A-1 BOARDS INDIA PRIVATE LIMITED

Activity: Manufacturing (Wood Products) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U20210MH2006PTC158764 		ROC
RoC-Mumbai 		Incorporation Date
09-01-2006
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
158764 		Registration Date
09-01-2006 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
30-09-2013
Last Balance Sheet Date
31-03-2013



Financials
Authorized Capital
Rs. 50,00,000
Paid Up Capital
Rs. 38,50,000



Contact Information
E-Mail Address
mca21@in.com
Registered Address
Behind Hindustan Lever Ltd. Katol Road, Fetri Nagpur MH 441003 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to A-1 BOARDS INDIA PRIVATE LIMITED

Last Checked Past / Closed Litigation On 05-05-2022 10:17
31-08-2021 M/s. Venkatalakshmi Paper & Boards Pvt. Ltd., Rep. by its Executive Director Versus The Commissioner of Customs, Tuticorin & Others Before the Madurai Bench of Madras High Court
20-04-2021 M/s. Dhanalakshmi Papers & Boards Company Versus S. Sankaravel Before the Madurai Bench of Madras High Court
20-04-2021 M/s. Composite Boards (P) Ltd., Represented by its Director & Another Versus The State of Tamil Nadu, Represented by its Secretary, Commercial Taxes and Religious Endowments & Others High Court of Judicature at Madras
10-03-2021 Oriental Insurance Co. Ltd. Versus Savikar Ply Boards Delhi State Consumer Disputes Redressal Commission New Delhi
19-05-2020 M/s. Seshasayee Paper and Boards Limited, Rep. by its Director (Finance) & Secretary, V. Pichai Versus The Assistant Commissioner of Income- tax, Circle I (1) High Court of Judicature at Madras
19-05-2020 M/s. Seshasayee Paper & Boards Limited, Rep. by its Director (Finance) & Secretary, V. Pichai Versus The Assistant Commissioner of Income- tax, Circle I (1) High Court of Judicature at Madras
14-06-2019 Century Ply Boards (India) Ltd. represented by Chief Executive Officer, Kolkatta Versus Jyothi Kumar & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
26-04-2019 Sree Veera Venkata Satyanarayana Straw Boards Pvt. Ltd. Versus United India Insurance Company Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
25-01-2019 Seshasayee Paper and Boards Limited Pallipalayam Cauvery R S P O, Erode Versus Union of India, Chennai & Another High Court of Judicature at Madras
20-11-2018 Senthil Kumar Versus Sri Venkatesha Paper & Boards, Represented by its Director Soundararajan Palani Taluk & Others High Court of Judicature at Madras
09-10-2017 M. Rajesh Kanna Versus Tamil Nadu Uniform Services Recruitment Boards High Court of Judicature at Madras
25-05-2017 Sugapriya Paper & Boards (P) Ltd., Represented by its Director V. Surya & Another Versus Tamil Nadu Generation & Distribution Corporation Limited (TANGEDCO), Chennai & Others Before the Madurai Bench of Madras High Court
11-05-2017 M/s. Naachiar Paper Boards Private Limited, Represented by its Authorised Signatory M. Samayakaruppasamy Versus The Chairman, Tamil Nadu Generation & Distribution, Chennai & Others Before the Madurai Bench of Madras High Court
09-03-2017 Commissioner of C. Ex. & S.T., Hapur V/S Genus Paper Boards Ltd. Customs Excise Service Tax Appellate Tribunal Regional Bench, Allahabad
06-02-2017 Seshasayee Paper & Boards Ltd V/S Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
19-07-2016 Ohm Srinivasa Paper Boards Private Limited, rep. By its Managing Director Versus The Regional Manager, United India Insurance Company Limited, Madurai & Another Before the Madurai Bench of Madras High Court
22-06-2016 State Bank of India Versus M/s Estraw Boards Manufacturing Co. Ltd. High Court of Judicature at Allahabad
