Lawyer Services Judgment - P.N. Deenadayalan & Another Versus Ramagiri Narasimhulu Chetty & Others

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Lawyer Services Judgment

Court Case No Date of Judgment
High Court of Judicature at Madras C.R.P.(P.D.) NOs. 2524 and 2525 of 2003 and C.M.P.No. 18998 of 2003 in C.R.P.No.2525 of 2003 28-07-2005
Judge(s)
THE HONOURABLE JUSTICE R. BANUMATHI
Parties
P.N. Deenadayalan & Another Versus Ramagiri Narasimhulu Chetty & Others
Advocate(s)
For the Petitioners : B. Kumarasamy, Advocate. For the Respondents: V. Narayanasamy, Advocate.
Judgment

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