Lawyer Services Judgment - Karnam Subbarao Versus Government of Andhra Pradesh by Secretary, Panchayat Raj

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Lawyer Services Judgment

Court Case No Date of Judgment
High Court of Andhra Pradesh W.P Appeal No. 4431 of 1982 10-09-1982
Judge(s)
THE HONOURABLE JUSTICE P.A. CHOUDHARY
Parties
Karnam Subbarao Versus Government of Andhra Pradesh by Secretary, Panchayat Raj
Advocate(s)
For the Appearing Parties: K. Harnath, Advocate.
Equivalent Citation(s)
1983 (1) Andhwr 45
Judgment

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