Some PAST Judgements / Case Laws similar to 5 I TECHNOLOGY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 05-04-2021 06:22
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| 19-02-2021 |
Dr. Renju Ravi Versus The National Institute of Fisheries Post-Harvest Technology & Training, Represented by its Director, Cochin & Another |
Central Administrative Tribunal Ernakulam Bench |
| 18-02-2021 |
The Director, State Institute of Medical Education & Technology (SI-MET), Thiruvananthapuram Versus C.S. Swapna, Senior Lecturer (Child Health Nursing) Si-Met College of Nursing, Tripunithura & Others |
High Court of Kerala |
| 04-02-2021 |
Robbins Tunnelling & Trenchless Technology (India) Pvt. Ltd. Versus The State of M.P. & Others |
High Court of Madhya Pradesh |
| 11-01-2021 |
M/s. Kingdom Protection Services Private Limited, Represented by its Director Reji.K.Rajan Versus The Registrar, Cochin University of Science & Technology, Ernakulam, Kochi & Another |
High Court of Kerala |
| 11-01-2021 |
P. Sasidharan Versus The Cochin University of Science & Technology, Represented by the Registrar, Cochin & Others |
High Court of Kerala |
| 08-01-2021 |
UTI Infrastructure Technology & Services Ltd., Maharashtra & Others Versus U. Sandhya Sree & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 23-12-2020 |
M/s. NCC Ltd., Represented by its Senior Manager P. Narasimhan Versus M/s. Indian Institute of Technology, Madras, Represented by its Director & Another |
High Court of Judicature at Madras |
| 18-12-2020 |
Suresh Shah Versus Hipad Technology India Private Limited |
Supreme Court of India |
| 17-12-2020 |
Mannam Foundation Centre For Education Technology, Poruvazhy, Represented by its Secretary, Kerala Versus National Council for Teacher Education, Represented by its Member Secretary, New Delhi & Others |
High Court of Kerala |
| 10-12-2020 |
M/s. Indian Institute of Engineering Technology, Chennai Versus The Deputy Commissioner of Income Tax (Exemptions)-III, Chennai |
High Court of Judicature at Madras |
| 10-12-2020 |
APJ Abdul Kalam Technological University & Another Versus Jai Bharath College of Management And Engineering Technology & Others |
Supreme Court of India |
| 01-12-2020 |
National Institute of Technology Calicut & Another Versus Bhagat Singh Rawat- Party-In- Person & Another |
High Court of Kerala |
| 09-11-2020 |
Sri Pankaj Prakash Deka Versus State of Assam Represented By The Commissioner & Secy. to the Govt. of Assam, Deptt. of Science Technology & Environment Dispur, Guwahati & Others |
High Court of Gauhati |
| 06-11-2020 |
Gautam Ranjan Das Versus The Union of India Represented by the Secretary Ministry of Science & Technology Department of Survey of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 19-10-2020 |
Gigabyte Technology (India) Private Ltd. Versus Commissioner of Income Tax |
In the High Court of Bombay at Goa |
| 01-10-2020 |
The Principal, Institute of Road & Transport Technology, Sri Vasavi College Post, Erode Versus The Appellate Authority under the Payment of Gratuity Act, 1972 (Joint Commissioner of Labour), Coimbatore & Others |
High Court of Judicature at Madras |
| 30-09-2020 |
The Principal, Institute of Road & Transport Technology, Sri Vasavi College Post, Erode Versus The Appellate Authority under the Payment of Gratuity Act, 1972, Coimbatore & Others |
High Court of Judicature at Madras |
| 16-09-2020 |
Biplab Mukherjee & Others Versus Indian Institute of Engineering, Science & Technology & Others |
High Court of Judicature at Calcutta |
| 08-09-2020 |
Jai Bharath College of Management & Engineering Technology, Rep. by Its Chairman, Ernakulam & Others Versus The State of Kerala, Rep. by Its Secretary to Government, Higher Education Department, Trivandrum & Others |
