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LawyerServices present a cost-effective and technologically advanced system which enables Legal Firms / Individual Lawyers to
organize and schedule all their work in a simple yet efficient manner.
LawyerServices offers
- Judgments from the Hon'ble Supreme Court and other High Courts from 1900 onwards
- Enhanced Search with Refine Search feature to quickly narrow down at the required Judgment
- Daily/Weekly/Supplementary/Officers Causelists of the Bombay High Court via SMS
- Daily/Weekly/Supplementary Causelists of the Bombay High Court - Nagpur Bench via SMS
- Exhaustive coverage of Central & State Acts in a simple and searchable form
- Ready Precedent Formats
Over and above LawyerServices offers multiple office management tools
- Schedule your Case Dates and Appointments
- Set Reminders via SMS and Email of your Court Dates and Appointments
- Assign Tasks to your Staff
- Record your Case related information and print them
- Bookmark Judgments & Acts to Cases for ready reference i.e. your own Research Area
- Case Status and Orders of the Bombay High Court on a single button click
- Control the use of the system by your Staff
- Keep a check on your finances, client payments etc
- Send event-based SMS'es or Email's to your clients / staff / contacts
- Monitor Whose Doing What?
- Court Fees (Bombay High Court), Simple & Compound Interest, Land Conversion, Duration Calculators
- Police Station, Advocates listing of Mumbai
No more would you need to maintain diaries of endless notes and bundles of papers to know about your
- Judgments & Acts
- Bombay High Court Causelists
- Cases
- Court Hearing Dates
- Case Correspondences
- Finances
- Clients & Contacts Info
- Firm & Staff Info
We hope our efforts help your daily work and increases your efficiency to the maximum.
www.lawyerservices.in is always open to Suggestions and Feedback to improve the System
Thanking You,
The LawyerServices Team
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