Lawyer Services Judgment - Shah Jagmohandas Purshottamdas Versus Jamnadas Vrajlal Gandhi

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Lawyer Services Judgment

Court Case No Date of Judgment
High Court Of Gujarat At Ahmedabad Civil Revision 347 Of 1962 12-11-1962
Judge(s)
THE HONOURABLE JUSTICE P.N. BHAGWATI
Parties
Shah Jagmohandas Purshottamdas Versus Jamnadas Vrajlal Gandhi
Advocate(s)
For the Appearing Parties: A.D. Desai, I.M. Nanavati, Advocates.
Equivalent Citation(s)
1965 GLR 49
1965 AIR(Guj) 181
Judgment

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