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Lawyer Services Judgment
Court
Case No
Date of Judgment
High Court of Judicature at Allahabad
C.M.W.P. Appeal No. 1966 of 1989
19-02-1991
Judge(s)
THE HONOURABLE JUSTICE A.P. MISRA & THE HONOURABLE JUSTICE R.R.K. TRIVEDI
Parties
K.R. Foods Pvt.Ltd. Versus State of U.P.
Advocate(s)
For the Appearing Parties: Ashok Khare, Rakesh Bahadur, Advocates.
Equivalent Citation(s)
1991 AIR(All) 169
1991 (2) UPLBEC 846
1991 (18) ALLLR 18
1991 UPLBEC 846
Judgment
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