High Court of Kerala |
| 02-09-2020 |
Seth Srinivas Agarwal Institute of Engineering And Technology Versus Raj Ratan Baudh |
Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow |
| 27-08-2020 |
Ramu Annamalai & Others Versus M/s. G.I.Technology Private Limited, Perungudi & Others |
High Court of Judicature at Madras |
| 26-08-2020 |
Dr.Prabaharan SRS Versus Vellore Institute of Technology (VIT) Represented by its Chancellor Dr. G. Viswanathan, Vellore & Others |
High Court of Judicature at Madras |
| 24-08-2020 |
B. Sunil Kumar & Another Versus Cochin University of Science & Technology, Rep. by Its Registrar & Others |
High Court of Kerala |
| 04-08-2020 |
Interdigital Technology Corporation and Others V/S Xiaomi Corporation and Others. |
High Court of Delhi |
| 22-07-2020 |
Ajendra Nath Sarma Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Science & Technology & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 14-07-2020 |
Rajeev Gandhi Memorial College of Engineering & Technology & Another Versus The State of Andhra Pradesh & Others |
Supreme Court of India |
| 19-06-2020 |
The Indian Institute of Technology, Kharagpur & Another Versus Dr. Subroto Roy & Others |
High Court of Judicature at Calcutta |
| 12-06-2020 |
Hindustan Unilever Limited Versus Endurance Domains Technology LLP & Others |
High Court of Judicature at Bombay |
| 26-05-2020 |
O.R. Rahul & Others Versus Indian Institute of Space Science & Technology, Represented by Its Registrar, Thiruvananthapuram & Others |
High Court of Kerala |
| 19-05-2020 |
Vestas Wind Technology India Private Limited Versus The Commercial Tax Officer, Enforcement, Roving Squad, Chengalpet & Others |
High Court of Judicature at Madras |
| 19-05-2020 |
M.G. Narasimha Rao Versus The Chairman, Board of Governors, Indian Institute of Technology, Mumbai & Others |
High Court of Judicature at Madras |
| 19-05-2020 |
M/s. Polaris Financial Technology Ltd., Represented by its Director, Chennai Versus The Secretary, Department of Scientific & Industrial Research Technology Bhavan, New Delhi & Others |
High Court of Judicature at Madras |
| 12-05-2020 |
Score Information Technology Ltd. Versus Central Organisation, Ex-Serviceman Contributory Health Scheme |
High Court of Delhi |
| 04-05-2020 |
M/s. Cognizant Technology Solutions India Pvt. Ltd V/S The Assistant Commissioner of Labour And Two Others |
High Court of for the State of Telangana |
| 04-05-2020 |
M/s. Cognizant Technology Solutions India Pvt. Ltd., rep. by its Authorized Signatory Versus The Appellate Authority under Section 48(1) of the A.P. Shops & Establishments Act, 1988 & Others |
High Court of for the State of Telangana |
| 24-04-2020 |
Balu Goplalakrishnan & Others Versus State of Kerala, Represented by Principal Secretary, Department of Electronics & Information Technology, Thiruvananthapuram & Others |
High Court of Kerala |
| 19-03-2020 |
Siddhartha Institute of Technology, Marlur, Tumkur Versus G. Aparna & Another |
High Court of Karnataka |
| 18-03-2020 |
Abhighyan Bhattacharya & Another Versus School Of Engineering & Technology & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 16-03-2020 |
Jayakumar Assistant Professor-Cum-Assistant Director, Centre For Social Exclusion & Inclusion, Cochin University of Science & Technology, Kochi & Others Versus Dr. Jyothi S. Nair & Others |
High Court of Kerala |
| 13-03-2020 |
M.G. Mohan Kumar & Others Versus American Road Technology & Solutions Private Limited, Bengalore |
National Company Law Tribunal Bengaluru |
| 13-03-2020 |
