Lawyer Services Judgment - Yashwant Sahkari Bank Ltd. , Chief Executive Officer, Miraj, District Sangli Versus Gulam Husen Haji Musa Shaikh

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Lawyer Services Judgment

Court Case No Date of Judgment
High Court of Judicature at Bombay W. P. 1356 Of 1995 25-07-1995
Judge(s)
THE HONOURABLE JUSTICE R. G. VAIDYANATHA
Parties
Yashwant Sahkari Bank Ltd. , Chief Executive Officer, Miraj, District Sangli Versus Gulam Husen Haji Musa Shaikh
Advocate(s)
For the Appearing Parties: R.V. More, T.S. Ingale, Advocates
Equivalent Citation(s)
1996 CTJ 212
Judgment

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