02-06-2016 M/s Vishwanath Paper and Boards Ltd. & Others Versus State of Uttarakhand & Others High Court of Uttarakhand
05-05-2016 National Boards Limited Versus The State of Assam & Others High Court of Gauhati
23-02-2016 Victory Paper & Boards (India) Ltd., Rep. by Its Managing Director Versus The Assistant Provident Fund Commissioner Employees Provident Fund Organization Bhavishyanidhi Bhavan, Eranhipalam P.O. & Another High Court of Kerala
15-05-2015 Seshasayee Paper & Boards Ltd. Versus Deputy Commissioner of Income-tax Supreme Court of India
23-03-2015 National Boards employees Union, Rep. by its General Secretary, Dilip Nath Versus The State of Assam, rep. by its Secretary, Labour & Employment Department, Dispur & Others High Court of Gauhati
15-03-2015 Seshasayee Paper & Boards Limited Versus Deputy Commissioner of Income Tax Supreme Court of India
10-03-2015 Narmada E Learning Pvt. Ltd & Others Versus Umang Boards Pvt. Ltd & Others Company Law Board Principal Bench New Delhi
20-11-2014 The State of Andhra Pradesh rep., by the State Representative before STAT Versus M/s. ITC Bhadrachalam Paper Boards Division In the High Court of Judicature at Hyderabad
20-11-2014 The State of Andhra Pradesh rep., by the State Representative before STAT Versus M/s. ITC Bhadrachalam Paper Boards Division, Khammam District High Court of Andhra Pradesh
20-08-2014 M/s. Raman Boards Ltd., rep. by its Asst. Vice President, Finance & Taxation, Santhosh Kumar Hegde Versus The State of Karnataka, through the Commissioner of Commercial Taxes High Court of Karnataka
03-07-2014 M/s. Blue Mount Paper & Boards Limited, Tirunelveli District, through its Director, A.M. Ashraf Versus The Assistant Provident Fund Commissioner, Employees' Provident Fund Organization & Others Before the Madurai Bench of Madras High Court
29-04-2014 Prateek Papers & Boards Pvt. Ltd Versus State of U.P. High Court of Judicature at Allahabad
15-04-2014 A. Mylsamy Versus Sri Gajendira Paper and Boards Pvt. Ltd., Udumalpet & Others High Court of Judicature at Madras
03-12-2013 M/s. Seshasayee Paper & Boards Ltd., Namakkal Versus The Deputy Commissioner of Income Tax Chennai High Court of Judicature at Madras
30-09-2013 Cochin Paper & Boards Pvt. Ltd., represented by Director Abraham Cyriac & Another Versus The State of Kerala, represented by The Secretary To Government & Others High Court of Kerala
05-07-2013 Karnataka Electricity Boards Employees Credit Co-Operative Society, Gadag & Others Versus State of Karnataka & Others High Court of Karnataka
07-12-2012 United India Insurance Co.Ltd. & Another Versus M/s. B.J. Duplex Boards Limited, New Delhi High Court of Punjab and Haryana
11-09-2012 Him Boards Pvt. Ltd. Versus United India Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
21-08-2012 Dahyabhai Papers & Boards Pvt.Ltd. & Another Versus Maharashtra Housing and Area Development Authority & Others High Court of Judicature at Bombay
10-08-2012 Central Training Institute Civil Defence & Home Guards & Another Versus National Boards Employees Union & Another High Court of Gauhati
15-07-2011 Mechano Paper Machines Ltd. Versus NEPC Papers & Boards Ltd. & Others High Court of Judicature at Calcutta
07-07-2011 Umang Boards Private Limited High Court of Rajasthan
09-06-2011 Seshasayee Paper And Boards Ltd Versus State Of Kerala, Rep. By The Secretary High Court of Kerala
28-03-2011 Sri Venkatesa Paper and Boards Ltd., rep by its Managing Director Soundararajan & Others Versus Ramesh High Court of Judicature at Madras
02-03-2011 Commissioner of Customs Tuticorin Versus Sripathi Papers and Boards Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
11-02-2011 Pavalambigai Paper & Boards Pvt. Ltd. & Another Versus M. Thangavelu & Others Company Law Board Southern Region Bench Chennai
