Lawyer Services Judgment - S. T. S. Swaminathan Chettiar and Others Versus Commissioner of Income Tax, Madras

Home | About us | Contact us | Request Callback

Lawyer Services Judgment

Court Case No Date of Judgment
High Court of Judicature at Madras Tax Case 159 of 1962 12-07-1965
Judge(s)
THE HONOURABLE JUSTICE VEERASWAMI & THE HONOURABLE JUSTICE VENKATADRI
Parties
S. T. S. Swaminathan Chettiar and Others Versus Commissioner of Income Tax, Madras
Advocate(s)
For
Equivalent Citation(s)
1966 (62) ITR 125
1967 AIR(Mad) 328
Judgment

Please Sign Up With www.LawyerServices.in, for the Full Text.

S. V. Ramakrishna Mudaliar and Another Versus Mrs. Rajabu Fathima Bukari and Another Siddhi Vinayagar and Company Versus Commissioner of Income Tax, Madras Siddhi Vinayagar and Company Versus Commissioner of Income Tax, Madras Judgement: Krishnasamy Nadar & Others Versus Subbayya Pillai & Another