Syrma Technology Private Limited, Chennai Versus Powerwave Technologies Sweden AD (in bankruptcy), Rep., by the Bankruptcy Administrator, Niklas Korling & Another |
High Court of Judicature at Madras |
| 05-03-2020 |
Dr.(Mrs) Sania Akhtar, Working as Principal Director (Senior Principal Scientist), Central Institute of Plastics Engineering & Technology SARP, Bangalore Versus The Director General, Central Institute of Plastics Engineering & Technology, Ministry of Chemical & Fertilizers, Guindy, Chennai & Another |
Central Administrative Tribunal Bangalore Bench |
| 05-03-2020 |
Dinesh Kumar Rao Versus G.B. Pant University of Agriculture & Technology & Others |
High Court of Uttarakhand |
| 04-03-2020 |
Anil Ramdas Pawar V/S Union of India, Through Secretary, Ministry of Communication and Information Technology, Department of Telecommunications & Others |
In the High Court of Bombay at Nagpur |
| 04-03-2020 |
Cognizant Technology Solutions India Pvt. Limited V/S Deputy Commissioner of Income Tax Large Tax Payer Unit-1 |
Supreme Court of India |
| 04-03-2020 |
S. Aruputharaj Versus Government of Tamil Nadu, Rep by its Secretary, Education, Science & Technology, Madras & Others |
High Court of Judicature at Madras |
| 25-02-2020 |
M/s. Cognizant Technology Solutions Pvt Ltd. Versus Deputy Commissioner of Income Tax, Large Taxpayer Unit-I & Another |
High Court of Judicature at Madras |
| 19-02-2020 |
M.I.E.T. Engineering College, Rep. by its Chairman, Er.A. Mohamed Yunus, Trichy & Others Versus The Registrar, Anna University of Technology, Guindy & Another |
High Court of Judicature at Madras |
| 14-02-2020 |
The Anna University, Rep. by its Registrar, Anna University Campus, Chennai Versus Mahendra Institute of Technology, Rep. by its Principal, Namakkal & Another |
High Court of Judicature at Madras |
| 13-02-2020 |
Daniel Oommen Versus National Institute of Technology, Kozhikode, Represented by Its Registrar & Others |
High Court of Kerala |
| 12-02-2020 |
Richa Jindal Versus Pec University of Technology & Another |
High Court of Punjab and Haryana |
| 10-02-2020 |
Achal Bisht Versus Chandigarh Institute of Hotel Management & Catering Technology & Another |
High Court of Punjab and Haryana |
| 05-02-2020 |
Rasi Travels & Cargo Pvt. Ltd., Chennai & Another Versus Interglobe Technology Quotient Pvt. Ltd., A company having its Registered Office at Janpath, New Delhi & Another |
High Court of Judicature at Madras |
| 03-02-2020 |
Syndicate Bank V/S Narayanadri Institute of Science And Technology and Others. |
Debts Recovery Tribunal Hyderabad |
| 30-01-2020 |
Vishnu Varma Pilli Versus The Union of India, Represented by Communication & Information Technology, Department of Electronics & Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 28-01-2020 |
Arup Kr. Chakraborty Versus Union of India to be represented by the Secretary, The Ministry of Communication & Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 17-01-2020 |
Masaddar Ali Laskar, Officer Surveyor, Office of the Director GDC, Assam Nagaland, GDC Versus The Union of India, Through the Secretary, To the Government of India, Department of Science & Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 13-01-2020 |
The Principal , Global Institute of Fashion Technology (GIFT) & Another Versus Bikramadittya Sai & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 07-01-2020 |
Commissioner of Income Tax, "Aaykar Bhavan" Versus Gigabyte Technology (India) Ltd. |
In the High Court of Bombay at Goa |
| 06-01-2020 |
Union of India, Represented by Its Secretary, Department of Posts, Ministry of Communication & Information Technology, New Delhi Versus Shibu M. Job, Now Working as Director (Postal Life Insurance), Kolkatha & Others |
High Court of Kerala |
| 17-12-2019 |
