Lawyer Services Judgment - Jessop and Company Limited Si Versus Union of India

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Lawyer Services Judgment

Court Case No Date of Judgment
High Court of Judicature at Calcutta M.A.T No. 493 of 2009 23-12-2009
Judge(s)
THE HONOURABLE JUSTICE KALYAN JYOTI SENGUPTA & THE HONOURABLE JUSTICE LP. MUKERJI
Parties
Jessop and Company Limited Si Versus Union of India
Advocate(s)
For the Appearing Parties: Jishnu Chowdhury, S. Rudra, Somenath Bose, Bhaskar Prasad Banerji, Advocates.
Equivalent Citation(s)
2010 (1) CalLT 437
Judgment

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