Lawyer Services

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" ... Everything ...
a lawyer needs ... "

About Us

Lawyer Services is a revolution in the lives
of lawyers, where by they can get
everything from judgments, central
acts, local acts, ready precedent
documents, causelists on sms,
scheduling, research management,
Case/ Clients/ Finance/ PR
Management systems, and a LOT
more, all under one roof, with a separate
login for EACH person in the office.

Featured Tool


	Manage Your Case Timesheets with LawyerServices . . . . .
Request a Call Back now, to see how!

Bundle of Features
Schedule your Case Dates and Appointments Get Instant Reminders via SMS and Email of your Court Dates and Appointments Manage your Case Time Sheets Set SMS and Email Reminders of your Cases Record your Case related information and Print them Send Birthday/Festival Greetings via SMS/Email to your Staff, Clients and Contacts Access multiple Calculators and ready reference Directories to aid your work Keep a check on your finances, client payments etc Assign Tasks to your Staff Use Access Control to limit the use of the system by your Staff Monitor Whose Doing What? Bookmark Judgments & Sections of Acts against Cases for quick and easy reference Find out your Case Status in one simple click Enhanced Text Editor to give you the Microsoft Office Word like feel

Core System
Judgments from 1900 onwards with enhanced Search Feature Daily / Weekly / Supplementary / Officers Causelists (Bombay HC) via SMS Daily / Weekly / Supplementary Causelists (Bombay HC - Nagpur Bench) via SMS Central Acts & Rules and Amendments State Acts, Rules and Amendments

Evolution of LawyerServices
27-01-2009 - Started Sales and Generating Awareness 25-01-2009 - Marketing, Sale, Support Philosophy formalized 20-01-2009 - Testing Phase Completed and Reviewed 10-01-2009 - Phase II of Development Complete with Judgments & Acts Incorporation 15-12-2008 - Deployment of CauseList functionality 20-11-2008 - Incorporation of SMS and Email Functionality 22-10-2008 - New features of the Scheduling Mechanism 12-10-2008 - Phase I of Development Complete 22-06-2008 - Questionnaires and Input Assimilation from dozens of Lawyers and Law Firms in Mumbai 05-02-2008 - LawyerServices Idea conceptualized

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