A & A TRANSPORT PRIVATE LIMITED

Activity: Transport, storage and Communications in Tamil Nadu.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U63010TN2008PTC070171 		ROC
RoC-Chennai 		Incorporation Date
13-12-2008
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
070171 		Registration Date
13-12-2008 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2013
Last Balance Sheet Date
31-03-2013



Financials
Authorized Capital
Rs. 10,00,000
Paid Up Capital
Rs. 2,00,000



Contact Information
E-Mail Address
ashok@stpindia.com
Registered Address
# 5, G N T ROAD MOOLAKADAI CHENNAI TN 600110 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to A & A TRANSPORT PRIVATE LIMITED

Last Checked Past / Closed Litigation On 29-04-2022 21:06
18-04-2022 The General Manager, Tamil Nadu State Transport Corporation, Kumbakonam & Another Versus V. Suresh Kumar Before the Madurai Bench of Madras High Court
18-04-2022 Maharashtra State Road Transport Corporation Through Divisional Controller Versus Nasim Begum & Others In the High Court of Bombay at Nagpur
07-04-2022 A. Pitchaiah Versus The Managing Director, Tamilnadu State Transport Corpn. (MDU) Ltd., Madurai & Others Before the Madurai Bench of Madras High Court
01-04-2022 K.N.K. Karthick Versus The Union of India, represented by its Deputy Secretary, Ministry of Road Transport and Highways, New Delhi & Others Before the Madurai Bench of Madras High Court
30-03-2022 Sachin Xavier Versus The Assistant Transport Officer, Ksrtc, Piravom & Others High Court of Kerala
24-03-2022 Reliance Transport and Travel Pvt. Ltd. Versus The Union of India, Through the Secretary, Department of Revenue, Ministry of Finance, Government of India & Another High Court of Judicature at Bombay
21-03-2022 J.S. Edward Santhosha Raj & Another Versus Tamil Nadu State Transport Corporation (Tirunelveli) Ltd., rep.by its Managing Director Tirunelveli Region, Tirunelveli & Others Before the Madurai Bench of Madras High Court
18-03-2022 A. Gandhi Versus Tamilnadu State Transport Corporation (Villupuram) Ltd., Rep. By its Managing Director, Villupuram & Another High Court of Judicature at Madras
18-03-2022 Grandtech Builders & Developers Pvt. Ltd., Kesavadasapuram, Represented by Its Managing Director, Salim M. Kabir Versus Kerala Transport Development Finance Corporation Limited, Represented by Its Managing Director, Thiruvananthapuram& Others High Court of Kerala
10-03-2022 Kadamba Transport Corporation Ltd. Versus Akshata Santosh Sawant & Others In the High Court of Bombay at Goa
08-03-2022 Rajasthan State Road Transport Corporation Through Managing Director, Jaipur & Others Versus Kedar Singh High Court of Rajasthan Jaipur Bench
07-03-2022 The Management of Metropolitan Transport Corporation, Chennai Versus U. Jeeva & Another High Court of Judicature at Madras
03-03-2022 V. Chelladurai Versus Thiru.Thiruvambalampillai, Managing Director, Tamil Nadu State Transport Corporation (Madurai) Limited, Madurai & Others Before the Madurai Bench of Madras High Court
02-03-2022 The Management of State Express Transport Corporation (Tamilnadu) Ltd., Rep. by its Managing Director, Chennai Versus M. Jeganathan & Another Before the Madurai Bench of Madras High Court
28-02-2022 Sk. Abdul Rahim Versus Andhra Pradesh State Road Transport Corporation, rep. by its Vice Chairman and Managing Director, APSRTC & Others High Court of Andhra Pradesh
28-02-2022 D. Brilla David & Another Versus The Government of India, Rep. by its Secretary, Ministry of Shipping Road Transport and Highways (Road Transport and Highways), New Delhi & Others High Court of Judicature at Madras
23-02-2022 M/S. Sapl-Gcc Jv, Represented By Its Pa Holder, D V Raman Versus Government of India, Minstry of Ports, Shipping And Waterways Transport, New Delhi & Others High Court of Karnataka
21-02-2022 Ahmedabad Municipal Transport Service Versus Bodar Augustin Bhurjibhai High Court of Gujarat At Ahmedabad
16-02-2022 R.K. Transport Private Limited, Bokaro Versus The Union of India through the Principal Commissioner, Central Goods & Services Tax & Central Excise, Ranchi & Another High Court of Jharkhand
15-02-2022 M. Kishorekumar Versus Shriram Transport Finance Company Ltd., (A Public Limited Company Incorporated Under The Provisions of Indian Companies Act 1956) having Its Registered Office at Mylapore, Represented by G. Jithin, Power of Attorney holder of It's Branch Office at Karunagappally & Others High Court of Kerala
