| Employees Deposit-Linked Insurance Scheme, 1976 |
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Few Judgments On This Act:-
Santhini Versus Vijaya Venketesh, 09/10/2017.
Sivakumar Spinning Mills (P) Ltd. Tirunelveli District, Rep. By its Managing Director Versus Regional Provident Fund Commissioner, Employee's Provident Fund Organisation, Sub-Regional Office, 31/08/2017.
M/s. Aniket College of Social Work (Aniket Shikshan Sanstha, Dighori), through its Secretary Versus Assistant Provident Fund Commissioner & Another, 11/08/2017.
The Professional Couriers represented by its V.P. Franchisee Sayed Navas Versus Employees Provident Fund Appellate Tribunal Scope Minar, New Delhi & Another, 23/05/2017.
The Royal Sundaram Insurance Co. Ltd., Versus Pachaiammal & Others, 27/02/2017.
The Branch Manager, Royal Sundaram Alliance Insurance Company Ltd., Erode Versus R. Gowthami (Minor) & Others, 23/02/2017.
TMT Co Ltd Versus The Royal Bank of Scotland plc (trading as RBS Greenwich Futures) & Others, 07/02/2017.
The Pachora Peoples' Co-operative Bank Ltd. Versus The Employees Provident Fund Organization. (Ministry of Labour, Government of India), 11/01/2017.
Emami Paper Mills Limited & Another Versus The Union of India & Others, 05/12/2016.
M/s. Capital Dyeing Company Through Its Proprietor Versus The Regional Provident Fund Commissioner, Ludhiana, 27/10/2016.
Regional Provident Fund Commissioner & Another Versus Subhash Chandra Banerjee & Another, 21/10/2016.
State of H.P. & Others Versus Rajesh Chander Sood & Others, 28/09/2016.
Nagar Palika Parishad & Others Versus Presiding Officer, Labour Court & Others, 08/08/2016.
Sulabh International Social Service Organization, through its General Secretary, Akhouri Prem Prakash Versus Regional Provident Fund Commissioner & Another, 20/05/2016.
M/s. Ranbaxy Laboratories Limited name changed as M/s. Sun pharmaceuticals Limited represented by Arun Sawhney (for short, ?Sun?) & Others Versus State of Telangana through P.S. Central Crime Station, Hyderabad, represented by its Public Prosecutor & Another, 01/04/2016.
Telefonaktiebolaget LM Ericsson (Publ) Versus Competition Commission of India & Another, 30/03/2016.
The Regional Provident Fund Commissioner, Andhra Pradesh, Barkatpura Versus EPF Appellate Tribunal & Another, 29/03/2016.
Commissioners for Her Majesty?s Revenue & Custom Versus UBS AG & Another, 09/03/2016.
M/s. Utkal Rope Works Versus Presiding Officer, Employees Provident, Fund Appellate Tribunal & Others, 28/01/2016.
State of Kerala, represented by Chief Secretary & Another Versus Kerala Land Development Corporation Employees Union, represented by its General Secretary, V. Prasannakumar & Others, 13/01/2016.
Jai Balaji Security Services (Regd.) & Others Versus A.P.F.C. Delhi (North) & Others, 16/12/2015.
Sunikuttan & Others Versus Ernakulam District Co-Op.Bank Ltd. & Others, 14/12/2015.
Subhendu Kumar Deo, Project Engineer Versus Regional Provident Fund Commissioner, 08/09/2015.
M/s Auto Cars Versus The State of Maharashtra, (Through Dy.Commissioner of Labour) & Another, 14/08/2015.
The Assistant Provident Fund Commissioner Versus Pushpavally & Another, 07/08/2015.
The Regional Provident Fund Commissioner, Jalpaiguri Versus Darjeeling Dooars Plantation (Tea) Limited & Another, 16/06/2015.
State Bank of Bikaner & Jaipur & Others Versus All India Bank Deposit Collectors Federation & Another, 20/04/2015.
R (on the application of SG & Others Versus Secretary of State for Work & Pensions, 18/03/2015.
Price water house coopers Inc & Others Versus National Potato Co-Operative Ltd. & Another, 04/03/2015.
Kandivali Cooperative Industrial Estate & Others Versus Municipal Corporation of Greater Mumbai & Others, 04/02/2015.
The Assistant Provident Fund Commissioner Versus The Presiding Officer & Another, 19/09/2014.
Hindustan Lever Limited Versus Assistant Provident Fund Commissioner & Another, 26/08/2014.
The National Stock Exchange of India Ltd. Versus Competition Commission of India & Another, 05/08/2014.
Regional Provident Fund Commissioner, Provident Fund Organization & Another Versus Subhadraben Jayantilal Mehta & Another, 18/07/2014.
Mcleod Russel India Limited Versus Reg. Provident Fund Commissioner, Jalpaiguri & Others, 02/07/2014.
Daulat Ram College Versus Regional Provident Fund Commissioner & Others, 21/04/2014.
The Coimbatore District Consumers Co-Op. Wholesale Stores Ltd. rep. By its Special Officer Versus Presiding Officer Employees Provident Fund Appellate Tribunal, Scope Minar & Another, 10/04/2014.
Godrej & Boyce Mfg. Co. Ltd. & Another Versus The State of Maharashtra & Others, 30/01/2014.
Central Electricity Supply Utility of Odisha & Another Versus Dhobei Sahoo & Others, 01/11/2013.
Executive Engineer (Electrical), Southco, At/P.O./P.S. Phulbani, Dist: Kandhamal & Others Versus Smt. R. Wara Laxmi & Others, 23/08/2013.
Yoshio Kubo & Another Versus Commissioner of Income Tax & Others, 31/07/2013.
NGHI Developers India Limited & Others Versus Securities and Exchange Board of India SEBI Bhavan, 23/07/2013.
Maitreya Services Private Limited Lawrence Trade Centre Co-op Hsg. Soc. Ltd. & Others Versus Securities and Exchange Board of India SEBI Bhavan, 23/07/2013.
Alchemist Infra Realty Limited & Others Versus Securities and Exchange Board of India SEBI Bhavan, 23/07/2013.
Employees Provident Fund Organisation represented by its Assistant P.F. Commissioner (Compliance Division) Versus M/s Sreekamakshy Agency (P) Ltd represented by its Authorised Officer, T. Murugan & Another, 03/06/2013.
M/s. Vrijlal Manilal & Co. Versus Regional Provident Fund Commissioner, 18/12/2012.
Crestchem Ltd. Versus Regional Provident Fund Commissioner, 20/10/2012.
The Management, Virudhunagar District Central Co-operative Bank Ltd., rep. by its Special Officer Versus The Assistant Commissioner of Labour, Madurai & Others, 27/09/2012.
Dr. C.M. Hanumantharaju & Others Versus Dr. Siddappa & Others, 06/08/2012.
CIT Versus Telsuo Mitera & Others, 17/05/2012.
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