M/s. Lanco Hills Technology Park Pvt Ltd. Versus Manisha Balkrishna Kulkarni & Another |
Supreme Court of India |
| 11-12-2019 |
D.R. College of Engg. & Technology, College Campus at V&PO Kakoda Versus Nitin Parashar |
Delhi State Consumer Disputes Redressal Commission New Delhi |
| 02-12-2019 |
Basava Engineering School of Technology Rep. by its Principal B.J. Patil Versus State of Karnataka Rep. by its Prl. Secretary Department of Technical Education |
High Court of Karnataka Circuit Bench OF Kalaburagi |
| 26-11-2019 |
Mahendra Institute of Technology, Rep. by its Principal, Salem Versus The Anna University, Rep. by its Registrar, Chennai & Another |
High Court of Judicature at Madras |
| 21-11-2019 |
The Registrar, National Institute of Fashion Technology, N.I.F.T. Campus, Taramani, Chennai & Another Versus Sam D. Raja Prabhu & Another |
High Court of Judicature at Madras |
| 13-11-2019 |
Majaffar Hussain Versus The Union of India, Represented by the Secretary to the Govt. of India, Ministry of Communications & Information Technology, Department of Posts, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 13-11-2019 |
Biju Borah Versus Union of India, Represented by the Secretary, To the Department of Posts, Government of India, Ministry of Communication Information & Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 08-11-2019 |
Ranjit Sukla Baidya, Tripura Versus Union of India, Represented by the Secretary cum Commissioner, Department of Post, Ministry of Communication & Technology, Government of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 29-10-2019 |
K.A. Mohammed Manikfan, Junior Scientific Officer, Department of Science & Technology, Kavaratti Versus Union of India, Rep. by The Administrator, Union Territory of Lakshadweep, Kavaratti & Others |
High Court of Kerala |
| 23-10-2019 |
Teledata Technology Solutions Versus Official Liquidator |
High Court of Judicature at Madras |
| 11-10-2019 |
R. Rajkumar & Others Versus Union of India, Represented by Its Principal Secretary, Ministry of Science & Technology, Department of Science & Technology, New Delhi & Another |
High Court of Kerala |
| 09-10-2019 |
The Kerala State Electricity Board Ltd., Thiruvananthapuram, Represented by Its Secretary Versus Hanjong Energy & Technology Private Limited, Palakkadu, Represented by Its Managing Director, D. Saseendran @ Shashi Palazhi |
High Court of Kerala |
| 09-10-2019 |
The Kerala State Electricity Board Ltd., Thiruvananthapuram, Represented by Its Secretary Versus Hanjong Energy & Technology Private Limited, Palakkadu, Represented by Its Managing Director, D. Saseendran @ Shashi Palazhi |
High Court of Kerala |
| 26-09-2019 |
Snehacharya Institute of Management & Technology Versus State of Kerala |
High Court of Kerala |
| 11-09-2019 |
Ramsay Exim & Technology Private Limited & Others ICICI Bank Limited & Another |
High Court of Judicature at Calcutta |
| 06-09-2019 |
Cognizant Technology Solutions India Pvt. Ltd., Chennai Versus Deputy Commissioner of Income Tax, Large Tax Payer Unit, Chennai |
High Court of Judicature at Madras |
| 29-08-2019 |
Dr. G. Sadasivan Nair, Rtd. Professor & Director of School of Legal Studies, Cochin University of Science & Technology, Kochi & Another Versus Cochin University of Science & Technology, Represented by Its Registrar, Kochi & Others |
High Court of Kerala |
| 20-08-2019 |
Sudhan Ranjan Bhowmik Versus Union of India, Represented by its Secretary, Department of Science & Technology, Ministry of Science & Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 19-08-2019 |
Bharti Airtel Limited & Another Versus Maharashtra Information Technology Corporation Limited & Others |