14-02-2022 SRB Transport, Sambalpur Versus Union of India & Others High Court of Orissa
03-02-2022 G. Somasundaramudaliar Versus The Regional Transport Authority/District Collector Collectorate Nagapattinam District & Others High Court of Judicature at Madras
03-02-2022 The Management of Tamil Nadu State Transport Corporation Ltd., Represented by the Managing Director Versus The Special Deputy Commissioner of Labour, Chennai & Others High Court of Judicature at Madras
02-02-2022 The General Manager, Tamil Nadu State Transport Corporation, Nagarcoil Versus The Presiding Officer, he Labour Court, Tirunelveli & Another Before the Madurai Bench of Madras High Court
31-01-2022 T. Chanderasekaran Versus The Regional Transport Authority (cum) District Collector, Tirupur & Another High Court of Judicature at Madras
31-01-2022 Divisional Controller Maharashtra State Road Transport Corporation Versus Kalawati Pandurang Fulzele Supreme Court of India
31-01-2022 A.K. Thangavelu Versus The State of Tamil Nadu rep. By its Principal Secretary to Government, Transport Department, Secretariat, Chennai & Others Before the Madurai Bench of Madras High Court
31-01-2022 Kerala Transport Development Finance Corporation Limited Versus T.K. Basil & Others Supreme Court of India
28-01-2022 M. Gopal Versus The Regional Transport Officer & Licensing Authority, Coimbatore & Others High Court of Judicature at Madras
28-01-2022 R. Sekar Versus The Regional Transport Officer & Licensing Authority, Trichy & Others Before the Madurai Bench of Madras High Court
27-01-2022 Biri Singh Versus Delhi Transport Corporation High Court of Delhi
27-01-2022 K. Laitha Versus Metropolitan Transport Corporation Ltd., Rep.by its General Manager [Administration], Chennai High Court of Judicature at Madras
27-01-2022 E. Mani Versus The Managing Director, Tamil Nadu State Transport Corporation, Coimbatore & Another High Court of Judicature at Madras
27-01-2022 The Management, General Manager, Tamil Nadu State Transport Corporation (Salem) Ltd., Salem Versus T. Senthilkumar & Another High Court of Judicature at Madras
25-01-2022 Singamanikandan Versus The Regional Transport Officer And Licensing Authority, Virudhunagar & Another Before the Madurai Bench of Madras High Court
24-01-2022 The General Manager, Tamil Nadu State Transport Corporation (Villupuram) Limited, Villupuram Versus The Special Deputy Commissioner of Labour, D.M.S. Compound, Chennai & Another High Court of Judicature at Madras
24-01-2022 S. Rajendra Prasad Versus The State Transport Appellate Tribunal, Chennai & Another Before the Madurai Bench of Madras High Court
24-01-2022 P. Boopathiraj Versus The Regional Transport Officer/Licensing Authority, Transport Department, Government of Tamil Nadu, RTO, Pollachi Zone & Others High Court of Judicature at Madras
21-01-2022 M. Jakkammal Versus The Regional Transport Authority, Madurai & Others Before the Madurai Bench of Madras High Court
21-01-2022 T. Manoharan Versus The Regional Transport Officer, Thanjavur & Another Before the Madurai Bench of Madras High Court
21-01-2022 Tamil Nadu State Transport Corporation, Salem, Ltd., Rep. by its Managing Director & Others Versus The Presiding Officer, Labour Court, Salem & Others High Court of Judicature at Madras
20-01-2022 Dileepkumar Versus Sriram Transport Finance Co. Ltd., Sulthan Bathery, Represented by its Power of Attorney holder, Madhusoodanan, Calicut & Another High Court of Kerala
19-01-2022 L. Stalin Versus The Regional Transport Officer, and Licensing Authority, Kovilpatti & Others Before the Madurai Bench of Madras High Court
19-01-2022 M. Radhakrishnan Versus The Regional Transport Officer, Sivakasi & Another Before the Madurai Bench of Madras High Court
12-01-2022 Jimmichan Mathew @ Tomy & Another Versus State of Kerala, Represented by its Secretary to The Department of Transport, Thiruvananthapuram & Others High Court of Kerala
12-01-2022 P. Pandiyaraj Versus The Regional Transport Officer, The Regional Transport Office, Virudhunagar & Another Before the Madurai Bench of Madras High Court
11-01-2022 M. Balasubramanian Versus The Regional Transport Officer & Licensing Authority, Chengalpattu & Others High Court of Judicature at Madras
10-01-2022 Aradhya Versus Transport Department Govt. of NCT of Delhi High Court of Delhi
10-01-2022 Suo Motu Versus State of Kerala, Represented by The Secretary/Joint Secretary to Government, Transport Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
05-01-2022 Maharashtra State Road Transport Corporation, Dhule Division, Dhule, through its Divisional Controller Versus Anil In the High Court of Bombay at Aurangabad
05-01-2022 K. Dharmalingam Versus The Regional Transport Officer, Madurai & Others Before the Madurai Bench of Madras High Court
05-01-2022 The Commissioner/Transport Manager Kolhapur Municipal Corporation & Another Versus Rajendra Ramchandra Kalekar High Court of Judicature at Bombay
03-01-2022 P. Jeevarathinam Versus The Regional Transport Officer, (Licensing Authority), Chennai & Another High Court of Judicature at Madras
03-01-2022 M. Jakkammal Versus The Regional Transport Authority, O/o. Regional Transport Authority, Madurai & Others Before the Madurai Bench of Madras High Court
03-01-2022 Maharashtra State Road Transport Corporation Versus Dilip Uttam Jayabhay Supreme Court of India
03-01-2022 R. Narayanan Versus The Tamil Nadu State Transport Corporation (Kumbakonam) Limited, Represented by its Managing Director, Kumbakonam & Others Before the Madurai Bench of Madras High Court
29-12-2021 Arasu Pokkuvarathukazhaga Manitha Urimaigal Thozhirchangam, (Registered No.246/TVM) Represented by its General Secretary R. Krishnan, Tiruvannamalai Versus The Secretary to Government, Transport Department, Chennai & Others High Court of Judicature at Madras
22-12-2021 M. Raja Versus The Secretary to Government, Ministry of Road Transport & Highways, Government of India, National Highways Authority of India, New Delhi & Others High Court of Judicature at Madras
22-12-2021 Parveen Travels (P) Limited AB Towers, Chennai Versus The Transport Commissioner, Chepauk & Another High Court of Judicature at Madras
17-12-2021 Nagarajan Versus The Management of State Express Transport Corporation (Tamil Nadu) Limited, represented by its Managing Director & Others Before the Madurai Bench of Madras High Court
14-12-2021 J. Vaibav Bajaj Versus The Regional Transport Officer, Karur Before the Madurai Bench of Madras High Court
14-12-2021 K. Gopalakrishnan Versus The Regional Transport Officer, and Licensing Authority, Karur & Another Before the Madurai Bench of Madras High Court
13-12-2021 Shriram Transport Finance Co. & Another Versus Mallikarjun Shanthappa Lingannavar Karnataka State Consumer Disputes Redressal Commission Bangalore
09-12-2021 Deepak Mahadeorao Adchule Versus Vice-President and Divisional Director, Maharashtra State Road Transport Corporation In the High Court of Bombay at Nagpur
08-12-2021 Uttar Pradesh State Road Transport Corporation Versus Gajadhar Nath Supreme Court of India
08-12-2021 The General Manager, Tamil Nadu State Transport Corporation Tirunelveli Limited, Nagercoi Versus The Presiding Officer, The Labour Court, Tirunelveli & Another Before the Madurai Bench of Madras High Court
08-12-2021 A.Antonysamy Versus The Regional Transport Officer, Theni & Another Before the Madurai Bench of Madras High Court
08-12-2021 Vanita & Others Versus The Divisional Controller, Maharashtra State Road Transport Corporation, Chandrapur, Tah. Chandrapur, Distt. : Chandrapur & Another In the High Court of Bombay at Nagpur
06-12-2021 T.P. Soumini & Others Versus Union of India, Represented by Secretary, Ministry of Road Transport & Highways, New Delhi & Others High Court of Kerala
06-12-2021 Tamil Nadu State Transport Corporation Limited, Kumbakonam, Represented by its, Managing Director, Thanjavur Versus Nalini & Others Before the Madurai Bench of Madras High Court
03-12-2021 Bharathidasan Versus Tamil Nadu State Transport Corporation Ltd., (Villupuram Region) Ltd., Rep. By its Managing Director & Another High Court of Judicature at Madras
02-12-2021 V.S. Salini & Others Versus Union of India, Represented by its Secretary, Ministry of Road Transport & Highway Transport, New Delhi & Others High Court of Kerala
01-12-2021 EMI Infrastructure Private Limited, Represented by its Finance Controller, Chennai & Another Versus Shriram Transport Finance Company Ltd., Chennai & Another High Court of Judicature at Madras
01-12-2021 Saraswathy Versus State of Tamil Nadu, Rep. By its Secretary to Government, Home (Transport) Department, Chennai & Others High Court of Judicature at Madras
01-12-2021 V.K. Senthilkumaran Versus Shriram Transport Finance Company Ltd., Chennai & Others High Court of Judicature at Madras
27-11-2021 M/s. Kadamba Transport Corporation Limited, represented herein by their Managing Director Derrick Pereira Neto Versus Damodar K. Shirodkar & Others In the High Court of Bombay at Goa
26-11-2021 M.N. Nandakumar & Another Versus State of Kerala, Rep. by The Secretary, Department of Transport, Secretariat, Thiruvananthapuram & Others High Court of Kerala
26-11-2021 Sunil Versus The State of Maharashtra, Through : Secretary, Department of Ministry of Road & Transport, Mantralaya & Others In the High Court of Bombay at Aurangabad
26-11-2021 Rishabhkumar & Others Versus Secretary to the Government of India, Ministry of Road Transport and Highways & Others In the High Court of Bombay at Nagpur
25-11-2021 The Additional Chief Secretary to Government, Transport Department, Secretariat, Chennai & Another Versus D. Murugesan High Court of Judicature at Madras
23-11-2021 Managing Director, Tamil Nadu State Transport Corporation Ltd., Chennai Versus Kalyanasundaram & Others Before the Madurai Bench of Madras High Court
23-11-2021 Kanagaraj Versus The Regional Transport Officer, Regional Transport Office, Dindigul & Another Before the Madurai Bench of Madras High Court
22-11-2021 K. Murugesan Versus The District Collector Cum The Regional Transport Authority, Sivagangai & Others Before the Madurai Bench of Madras High Court
22-11-2021 T. Mahalingam Versus The Secretary, Regional Transport Authority, Coimbatore & Another High Court of Judicature at Madras
22-11-2021 Dinesh Kumar Versus The Regional Transport Officer, Vadipatti Regional Transport Office, Madurai Before the Madurai Bench of Madras High Court
19-11-2021 M. Rajangam Versus The Regional Transport Commissioner, Madurai Before the Madurai Bench of Madras High Court
18-11-2021 Sakthi Vinayaka Engineering Works, Represented by its Proprietor, Erode District Versus The Principal Secretary / Transport Commissioner, Transport Department, Ezhilagam, Chepauk, Chennai & Others High Court of Judicature at Madras
17-11-2021 R. Eswaramoorthy Versus The Regional Transport Officer, Regional Transport Office, Dindigul & Others Before the Madurai Bench of Madras High Court
17-11-2021 Prabhakar Versus Divisional Controller, Maharashtra Road Transport Corporation In the High Court of Bombay at Nagpur
17-11-2021 Shankarabai Versus The State of Maharashtra through Secretary Government of Maharashtra Home (Transport), Maharashtra State Mantralaya & Others In the High Court of Bombay at Aurangabad
16-11-2021 M/s. Easy Ride Transports Represented by its Managing Partner Tiruppur Versus The Secretary Regional Transport Authority Tiruppur & Another High Court of Judicature at Madras
15-11-2021 Philominal (Died) & Another Versus The General Manager, Tamil Nadu State Transport Corporation, Madurai & Others Before the Madurai Bench of Madras High Court
12-11-2021 K.T. Lakshmi Versus State of Kerala, Represented by The Secretary to Government, Transport (A) Department, Thiruvananthapuram & Others High Court of Kerala
12-11-2021 S. Udayakumar Versus The Regional Transport Officer, Tirupur North High Court of Judicature at Madras
11-11-2021 Yash Paul Singh Katoch Versus Himachal Road Transport Corporation, Shimla & Another High Court of Himachal Pradesh
10-11-2021 V. Mayandi Versus The Regional Transport Officer, Viruthunagar & Another Before the Madurai Bench of Madras High Court
29-10-2021 The Transport Corpn. of India Limited Through Santnu Patra Manager - Legal Versus Employees State Insurance Corpn. & Others Supreme Court of India
29-10-2021 B. Eswari & Others Versus The Managing Director, Tamil Nadu State Transport Corporation Limited, Madurai Division, & Another Before the Madurai Bench of Madras High Court
29-10-2021 R. Ponmudi & Others Versus The Secretary to Government, Transport Department, Chennai & Another High Court of Judicature at Madras
28-10-2021 M. Mohamed Jamil Versus The Regional Transport Authority-cum- The District Collector, Sivagangai & Others Before the Madurai Bench of Madras High Court



Directors
DIN Name Since
00582406 YAGNESH RATTANSHI THAKKAR 13-12-2008
00568510 ASHOK RATANSI THAKKAR 13-12-2008

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