15-11-2010 A. Mylsamy Versus Gajendira Paper & Boards Pvt. Ltd. & Others Company Law Board Southern Region Bench Chennai
10-11-2010 M/s New India Assurance Co. Ltd. Versus M/s P. C. K. Boards National Consumer Disputes Redressal Commission NCDRC
09-08-2010 Ankit Pulps & Boards Pvt. Ltd. Versus Commissioner of Central Excise, Nagpur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
09-08-2010 Ankit Pulps & Boards Pvt. Ltd. Versus Commissioner of Central Excise, Nagpur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
12-07-2010 Delta Plywoods & Boards, Ernakulam District Versus K.V. Saji & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
09-04-2010 M/s. Shree Vaikunth Paper & Boards (P) Ltd. Versus CCE, Salem Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
09-04-2010 M/s. Shree Vaikunth Paper & Boards (P) Ltd. Versus CCE, Salem Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
25-02-2010 Commissioner of Customs, Chennai Versus Seshasayee Paper & Boards Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
03-02-2010 M/s. Cauvery Boards P.Ltd, Erode District Versus The Tamil Nadu Electricity Regulatory Commission, Rep. By its Secretary, Chennai & Others High Court of Judicature at Madras
08-01-2010 CCE, Madurai Versus M/s. Sri Venkatesa Paper and Boards Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
05-11-2009 CCE, Madurai Versus M/s. Servalakshmi Paper & Boards Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
26-08-2009 A. Mylsamy Versus Sri Gajendir Paper & Boards Private Limited, Udumalpet & Others High Court of Judicature at Madras
26-05-2009 Commissioner of Central Excise, Madurai Versus Venkatesa Paper & Boards Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
27-01-2009 Austin Nichols & Co. Inc. Versus Intellectual Property Appellate Boards & Others High Court of Delhi
23-12-2008 M/s. Seshasayee Paper and Boards Limited Versus The Union of India owning Indian Railways, represented by Secretary & Another High Court of Judicature at Madras
23-12-2008 Seshasayee Paper and Boards Limited Versus The Union of India owning Indian Railways, represented by Secretary, Ministry of Railways & Another High Court of Judicature at Madras
23-12-2008 Seshasayee Paper and Boards Limited Versus The Union of India owning Indian Railways, represented by Secretary, Ministry of Railways & Another High Court of Judicature at Madras
04-11-2008 M/s.J.P.Boards (P) Ltd. Versus The Commercial Tax Officer & Another Before the Madurai Bench of Madras High Court
04-11-2008 M/s.J.P.Boards (P) Ltd., Versus The Commercial Tax Officer & Another Before the Madurai Bench of Madras High Court
01-08-2007 Seshasayee Paper and Boards Ltd. Versus CCE Salem Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
04-05-2007 M/s.V.G.Paper & Boards Ltd. Versus CCE Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
05-01-2007 M/s. Industrial Stores Trading Co. Versus M/s. Professional Circuit Boards Ltd. & Another High Court of Judicature at Madras
29-06-2006 Technology Development Board Versus Padmavathy Panel Boards Limited High Court of Karnataka
28-02-2006 Seshasayee Paper and Boards Limited Versus State of Tamilnadu, Rep. by the Secretary High Court of Judicature at Madras
24-01-2006 The Commissioner of Income Tax Versus M/s. Seshasayee Paper & Boards Ltd. High Court of Judicature at Madras
15-09-2004 Seshasayee Paper & Boards Limited Versus The Deputy Commissioner of Income-tax Special Range High Court of Judicature at Madras
02-09-2004 M/S. Gromax Papers & Boards Ltd. Versus M/S. Ramgopal Paper Mills Ltd. High Court of Karnataka
26-02-2004 Asghar Alikhan Versus Delhi Wakf Boards & Others High Court of Delhi
