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" ... Everything ...                    
a lawyer needs ... "
 
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About Us
Lawyer Services is a revolution in the lives
of lawyers, where by they can get
everything from judgments, central
acts, local acts, ready precedent
documents, causelists on sms,
scheduling, research management,
Case/ Clients/ Finance/ PR
Management systems, and a LOT
more, all under one roof, with a separate
login for EACH person in the office.





Featured Tool

Manage Your Case
Timesheets with
LawyerServices . . . . .

Request a Call Back now, to see how!
     
Bundle of Features

  • Schedule your Case Dates and Appointments
  • Get Instant Reminders via SMS and Email of your Court Dates and Appointments
  • Manage your Case Time Sheets
  • Set SMS and Email Reminders of your Cases
  • Record your Case related information and Print them
  • Send Birthday/Festival Greetings via SMS/Email to your Staff, Clients and Contacts
  • Access multiple Calculators and ready reference Directories to aid your work
  • Keep a check on your finances, client payments etc
  • Assign Tasks to your Staff
  • Use Access Control to limit the use of the system by your Staff
  • Monitor Whose Doing What?
  • Bookmark Judgments & Sections of Acts against Cases for quick and easy reference
  • Find out your Case Status in one simple click
  • Enhanced Text Editor to give you the Microsoft Office Word like feel
Contact us
Call Us:
+91 99 3000 2464
+91 99 3000 9394

Email Us:
info@lawyerservices.in


Request A Call back:
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Core System

  • Judgments from 1900 onwards with enhanced Search Feature
  • Daily / Weekly / Supplementary / Officers Causelists (Bombay HC) via SMS
  • Daily / Weekly / Supplementary Causelists (Bombay HC - Nagpur Bench) via SMS
  • Central Acts & Rules and Amendments
  • State Acts, Rules and Amendments





Evolution of LawyerServices

  • 27-01-2009 - Started Sales and Generating Awareness
  • 25-01-2009 - Marketing, Sale, Support Philosophy formalized
  • 20-01-2009 - Testing Phase Completed and Reviewed
  • 10-01-2009 - Phase II of Development Complete with Judgments & Acts Incorporation
  • 15-12-2008 - Deployment of CauseList functionality
  • 20-11-2008 - Incorporation of SMS and Email Functionality
  • 22-10-2008 - New features of the Scheduling Mechanism
  • 12-10-2008 - Phase I of Development Complete
  • 22-06-2008 - Questionnaires and Input Assimilation from dozens of Lawyers and Law Firms in Mumbai
  • 05-02-2008 - LawyerServices Idea conceptualized

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Mt. Radha Kunwar Versus Ram Narain     Munivenkatamma, Bangalore Versus The State of Karnataka, rep. by its Principal Secretary, Bangalore & Others     Kumar and another Versus State by Inspector of Police, Saidapet     CHACKO KURUVILA Versus C.T.S.     Ram Prosad Kundu Versus Arunangshu Kundu & Others     Shiva Glass Works Company, Limited Versus Their Workmen     Brij Lal Suri Versus State of Uttar Pradesh     U.P. Power Corporation Ltd. Versus Ayodhya Prasad Mishra & Another     Lal Chand Goel Versus Delhi Development Authority