03-07-2014 |
I. Ratnamala & Others Versus Image Hospitals, Rep. by Managing Director, Ameerpet, Hyderabad & Others |
National Consumer Disputes Redressal Commission NCDRC |
28-02-2014 |
The Management of PSG Hospitals, Peelamedu Versus Kalaiselvi & Others |
High Court of Judicature at Madras |
31-12-2013 |
Dr.G. Ramesh DNB MRCS, Anu Hospitals & Another Versus V. Venkata Ratnam |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
27-12-2013 |
Bhagwan L. Moorjani Versus M/s. Apollo Hospitals Apollo Health City Campus Jubilee Hills & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
12-12-2013 |
Kamineni Hospitals, Rep. by its CEO B.Shashidhar Reddy Versus Nagunuri Parameshwar & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
10-12-2013 |
SVR Neuro & Trauma Super Specialty Hospitals Pvt. Ltd., rep. by its Managing Director & Another Versus Mrs. Pesarlanka Venkata Subbamma |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
01-11-2013 |
Smt. Punita Jain Versus Paras Hospitals C-1 Sushant Lok & Another Versus Paras Hospitals C-1 Sushant Lok & Another |
National Consumer Disputes Redressal Commission NCDRC |
30-10-2013 |
James Versus Aintree University Hospitals NHS Foundation Trust |
United Kingdom Supreme Court |
25-10-2013 |
B. Venkateswara Reddy & Another Versus M/s Kamineni Hospitals Rep. by its Managing Director & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
18-10-2013 |
Varsha Sanjay Shinde & Others Versus The Society of Friends of the Sassoon Hospitals & Others |
High Court of Judicature at Bombay |
13-08-2013 |
Niladri Ghosh Versus Superintendent, ESI Hospitals, Uluberia & Another |
High Court of Judicature at Calcutta |
07-08-2013 |
V. Kameshwaran Versus DD Medical College & DD Hospitals, Rep. By Its Chairman Dr. T.D. Naidu & Others |
High Court of Judicature at Madras |
29-07-2013 |
The Managing Director Charitasri Hospitals Limited, Rep. by Dr.K. Vijay Kumar & Another Versus Mallepally Saidamma & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
30-04-2013 |
K. Geeta Devi Versus M/s Apollo Hospitals Enterprise Ltd., Represented by its Managing Director |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
10-04-2013 |
Arma Clinical Services & Hospitals (P) Ltd. & Another Versus A. Palaniappan |
High Court of Judicature at Madras |
03-04-2013 |
Ram Nihal & Others Versus Dr. C.G. Agarwal Medical Officer Gandhi Memorial and Associated Hospitals |
National Consumer Disputes Redressal Commission NCDRC |
01-11-2012 |
Pragathi Hospitals, Nizamabad, Managed by Pragathi Hospital Trust & Others Versus Kumari Shirisha Madhuri & Others |
National Consumer Disputes Redressal Commission NCDRC |
08-10-2012 |
B. Suvarama Phani Versus The Chairman / Managing Director, MIOT Hospitals & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |