Some PAST Judgements / Case Laws similar to A-1 COURIERS INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 20-01-2021 16:11
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06-10-2020 |
Rikhab Jain Versus M/S. Trackon Couriers Private Limited, New Delhi & Others |
National Consumer Disputes Redressal Commission NCDRC |
06-08-2020 |
Manager, Dtdc Express Ltd. (Formerly Known As Dtdc Couriers & Cargo Ltd.) & Another Versus Rashmi Thacker |
National Consumer Disputes Redressal Commission NCDRC |
20-02-2020 |
The Manager, Professional Couriers, Perinthalmanna Versus A. Ukkash |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
11-07-2019 |
Trackon Couriers Pvt. Ltd. Versus Surgitech Systems |
National Consumer Disputes Redressal Commission NCDRC |
30-10-2018 |
DTDC Couriers & Cargo Ltd. & Another Versus Mukesh Sethi |
National Consumer Disputes Redressal Commission NCDRC |
20-11-2017 |
M/s. Trackon Couriers Pvt. Ltd. & Another Versus Shaiju K. Chacko |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
23-05-2017 |
The Professional Couriers represented by its V.P. Franchisee Sayed Navas Versus Employees Provident Fund Appellate Tribunal Scope Minar, New Delhi & Another |
High Court of Kerala |
16-03-2017 |
Dolphin Couriers Pvt. Ltd. Versus M/s. Learning Spiral Pvt. Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
14-09-2016 |
Trackon Couriers Pvt. Ltd. Versus Deep Chand Gupta |
National Consumer Disputes Redressal Commission NCDRC |
01-08-2016 |
M/s. Swift Couriers, Represented by its partner, Tejinder Singh Versus The Assistant Provident Fund Commissioner |
In the High Court of Bombay at Goa |
30-03-2016 |
The Professional Couriers Versus Nakul Vasantkumar Morakhia |
National Consumer Disputes Redressal Commission NCDRC |
25-01-2016 |
Commissioner of Service Tax, Chennai Versus M/s. The Professional Couriers, Chennai & Another |
High Court of Judicature at Madras |
22-05-2015 |
Professional Couriers Rep by Its General Manager Versus R. Kaliyamoorthy & Another |
National Consumer Disputes Redressal Commission NCDRC |
10-02-2015 |
The Regional Manager/Marketing Manager, DTDC Couriers, opp to A.C. Market & Another Versus G. Anandakumar |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
22-12-2014 |
The Couriers Association of India Versus The Union of India & Others |
High Court of Judicature at Bombay |
15-10-2014 |
M/s. The Professional Couriers Dharam Karan Road, Ameerpet, Hyderabad & Another Versus K.V. Murali |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
16-07-2014 |
M.S.S. Asan Exports, represented by its representative, by its Proprietor Mahalingam Versus Trade Wings Express Couriers Pvt. Ltd. & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
15-07-2014 |
Trackon Couriers Pvt. Ltd. & Another Versus Gurdev Ram Tek Chand |
Himachal Pradesh State Consumer Disputes Redressal Commission Shimla |
24-03-2014 |
K. Krishnadas & Another Versus Proprietor, The Professional Couriers |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
17-02-2014 |
M/s. First Flight Couriers (P) Ltd. Versus Authority appointed under Section 48(1) of A.P. Shops & Establishment Act, 1988 & Assistant Commissioner of Labour III & Others |
High Court of Andhra Pradesh |
23-01-2014 |
The Professional Couriers Versus M/s. Welcome Furniture & General Stores Supa |
Maharshtra State Consumer Disputes Redressal Commission Aurangabad |
13-09-2013 |
Professional Couriers, Deen Plaza Building, State Bank Road Versus Charles Arokia Raj |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
09-09-2013 |
Oriental Bank of Commerce Versus The Professional Couriers Sangunthapuram & Others |
National Consumer Disputes Redressal Commission NCDRC |
22-05-2013 |
M/s. First Flight Couriers Ltd. Versus M/s. Sri Venkateswara Agencies (P) Ltd., rep. by tis MD Sh.Chitturi Seetha Ram Prasad & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
11-02-2013 |
M/s. On Dot Couriers and Cargo Limited & Another Versus J.R. Enterprises |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
02-01-2013 |
B. Somashekar Versus Amar Couriers Pvt., Ltd., Agra & Another |
High Court of Karnataka |
28-06-2012 |
Siva Ekambaram Versus M/s.Patel Onboard Couriers Ltd. Rep. by its authorized agent |
High Court of Judicature at Madras |
16-01-2012 |
Proprietor Professional Couriers Versus Krishnadas & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
12-01-2012 |
B. Ramasamy & Others Versus The Regional Manager, Professional Couriers & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
30-12-2011 |
The Manager, Professional Couriers Apsara Jwellary Building Market Road, Kayamkulam Versus Gopinathan |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
21-11-2011 |
The Professional Couriers & Another Versus Oriental Bank of Commerce & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
31-10-2011 |
Inland Couriers Pvt. Ltd. Versus Indo-Japan Hybrid |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
10-10-2011 |
K. Balaji, S/o. K. Rangaiah Proprietor Versus The Branch Manager Blaze Flash Couriers Ltd. & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
19-07-2011 |
M/s.Professional Couriers, Rep.by Mr.Rajasekhar & Others Versus M/s.P.Sridhar & Co., Rep. by its Sri.P.Sridhar |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
19-07-2011 |
M/s.Professional Couriers, Rep.by Mr.Rajasekhar & Another Versus M/s. Vimala, D/o.(Late) N.Mohan |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
19-07-2011 |
M/s.Professional Couriers, Rep.by Mr.Rajasekhar & Others Versus M/s.Ganesh Eucalyptus Oil Distillery, Rep.by its Proprietrix Smt.A.Radhaammal |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
29-03-2011 |
The Professional Couriers Versus he Commissioner of Central Excise (Appeals), Chennai & Another |
High Court of Judicature at Madras |
17-02-2011 |
M/s.The Professional Couriers, Rep.by its Branch Manager & Others Versus Thiru.R.Chinnadurai & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
21-09-2010 |
Skypak Couriers Ltd. Versus Wartsila Diesel India Ltd. & Another |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
09-07-2010 |
Vijay Anand, Manager, Professional Couriers Versus Basheerkutty, Cheeramath House |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
08-06-2010 |
M/s.Corporate Couriers Ltd. & Others Versus M/s.Wall Street Finance Ltd. |
High Court of Judicature at Bombay |
04-03-2010 |
The Manager, Customer Care The Professional Couriers Versus Sri R. Venkatraman |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
09-02-2010 |
Blazeflash Couriers (P) Ltd. Versus V. Manish Jain |
Rajasthan State Consumer Disputes Redressal Commission Jaipur |
18-01-2010 |
M/s Professional Couriers, rep. by its Branch-in-charge, VUDA Complex Siripuram Versus Putcha Appala Narayana Reddy Visakhapatnam |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
15-01-2010 |
Professional Couriers Reptd. By its Manager, Malappuram Versus Rajeena Mustafa & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
26-10-2009 |
On-Dot Couriers & Cargo Ltd Versus Anand Singh Rawat |
High Court of Delhi |
09-10-2009 |
Trackon Couriers Pvt. Ltd. Versus Prabha Shah |
Delhi State Consumer Disputes Redressal Commission New Delhi |
01-01-2009 |
M/s. Professional International Couriers (P) Ltd. Versus Commissioner of Service Tax, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
17-07-2008 |
State Bank of India Rep. By its Circle Financial Officer Versus Nihar Fathima Proprietrix Professional Couriers & Others
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High Court of Judicature at Madras |
11-04-2008 |
First Flight Couriers Limited, Bangalore Versus Karnataka Couriers, Cargo And General Employees Union, Bangalore & Another
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High Court of Karnataka |
05-03-2008 |
First Flight Couriers Ltd. Versus Madan Lal
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Supreme Court of India |
09-01-2008 |
Blaze Flash Couriers Pvt. Ltd. Versus Rohit J. Poladiya |
National Consumer Disputes Redressal Commission NCDRC |
08-01-2008 |
Sify Ltd. Versus First Flight Couriers Ltd.
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Supreme Court of India |
08-10-2007 |
K. Uma Kant & Others Versus First Flight Couriers |
National Consumer Disputes Redressal Commission NCDRC |
02-06-2006 |
First Flight Couriers Ltd. Versus Kerala State Electronics Development Corporation Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
31-05-2005 |
T.C.A. Srinivasan Versus Professional Couriers & Another |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
16-03-2005 |
N. Narayanan Versus Indu Couriers Amala Agency & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
30-07-2004 |
Professional Couriers Versus S.P. Subbu |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
16-01-2004 |
Smt. Sarla Aggarwal Versus M/s. Day Night Couriers Pvt. Ltd.
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High Court of Delhi |
11-11-2003 |
Corporate Couriers Ltd. Versus Dwijen A. Panchal |
Gujarat State Consumer Disputes Redressal Commission Ahmedabad |
01-08-2003 |
Osuri Devendra Phanikar Versus Desk To Desk Couriers & Cargo Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
11-11-2002 |
The Management of The Professional Couriers Pvt. Ltd. Versus
The Presiding Officer, II Additional Labour Courtmand Another
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High Court of Judicature at Madras |
11-11-2002 |
The Management of The Professional Couriers Pvt. Ltd Versus The Presiding Officer and Another
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High Court of Judicature at Madras |
22-04-2002 |
Svam Soft Ware Limited Versus point to point Couriers |
High Court of Delhi |
14-12-2001 |
TATA CHEMICALS LTD. VERSUS SKYPAK COURIERS PVT. LTD.
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National Consumer Disputes Redressal Commission NCDRC |
07-11-2001 |
KARNATAKA COURIERS CARGO AND GENERAL EMPLOYEES UNION VERSUS STATE OF KARNATAKA
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High Court of Karnataka |
27-03-2001 |
Manoj Kumar Sonkar Versus First Flight Couriers Pvt. Ltd. |
Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow |
12-05-2000 |
Skypak Couriers, Limited Etc., Etc. Versus Tata Chemicals, Limited Etc., Etc.
|
Supreme Court of India |
01-02-1999 |
East West Couriers Pvt. Ltd. & Another Versus Ajay Kumar Verma |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
15-10-1998 |
M/s. Mahaveer Investments Versus M/s. Professional Couriers & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
19-01-1998 |
SMN Consumer Protection Council & Another Versus First Flight Couriers (P) Ltd. & Another |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
14-10-1997 |
T.E. Mohammed Kunhi Versus Professional Couriers |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
09-09-1997 |
Audio Clinic Through Ramesh Kant, Prop. Versus ITC Express (Couriers & Cargo) |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
01-01-1997 |
First Flight Couriers (P) Ltd. Versus Jay Khemka & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
12-08-1996 |
P.L. Bansal Versus Speedway Couriers Ltd. |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
08-11-1995 |
Sky Pak Couriers (P) Ltd. Versus Loyal Machine Works Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
20-10-1995 |
Consumer Protection Council, Tamil Nadu & Another Versus Indu Couriers Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
07-02-1994 |
TATA CHEMICALS LTD. VERSUS SKYPAK COURIERS PVT. LTD.
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National Consumer Disputes Redressal Commission NCDRC |
22-12-1993 |
SKYPAK COURIERS P. LTD. VERSUS THE KARUR VYSYA BANK LTD.
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National Consumer Disputes Redressal Commission NCDRC |
27-09-1993 |
M.G. RAVINARAYANA VERSUS PROFESSIONAL COURIERS
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National Consumer Disputes Redressal Commission NCDRC |
26-07-1993 |
Killick Air Couriers & Forwarders Ltd. Versus Dr. Meena Vythilingam |
National Consumer Disputes Redressal Commission NCDRC |
11-05-1993 |
Niv Investment and Trading Private Limited Versus Sasia Express Couriers Private Limited |
High Court of Delhi |
11-03-1993 |
AIRPAK COURIERS (INDIA) PRIVATE LIMITED VERSUS S SURESH
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High Court of Judicature at Bombay |
11-03-1993 |
AIRPAK COURIERS (INDIA) PVT. LTD VERSUS S. SURESH
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National Consumer Disputes Redressal Commission NCDRC |
23-11-1992 |
M/s. Indu Couriers (P) Ltd. Versus M/s. Vairavan & Sons |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
11-09-1992 |
Consumer Protection Council Versus Sky Pak Couriers Pvt. Ltd. & Another |
Gujarat State Consumer Disputes Redressal Commission Ahmedabad |
22-04-1992 |
M/S. Skypak Couriers Pvt. Ltd. Versus C.E.R.S. & Others |
National Consumer Disputes Redressal Commission NCDRC |
24-03-1992 |
PROFESSIONAL COURIERS VERSUS AIR FREIGHT LTD.
|
National Consumer Disputes Redressal Commission NCDRC |
11-01-1992 |
M/s. Loyal Machine Works Ltd. Versus M/s. Sky Pak Couriers (P) Ltd. |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
09-05-1991 |
Consumer Education & Research Society & Another Versus Skypak Couriers (P). Ltd. & Others |
Gujarat State Consumer Disputes Redressal Commission Ahmedabad |
03-03-1990 |
M/s. Skypak Couriers Pvt. Ltd. & Another Versus Ms. Anupama Bagla |
National Consumer Disputes Redressal Commission NCDRC |