14-07-2003 Seshasayee Paper & Boards Limited Versus State of Kerala & Others High Court of Kerala
11-02-2003 KALYANI STRAW BOARDS LTD., HYDERABAD VERSUS LALA GOPI KRISHNA, GOKULDAS AGENCIES FIRM, CHENNAI High Court of Andhra Pradesh
11-02-2003 State Industries Promotion Corporation of Tamil Nadu Ltd. Versus M/s Balaji Paper Boards P. Ltd. & others High Court of Judicature at Madras
28-01-2003 Eshasayee Paper and Boards Ltd. Versus The Commissioner of Income Tax & Others High Court of Judicature at Madras
13-06-2002 TAMILNADU CARD BOARDS AND PAPER MILL LTD. VERSUS. SIRPUR PAPER MILLS LTD. High Court of Andhra Pradesh
23-08-2001 Messrs Itc Bhadrachalam Paper Boards Limited Versus State of Andhra Pradesh and Others Supreme Court of India
21-03-2001 ITC Bhadrachalam Paper Boards Limited Versus State of Andhra Pradesh Supreme Court of India
30-11-1999 M/s. Rukmoni Boards Pvt. Ltd Versus The Deputy Commercial Tax High Court of Judicature at Madras
17-08-1999 Commissioner of Central Excise, Guntur Versus M/s. Aruna Straw Boards (P) Ltd. Supreme Court of India
17-08-1999 Collector of Central Excise, Guntur Versus Aruna Straw Boards (P) Ltd. Supreme Court of India
30-06-1999 In Re : Global Boards Limited Income Tax Settlement Commission
15-06-1999 M/s. Sona Paper Boards Limited Versus M/s. Weigh Masters Union Territory Consumer Disputes Redressal Commission UT Chandigarh
31-05-1999 AMIT BOARDS, BAIKAMPADI, MANGALORE VERSUS UNION OF INDIA High Court of Karnataka
15-03-1999 A. K. BOARDS AND DOORS, BANTWAL TALUK, SOUTH KANARA DISTRICT VERSUS UNION BANK OF INDIA High Court of Karnataka
29-01-1999 STATE OF ANDHRA PRADESH VS. ITC BHADRACHALAM PAPER BOARDS LTD., SARPAKA, WARANGAL DISTRICT High Court of Andhra Pradesh
29-01-1999 STATE OF ANDHRA PRADESH VERSUS ITC BHADRACHALAM PAPER BOARDS LTD. , SARPAKA, WARANGAL DISTRICT High Court of Andhra Pradesh
04-12-1998 Haryana State Agriculture Marketing Boards Versus Sh. Ganesh Rice and General Mills Supreme Court of India
21-08-1998 National Boards Ltd & Others Versus Assam State Electricity Board & Others High Court of Gauhati
03-03-1998 Seshasayee Paper and Boards Limited Versus Commissioner of Income Tax High Court of Judicature at Madras
25-02-1998 Commissioner of Income Tax Versus Seshasayee Paper and Boards Limited High Court of Judicature at Madras
11-02-1998 Dy. Commissioner of Sales Tax Versus Supreme Boards High Court of Kerala
28-11-1997 Seshasayee Paper Boards Limited Versus Commissioner of Income Tax High Court of Judicature at Madras
26-02-1997 Seshasayee Paper and Boards Limited Versus Commissioner of Income Tax High Court of Judicature at Madras
10-02-1997 SESHASAYEE PAPER MILLS VERSUS SESHASAYEE PAPER AND BOARDS LTD. High Court of Judicature at Madras
01-04-1996 V.V.S. STRAW BOARDS PVT. LTD. VERSUS COMMISSIONER OF COMMERCIAL TAXES, ANDHRA PRADESH, HYDERABAD High Court of Andhra Pradesh
13-11-1995 BHADRACHALAM PAPER BOARDS LIMITED, SECUNDERABAD, REP. BY ITS ASSISTANT COMPANY SECRETARY VERSUS UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF LABOUR, GOVT. OF INDIA, NEW DELHI High Court of Andhra Pradesh
06-11-1995 Professional Circuit Boards Versus Director of Enforcement Appellate Tribunal For Foreign Exchange New Delhi
21-04-1995 Suryanarayana Paper and Boards Private Limited and Others Versus V. Padmakumar and Others High Court of Judicature at Madras
24-02-1995 Seshasayee Paper & Boards Ltd. Versus Riddhi Chordia and Mool Chand Chordia Company Law Board Southern Region Bench Chennai



Directors
DIN Name Since
02337411 ISHWAR GYANCHAND KUKREJA 09-01-2006
02337394 VIMAL KEDARNATH GANDHI 09-01-2006

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