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Lawyer Services Judgment
     
CourtCase NoDate of Judgment
High Court of AssamF.A. 44 Of 199401-02-1999
Judge(s)
THE HONOURABLE JUSTICE A.P. SINGH
Parties
Subal Ch.Madak Versus Sudipa Madak
Advocate(s)
For the Appearing Parties: S.R. Bhattacharya, B.K. Talukdar, N. Choudhury, Advocates.
Equivalent Citation(s)
2000 (1) GauLT 258
Judgment

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