High Court of Judicature at Bombay |
| 08-08-2019 |
Software Technology Parks of India, Chennai Versus Consolidated Construction Consortium Limited, Chennai & Another |
High Court of Judicature at Madras |
| 08-08-2019 |
The State of Andhra Pradesh, Rep. by its Special Chief Secretary to Government Environment, Forests, Science & Technology Department, Secretariat, Guntur District & Others Versus R.V. Prakash |
High Court of Andhra Pradesh |
| 06-08-2019 |
Tapas Malakar Versus The Union of India Represented by the Secretary, Ministry of Communication & Information Technology, Government of India, Central Secretariat, New Delhi & Others |
High Court of Tripura |
| 02-08-2019 |
Global Institute of Fashion Technology (G.I.F.T) Versus Shaista Parveen |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 31-07-2019 |
M.J.R. College of Engineering & Technology, Rep., by its Principal, G.V. Ramu & Another Versus State of Andhra Pradesh and Corporation Bank, Damalacheruvu Rep., by its Branch Manager, Sudhir Kumar Dubey |
High Court of Andhra Pradesh |
| 26-06-2019 |
Apeejay Institute of Technology School of Architecture & Planning & Another Versus Dr. A.P.J. Abdul Kalam Technical University & Others |
Supreme Court of India |
| 25-06-2019 |
Hindustan College of Science & Technology Versus All India Council for Technical Education & Another |
High Court of Judicature at Allahabad |
| 25-06-2019 |
M/s. Cognizant Technology Solutions India Pvt. Ltd., Chennai Versus The Commissioner of Income Tax, Larger Taxpayer Unit, Nungambakkam |
High Court of Judicature at Madras |
| 24-06-2019 |
Sri Nandhanam College of Engineering and Technology, Molagarampatti, Tiruppattur, Rep. by its Chairman, P.M.N. Mohan Krishnaa Versus The State of Tamil Nadu, Rep by its Principal Secretary to Government, Higher Education Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 04-06-2019 |
The Cochin Institute of Science & Technology, Ettappally, Ernakulam, Represented by Its Principal Dr. S.R. Deepa Versus Jisin Jijo & Others |
High Court of Kerala |
| 03-06-2019 |
The Director, Rajagiri School of Engineering & Technology, Kochi & Others Versus A.P.J. Abdul Kalam Technological University, Represented by Its Registrar, Thiruvananthapuram & Others |
High Court of Kerala |
| 03-06-2019 |
Kiran Murali & Another Versus Computer Sciences Corporation India Pvt. Ltd., (A Company incorporate under the Companies Act, 1956) Having its Office at Softward Technology Park, Electronics Complex, Madhya Pradesh & Another |
High Court of Judicature at Madras |
| 31-05-2019 |
Sagnik Pal & Others Versus National Institute of Technology, Agartala & Others |
High Court of Tripura |
| 28-05-2019 |
M/s. Teleecare Network India Pvt. Ltd. Versus M/s. Asus Technology Pvt. Ltd. & Others |
High Court of Delhi |
| 23-05-2019 |
Kamal Sharma & Others Versus Union of India through Secretary to Government of India, Ministry of Science & Technology, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
| 22-05-2019 |
Bibhu Ranjan Bhattacharjee Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 14-05-2019 |
Ram Govind Institute of Technology, Mahuvan, Koderma Versus State of Jharkhand |
High Court of Jharkhand |
| 08-05-2019 |
M/s. Ipjacket Technology India Versus M.D. Uttar Pradesh Rajkiya Nirman |
High Court of Judicature at Allahabad |
| 06-05-2019 |
Anuradha Chakraborty Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 02-05-2019 |
Medirad Tech India Limited & Another Versus Technology Development Board |
High Court of Delhi |
| 30-04-2019 |
Ind Trust Travels and Cargo Pvt. Ltd., Rep. by its Director Versus Interglobe Technology Quotient Pvt. Ltd., Rep. by its Director |
High Court of Judicature at Madras |
