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| Section 35 of ANDHRA PRADESH LABOUR WELFARE FUND ACT, 1987 | |
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| Section 35 - Protection of action taken in good faith | |
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| (1) No suit, prosecution or other legal proceedings shall lie against any person for anything which is in good faith, done or intended to be done in pursuance | |
| of this Act or any rule or order made thereunder. | |
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